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Vibin Wilson vs Superintendent Of Police
2021 Latest Caselaw 7451 Ker

Citation : 2021 Latest Caselaw 7451 Ker
Judgement Date : 3 March, 2021

Kerala High Court
Vibin Wilson vs Superintendent Of Police on 3 March, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                   &

                 THE HONOURABLE MRS. JUSTICE M.R.ANITHA

   WEDNESDAY, THE 03RD DAY OF MARCH 2021 / 12TH PHALGUNA, 1942

                         WP(Crl.).No.60 OF 2021


PETITIONER:

               VIBIN WILSON
               AGED 32 YEARS
               S/O. WILSON, KAVUNGAL HOUSE, TRICHUR P.O, PERAMANGALA
               TRISSUR DISTRICT 680 545

               BY ADV. SRI.JOSEPH T.JOHN

RESPONDENTS:

      1        SUPERINTENDENT OF POLICE
               PATHANAMTHITTA 689 671

      2        STATION HOUSE OFFICER,
               KODDAL POLICE STATION, PATHANAMTHITTA DISTRICT PIN
               689 693

      3        KRISHNANKUTTY,
               AGED 50 YEARS
               NANDANAM, NELLIMURUPPU, KOODAL ,KONNI PATHANAMTHITTA
               DISTRICT PIN 689 691

               R1-2 BY DIRECTOR GENERAL OF PROSECUTION

OTHER PRESENT:

               SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND

     THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY HEARD ON
03.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(Crl.) No. 60 of 2021

                           2




         Dated this the 3rd day of March 2021

                      JUDGMENT

K.VINOD CHANDRAN, J

At the request of the learned Counsel for the petitioner this writ petition would stand dismissed as withdrawn.

Sd/-

K.VINOD CHANDRAN

JUDGE

Sd/-

                                  M.R.ANITHA
jma                                 JUDGE

W.P(Crl.) No. 60 of 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE MARRIAGE CERTIFICATE

EXHIBIT P1 A TRUE COPY OF THE MARRAIGE REGISTER DATED 28-01-2021

EXHIBIT P2 TRUE COPY OF THE REGISTER THE MARRIAGE BETWEEN THE PETITIONER AND THE DETINUE UNDER THE SPECIAL MARRIAGE ACT BEFORE THE MUNDUR SUB REGISTRAR OFFICE UNDER SECTION 5 OF THE SPECIAL MARRIAGE (NOTICE OF INTENDEF MARRAIGE)

EXHIBIT P3 TRUE COPY OF THE PRODUCING PHOTGRAPH

EXHIBIT P4 TRUE COPY OF THE PHOTGRAPH SHOWING THE MARRIAGE

EXHIBIT P5 TRUE COPY OF THE FIR NO. 71/2021 DATED 27-

01-2021

EXHIBIT P6 TRUE COPY OF THE STATEMENT OF THE DETINUE ON 29-01-2021

EXHIBIT P7 TRUE COPY OF THE STATEMENT WHICH IS RECORDED BY THE JUDICIAL FIRST CLASS MAGISTRATE COURT, 1 PATHANAMTHITTA ON 29- 01-2021

 
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