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Review vs By Adv. Sri.K.V.Gopinathan Nair
2021 Latest Caselaw 7487 Ker

Citation : 2021 Latest Caselaw 7487 Ker
Judgement Date : 3 March, 2021

Kerala High Court
Review vs By Adv. Sri.K.V.Gopinathan Nair on 3 March, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

   WEDNESDAY, THE 03RD DAY OF MARCH 2021 / 12TH PHALGUNA, 1942

            RP.No.1055 OF 2016(D) IN WP(C). 20040/2016

 AGAINST THE ORDER/JUDGMENT IN WPC 20040/2016 DATED 15-06-2016 OF
                       HIGH COURT OF KERALA


REVIEW PETITIONER/THIRD PARTY

             SATHEESH .R
             ASWATHY, KADAIKAD,
             KOLLAKADAVU, CHENGANNOOR


             BY ADV. SRI.K.V.GOPINATHAN NAIR

RESPONDENTS/PETITIONER AND RESPONDENT IN WPC:
      1      BIJU JOY, CHAPPANATTU HOUSE,
             KARAMA EAST, VALIYAKULANGARA P.O,
             MAVELIKKARA - 690104

      2.     THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
             ALAPPUZHA, PIN- 688 001


             SRI.SURIN GEORGE IPE

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION           ON
03.03.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                              2

RP.No.1055 OF 2016(D) IN WP(C). 20040/2016




                                       ORDER

Dated this the 3rd day of March 2021

When the matter is taken up, learned counsel

for the petitioner submitted that the matter has

become infructuous.

Accordingly, this review petition is

dismissed as infructuous.

Sd/-

SHAJI P.CHALY JUDGE hmh

 
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