Sruthi Krishna Pullookkil vs Remith.M
2021 Latest Caselaw 7645 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                      &

         THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

    THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

                         OP (FC).No.166 OF 2021

          AGAINST THE ORDER/JUDGMENT IN O.P.No.1375/2019
                    OF FAMILY COURT, KOZHIKODE
                                --------


PETITIONER/S:

                SRUTHI KRISHNA PULLOOKKIL,
                AGED 25 YEARS,
                D/O.O.K.BALAKRISHNAN,
                SRUTHILAYAM, NANMINDA DESOM,
                NANMINDA P.O., KOZHIKODE TALUK,
                PIN-673613.

                BY ADVS.
                SHRI.B.V.JOY SANKAR
                SRI.SHAFFIE THOMAS

RESPONDENT/S:

                REMITH.M, AGED 28 YEARS,
                S/O.RAMACHANDRAN M., RAKHITH HOUSE, P.O.,
                MALAPARAMBA, KOZHIKODE TALUK,
                PIN-673009.


THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON 04.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC).No.166/2021               2



                          JUDGMENT

Dated this the 4th day of March 2021 A.Muhamed Mustaque, J.

The petitioner along with the respondent filed a

joint petition for divorce before the Family Court,

Kozhikode. The case was registered as O.P.No.1375/2019.

The petitioner submits that the Family Court is

not taking the matter for disposal. Accordingly, the

petitioner approached this Court for expeditious

disposal of the same. It is submitted before this

Court that the matter is posted on 26.03.2021. We are

of the view that on that day both parties be present

before the Family Court and the Family Court shall

dispose of the matter after recording their statement.

The Original petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

KAUSER EDAPPAGATH

JUDGE

ln

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION IN O.P.NO.1375 OF 2019 BEFORE THE FAMILY COURT, KOZHIKODE.

RESPONDENTS EXHIBITS:NIL.

//TRUE COPY//

P.A.TO JUDGE