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Unknown vs For Information Purpose Only
2021 Latest Caselaw 7345 Ker

Citation : 2021 Latest Caselaw 7345 Ker
Judgement Date : 2 March, 2021

Kerala High Court
Unknown vs For Information Purpose Only on 2 March, 2021
RP 21/2021                                        1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                Present:

                               THE HONOURABLE SMT. JUSTICE P.V.ASHA

                         Tuesday,the 2nd day of March 2021/11th Phalguna, 1942

                              R.P. No.21/2021 in WP(C)No.22552 of 2020(T)

PETITIONER/Not a Party in the Writ Petition

       For information purpose only
         ARUN DEV J, AGED 48 YEARS,
         S/O.S.JAYADEVAN, KOONTHUVALLITHARAYIL CHIRAKKADAVAM, KAYAMKULAM-690 502,
         SECRETARY, SREE NARAYANA SAMSKARIKA SAMITHI, DISTRICT COMMITTEE, ALAPPUZHA,
         REGISTERED NO.156/80
RESPONDENTS/PETITIONER & RESPONDENTS IN WP:-
1.        SREE NARAYANA SAMSKARIKA SAMITHI,
         KARTHIKAPPALLY TALUK COMMITTEE, REPRESENTED BY ITS PRESIDENT, V.CHANDRADAS,
         RESIDING AT PAVITHRAM, PALACE ROAD, KAYAMKULAM-690 502
2.        THE MANAGER,
         SYNDICATE BANK, KRISHNAPURAM BRANCH, MUKKADA,
         KRISHNAPURAM P.O., ALAPPUZHA-690 502
3.       THE MANAGER,
         SYNDICATE BANK, KAYAMKULAM BRANCH, PUTHIYIDAM,
         KAYAMKULAM P.O., ALAPPUZHA-690 502


     Review Petition praying inter alia that in the circumstances stated in the affidavit filed along with

the RP the High Court be pleased to stay the judgment in W.P.(C)No.22552 of 2020, dated 5th

November, 2020, till the disposal of the Review Petition.

     This petition again coming on for orders upon perusing the petition and the affidavit filed in

support of RP and this court's order dated 22-02-2021 and upon hearing the arguments of

M/S.P.B.SAHASRANAMAN & T.S.HARIKUMAR, Advocates for the petitioner and of Sri.A.N.RAJAN

BABU, Advocate for R1 in RP/Petitioner in W.P(C) and of Sri.R.S.KALKURA, Advocate for R2 & R3 in

RP/R1 & R2 in WP(C), the court passed the following:

                                               ORDER

Post on 19.03.2021. Interim order is extended until further orders. Handover.

02-03-2021 Sd/-

P.V.ASHA,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR PtK/3.3.21.

 
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