Shine Mathew vs P.Venugopal
2021 Latest Caselaw 7671 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

          Con.Case(C).No.1669 OF 2020 IN WP(C). 12183/2018

AGAINST THE ORDER/JUDGMENT IN WP(C) 12183/2018(W) OF HIGH COURT OF
                              KERALA


PETITIONERS:

      1        SHINE MATHEW
               AGED 44 YEARS
               JUNIOR MANAGER(GENERAL),
               KERALA STATE CIVIL SUPPLIES CORPORATION LTD,
               MANANTHAVADY DEPOT,WAYANAD.

      2        DARVISH.B
               JUNIOR MANAGER(GENERAL),
               KERALA STATE CIVIL SUPPLIES CORPORATION LTD,
               DISTRICT DEPOT,KOLLAM.

      3        BREEMA BRITTO
               JUNIOR MANAGER(GENERAL),
               KERALA STATE CIVIL SUPPLIES CORPORATION LTD,
               VAIKOM/THALAYOLAPARAMBU DEPOT,KOTTAYAM.

      4        SAJEEV PAUL
               JUNIOR MANAGER(GENERAL),WORKING AS JUNIOR
               MANAGER(HRD)AND TRAINING CO-ORDINATOR,
               KERALA STATE CIVIL SUPPLIES CORPORATION LTD,
               MAVELI BHAVAN,GANDHI NAGAR,COCHIN-682020.

      5        AMBILI ASOK
               JUNIOR MANAGER(GENERAL),
               KERALA STATE CIVIL SUPPLIES CORPORATION LTD,
               WORKING AS JUNIOR MANAGER(MEDICAL WHOLESALE DIVISION)
               REGIONAL OFFICE,TRIVANDRUM.

      6        SIVI.P.SAMUEL
               JUNIOR MANAGER(GENERAL), WORKING AS JUNIOR
               MANAGER(FMCG), KERALA STATE CIVIL SUPPLIES
               CORPORATION LTD, MAVELIBHAVAN, GANDHI NAGAR,
               COCHIN-682020

      7        RAKESH.S
               JUNIOR MANAGER(GENERAL),KERALA STATE CIVIL SUPPLIES
               CORPORATION LTD,MAVELIKKARA DEPOT,ALAPPUZHA.
 Con.Case(C).No.1669 OF 2020

                                2

       8      AHAMED SHAFI.H
              JUNIOR MANAGER(GENERAL),WORKING AS JUNIOR
              MANAGER(PURCHASE),KERALA STATE CIVIL SUPPLIES
              CORPORATION LTD,MAVELIBHAVAN,GANDHI NAGAR,
              COCHIN-682020.

              BY ADVS.
              SRI.RAHUL SASI
              SMT.NEETHU PREM
              SHRI.VIVEK.P.K

RESPONDENT:

              P.VENUGOPAL
              (AGE AND FATHER'S NAME NOT KNOWN)
              SECRETARY TO GOVERNMENT,
              DEPARTMENT OF FOOD AND CIVIL SUPPLIES,
              SECRETARIAT,THIRUVANANTHAPURAM-695001.

              T. RAJASEKHARAN NAIR, SR GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.1669 OF 2020

                                    3




                              JUDGMENT

Dated this the 4th day of March 2021

It is submitted by the learned counsel for the petitioners that

the contempt of court case can be closed.

The said submission is recorded. This contempt of court case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP Con.Case(C).No.1669 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 A CERTIFIED COPY OF THE ORDER DATED 25.07.2019 IN WPC NO. 12183 OF 2018.

RESPONDENT'S/S EXHIBITS: NIL