Muhammed Shanil M. vs The Principal
2021 Latest Caselaw 7624 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

   THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

                   WP(C).No.28937 OF 2020(N)

PETITIONERS :-

      1      MUHAMMED SHANIL M., AGED 19 YEARS
             S/O.UMMER SHEREEF M, MACHINGAL HOUSE,
             PARAPPANANGADI, PUTHENPEEDIKA,
             NEDUVA P.O., MALAPPURAM DISTRICT.

      2      MUHAMMED RASHID M, AGED 19 YEARS
             S/O.AKBAR SHAREEF M, MEDAPPIL HOUSE,
             DEVATHIYAL PARAMBU, THENHIPALAM P.O.,
             MALAPPURAM DISTRICT.

      3      MUHAMMED FAIJAS K, AGED 19 YEARS
             S/O.HANEEFA, PARIYARATH HOUSE, NEEROLPALAM,
             THENHIPALAM P.O., MALAPPURAM DISTRICT

      4      RIJURAJ P, AGED 18 YEARS, S/O.RAJAN P,
             PEVUNGAL HOUSE, KAKKANCHERI, CHELEMBRA P.O.,
             MALAPPURAM DISTRICT.

      5      MUHAMMED ASIL BADUSHA O, AGED 18 YEARS
             S/O.KUNHIMUHAMMED, OTTATHINGAL HOUSE,
             DEVATHIYAL, THENHIPALAM P.O., MALAPPURAM DISTRICT

      6      MUHAMMED ALOOF K.P, AGED 18 YEARS
             S/O.MOOSA K.P, POOVATHODI HOUSE, PADIKKAL,
             MOONNIYOOR P.O., MALAPPURAM DISTRICT

             BY ADV. SRI.K.RAKESH

RESPONDENTS :-

      1      THE PRINCIPAL
             GOVERNMENT ARTS AND SCIENCE COLLEGE,
             KOZHIKODE - 673 018.

      2      THE UNIVERSITY OF CALICUT,
             REPRESENTED BY ITS REGISTRAR,
             CALICUT UNIVERSITY P.O.,
             MALAPPURAM DISTRICT, PIN - 673 635.

             BY SRI.P.C.SASIDHARAN, SC

     THIS   WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24-02-2021, THE COURT ON 04-03-2021 DELIVERED THE FOLLOWING:
                               ANU SIVARAMAN, J.
                          -----------------------------------
                           W.P.(C) No.28937 of 2020
                  ---------------------------------------------------
                  Dated this the 4th day of March, 2021

                                  JUDGMENT

The prayers in this writ petition are with regard to admissions

in the special sports quota in Government Arts & Science colleges.

The interim order in W.P.(C) No.22142/2020 apparently stood in the

way of the consideration of the petitioners for admission to the

special sports quota. The interim order was varied on 20.1.2021

permitting the admissions in the special sports quota from the list

prepared for the said purpose.

In the above view of the matter, nothing survives for

consideration in this writ petition. This writ petition is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/25.2.2021 WP(C).No.28937 OF 2020(N)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE COMMUNICATION DATED 13.10.2020 ISSUED BY THE DIRECTOR OF DEPARTMENT OF PHYSICAL EDUCATION CALICUT UNIVERSITY TO THE 1ST RESPONDENT

EXHIBIT P2 TRUE COPY OF THE LIST OF STUDENTS TO BE ADMITTED UNDER SPECIAL SPORTS QUOTA PREPARED BY THE HOD, PHYSICAL EDUCATION AN APPROVED BY THE 1ST RESPONDENT ON 15.10.2020

EXHIBIT P3 TRUE COPY OF THE ORDER OF THE UNIVERSITY OF CALICUT AS ORDER NO 7732/2020/ADMN DATED 24.8.2020 ISSUED BY THE ASSISTANT REGISTRAR OF CALICUT UNIVERSITY

//TRUE COPY//

P.A. TO JUDGE