Alathel Pathukutty vs Alathel Pathukutty
2021 Latest Caselaw 7662 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

          THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

 THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

                    OP(C).No.149 OF 2021

             AS 8/2019 OF SUB COURT, CHAVAKKAD


PETITIONERS/RESPONDENTS 1 AND 2:

      1     ALATHEL PATHUKUTTY
            AGED 73 YEARS
            D/O. KUNHIMAMU, VEMBAYIL VEETTIL, EDAKKARA
            DESAM, PUNNAYURKKULAM VILLAGE, CHAVAKKAD TALUK,
            THRISSUR DISTRICT.

      2     KUNJIMOL @ AMINU ALATHAYIL,
            AGED 66 YEARS
            D/O. KUNHIMAMU, VEMBAYIL VEETTIL, EDAKKARA
            DESAM, PUNNAYURKKULAM VILLAGE, CHAVAKKAD TALUK,
            THRISSUR DISTRICT.

            BY ADV. SRIP.S.SUJETH

RESPONDENTS/APPELLANT & RESPONDENTS 3 - 17:

      1     AKBAR
            AGED 51 YEARS
            S/O. ALATHEL MUHAMMED, PUNNAYURKULAM AMSOM
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            679 561

      2     AISAKUTTY
            AGED 76 YEARS
            W/O. ALATHEL MUHAMMED, PUNNAYURKULAM AMSOM
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            679 561
 O.P.(C)No.149 of 2021

                           :-2-:

      3     ASHRAF
            AGED 56 YEARS
            S/O. ALATHEL MUHAMMED, PUNNAYURKULAM AMSOM
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            679 561

      4     IQBAL
            AGED 50 YEARS
            S/O. ALATHEL MUHAMMED, PUNNAYURKULAM AMSOM
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            679 561

      5     KHADEEJA
            AGED 48 YEARS
            S/O. ALATHEL MUHAMMED, PUNNAYURKULAM AMSOM
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            679 561

      6     ABOOBACKER
            AGED 45 YEARS
            S/O. ALATHEL MUHAMMED, PUNNAYURKULAM AMSOM
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            679 561

      7     SHAMSUDEEN
            AGED 43 YEARS
            S/O. ALATHEL MUHAMMED, PUNNAYURKULAM AMSOM
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            679 561

      8     HUSSAIN
            AGED 38 YEARS
            S/O. ALATHEL MUHAMMED, PUNNAYURKULAM AMSOM
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            679 561

      9     JASEENA
            AGED 28 YEARS
            W/O. MANDALAMKUNNATH NABEEL, KADIKKAD AMSOM,
            EDAKKARA DESOM, CHAVAKKAD TALUK, THRISSUR
            DISTRICT,PIN-680 518
 O.P.(C)No.149 of 2021

                           :-3-:

      10    SAFIYA
            AGED 61 YEARS
            W/O. KADAVANTHODE ABOOBACKER, VAZHAPULLI DESOM,
            PERAKAM AMSOM, CHAVAKKAD TALUK, THRISSUR
            DISTRICT,PIN-680 022

      11    PULIKKAPARAMBIL HAWA UMMA
            AGED 46 YEARS
            W/O. KARUTHAKKA HAMMED, KADIKKAD AMSOM, EDAKKARA
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            680 518

      12    ALATHAYIL KAMARU
            AGED 59 YEARS
            S/O. MUTHU, AKALAD DESOM, PUNNAYUR AMSOM,
            CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-680 506

      13    ALATHEYIL ALI
            AGED 41 YEARS
            S/O. SULAIMAN, AKALAD DESOM, PUNNAYUR AMSOM-680
            506, CHAVAKKAD TALUK, THRISSUR DISTRICT.

      14    MUSLIM VEETTIL SHAHEER
            AGED 28 YEARS
            S/O. KANDAMBATH KUNJIMON, PALAYUR DESOM,
            CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-680 506

      15    MUHAMMED FIROSE,
            AGED 41 YEARS
            S/O.MENASSERY REHMAN, KADIKKAD AMSOM, EDAKKARA
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            680 518

      16    FASEELA
            AGED 30 YEARS
            W/O.MANASSERY FIROSE, KADIKKAD AMSOM, EDAKKARA
            DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT,PIN-
            680 518

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C)No.149 of 2021

                               :-4-:

           Dated this the 4th day of March, 2021


                        J U D G M E N T

The petitioners, who are the respondents 1 and

Chavakkad, seek a direction to be issued to the

court below for an expeditious disposal of the

appeal within the time schedule to be framed by

this Court.

2. A report was called for from the court

below and in the report dated 21.01.2021, it is

submitted that the appeal could be disposed of

within a period of two months.

In the result, this original petition is

allowed calling upon the court below to dispose of

the appeal finally, within a period of two months

from the date of receipt of certified copy of this

judgment.

O.P.(C)No.149 of 2021

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All pending interlocutory applications are

closed.

Sd/-

T.V.ANILKUMAR JUDGE ami/ O.P.(C)No.149 of 2021

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APPENDIX

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE DECREE IN SECOND APPEAL NO.642/2000 DATED 19.03.2014, PRONOUNCED BY THE HONOURABLE HIGH COURT OF KERALA

EXHIBIT P2 TRUE COPY OF THE F.D.I.A NO.5765 OF 2014 IN OS 458 OF 1990, FILED BEFORE THE MUNSIFF COURT, CHAVAKKAD

EXHIBIT P3 TRUE COPY OF THE A.S.NO.8/2019 PENDING BEFORE SUB COURT, CHAVAKKAD, FILED BY THE RESPONDENT

EXHIBIT P4 TRUE COPY OF THE RECORD OF PROCEEDINGS BEFORE THE HONOURABLE SUPREME COURT OF INDIA IN IA NO.01/2016 AND 02/2016 IN RP (C) D NO.3956/2016 IN SLP (C) NO.12430/2014 FILED BY THE RESPONDENT IN THIS ORIGINAL PETITION

EXHIBIT P5 TRUE COPY OF THE RECORD OF PROCEEDINGS BEFORE THE HONOURABLE SUPREME COURT OF INDIA IN SLP(C) NO.6919/2017, FILED BY ONE MR.HUSSAIN, AGAINST THE DECREE IN SA NO.642/2000 OF THE HIGH COURT OF KERALA