Joseph Kurian Vallamattam vs Kerala State Electricity Board ...
2021 Latest Caselaw 7542 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

    THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

                       WP(C).No.3448 OF 2021(E)


PETITIONER:

               JOSEPH KURIAN VALLAMATTAM
               AGED 35 YEARS
               S/O.KURIAN VALLAMATTAM, VALLAMATTAM ESTATE CAMP MARS,
               CHUNGATH ROAD, IRUMPANAM.

               BY ADVS.
               SRI.V.S.SHIRAZ BAVA
               SRI.S.NIDHEESH

RESPONDENTS:

      1        KERALA STATE ELECTRICITY BOARD LTD.,
               VYDYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM,
               PIN 695 004, KERALA, INDIA, REP.BY ITS MANAGING
               DIRECTOR.

      2        THE ASSISTANT EXECUTIVE ENGINEER
               KERALA STATE ELECTRICITY BOARD LTD., ELECTRICAL SUB
               DIVISION, MULANTHURUTHY RD, CHOTTANIKKARA,
               THRIPPUNITHURA, KERALA 682 312.

      3        THE ASSISTANT ENGINEER
               KERALA STATE ELECTRICITY BOARD LTD., ELECTRICAL
               SECTION, EROOR ROAD, EROOR SOUTH, EROOR,
               ERNAKULAM, KERALA 682 306.

      4        THE ASSISTANT ENGINEER
               (ANTI POWER THEFT SQUAD),
               KERALA STATE ELECTRICITY BOARD LTD.,
               ERNAKULAM 682 018.

               R1-4 BY ADV. SRI.N.SATHEESH, SC.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.3448 OF 2021            2


                              JUDGMENT

Dated this the 4th day of March 2021

Heard both sides.

2. Learned counsel for the petitioner submits that the

petitioner has already challenged the final orders covered by the

documents at Ext.P3 series before appropriate forum and now the

only question which remains for consideration is directing the

1st respondent to consider the representation at Ext.P4.

3. Learned Standing Counsel appearing for the respondent-

Electricity Board opposed the writ petition by submitting that the

main challenge raised in the instant writ petition does not survive

as the orders at Ext.P3 are already challenged by the petitioner

before the competent authority.

I have considered the submissions so advanced. As the

representation at Ext.P4 is reportedly pending, this writ petition is

disposed of with a direction to the 1 st respondent to decide the

same according to law, if necessary by granting an opportunity of

hearing to the petitioner. Sd/-

A.M.BADAR

JUDGE smp

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 PROVISIONAL ORDER NO.09/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030776

EXHIBIT P1 (a) PROVISIONAL ORDER NO.11/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030778

EXHIBIT P1 (b) PROVISIONAL ORDER NO.12/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030779

EXHIBIT P1 (c) PROVISIONAL ORDER NO.13/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030780

EXHIBIT P1 (d) PROVISIONAL ORDER NO.14/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030781

EXHIBIT P1 (e) PROVISIONAL ORDER NO.15/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030782

EXHIBIT P1 (f) PROVISIONAL ORDER NO.16/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030783

EXHIBIT P1 (g) PROVISIONAL ORDER NO.17/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030784

EXHIBIT P1 (h) PROVISIONAL ORDER NO.19/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030786 EXHIBIT P1 (i) PROVISIONAL ORDER NO.18/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115510030785

EXHIBIT P1 (j) PROVISIONAL ORDER NO.20/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030787

EXHIBIT P1 (k) PROVISIONAL ORDER NO.21/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030788

EXHIBIT P1 (l) PROVISIONAL ORDER NO.22/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030789

EXHIBIT P1 (m) PROVISIONAL ORDER NO.10/20-21/ASSESSING OFFICER/PRO/ESD/CKA/APTS/DATED 16.12.2020 FOR CONSUMER NO.115518030789

EXHIBIT P2 COPY OF OBJECTION DATED 23.12.2020

EXHIBIT P3 FINAL ORDER NO.9/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155518030776

EXHIBIT P3 (a) FINAL ORDER NO.11/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155518030778

EXHIBIT P3(b) FINAL ORDER NO.12/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155519030779

EXHIBIT P3 (c) FINAL ORDER NO.13/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155519030780

EXHIBIT P3 (d) FINAL ORDER NO.14/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155513030781

EXHIBIT P3 (e) FINAL ORDER NO.15/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155511030782

EXHIBIT P3 (f) FINAL ORDER NO.16/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155512030783

EXHIBIT P3 (g) FINAL ORDER NO.17/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155515030784

EXHIBIT P3 (h) FINAL ORDER NO.19/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155513030786

EXHIBIT P3 (i) FINAL ORDER NO.18/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155510030785

EXHIBIT P3 (j) FINAL ORDER NO.20/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR

CONSUMER NO.1155518030787

EXHIBIT P3 (k) FINAL ORDER NO.21/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155514030788

EXHIBIT P3 (l) FINAL ORDER NO.22/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155517030789

EXHIBIT P3 (m) FINAL ORDER NO.10/20-21/FINAL/ASSESSING OFFICER/ESD/CKA/SQ/DATED 5.1.2021 FOR CONSUMER NO.1155515030777

EXHIBIT P4 COPY OF REPRESENTATION DATED 4.2.2021 WAS SUBMITTED BEFORE THE RESPONDENT 1 TO 3

EXHIBIT P5 POSTAL RECEIPTS (3 NOS) EVIDENCING THE DESPATCH OF EXT. P4 RESPONDENTS' EXHIBITS: NIL.

True Copy

P.S to Judge

smp