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Himaferin vs Vinu C.Kunjappan
2021 Latest Caselaw 7350 Ker

Citation : 2021 Latest Caselaw 7350 Ker
Judgement Date : 2 March, 2021

Kerala High Court
Himaferin vs Vinu C.Kunjappan on 2 March, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

    TUESDAY, THE 02ND DAY OF MARCH 2021 / 11TH PHALGUNA, 1942

         Con.Case(C).No.244 OF 2021 IN WP(C). 20952/2020

   AGAINST THE JUDGMENT IN WP(C) 20952/2020(T) OF HIGH COURT OF
                              KERALA


PETITIONER/PETITIONER :

             HIMAFERIN,
             AGED 31 YEARS,
             W/O. FERIN FRANCIS,
             FLAT NO. 1.A,
             TOP HERITAGE APARTMENT,
             MACHINGAL LANE, THRISSUR P.O,
             THRISSUR DISTRICT, PIN 680 001

             BY ADV. SRI.G.SREEKUMAR (CHELUR)

RESPONDENT/RESPONDENT NO.2 IN THE WRIT PETITION:

             VINU C.KUNJAPPAN
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             SECRETARY, THR THRISSUR MUNICIPAL CORPORATION, M.O.
             ROAD, THRISSUR P.O, THRISSUR DISTRICT 680 001

             BY SHRI.SANTHOSH P.PODUVAL, STANDING COUNSEL

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 02.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Contempt Case (C) No.244 of 2021
                                                 2




                           Contempt Case (C) No.244 of 2021
                           -----------------------------------------------


                                           JUDGMENT

The Contempt of Court Case is closed without prejudice to

the right of the petitioner to challenge the order passed pursuant to

the direction issued by this Court.

Sd/-

P.B.SURESH KUMAR, JUDGE rkj Contempt Case (C) No.244 of 2021

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE 1 THE CERTIFIED COPY OF THE ORDER PASSED BY THIS HON'BLE COURT IN WP(CC) NO 20952 OF 2020 DATED 06-10-2020 BY THIS HON'BLE COURT.

 
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