Abdul Jabbar vs The Secretary
2021 Latest Caselaw 7301 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    TUESDAY, THE 02ND DAY OF MARCH 2021 / 11TH PHALGUNA, 1942

                    WP(C).No.37246 OF 2018(E)


PETITIONER/S:

      1     ABDUL JABBAR,
            S/O. JALALUDHEEN, SHAMEER MANZIL,
            SOORANAD SOUTH, PATHARAM P.O,
            KUNNATHOOR, KOLLAM DISTRICT.

      2     SUNILKUMAR,
            S/O.SUNDERASAN PILLAI, S.S.BHAVANAM,
            CHERUMOODU, VELLIMON P.O., KOLLAM DISTRICT.

            BY ADV. SRI.G.HARIHARAN

RESPONDENT/S:

      1     THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
            KOLLAM, PIN- 691 001.

      2     JAMALUDEEN KUNJU.Y.,
            VELIYIL KIZHAKKATHIL, VADAKKUMTHALA EAST P.O.,
            KARUNAGAPPALLY, KOLLAM, PIN-690 536.




            R1 SR.GP BIMAL K NATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.37246 OF 2018(E)

                                 2




                             JUDGMENT

When the matter was taken up, learned senior

Government Pleader invited my attention to the

statement dated 09.01.2019. It is stated therein that

the applications for replacement and for renewal filed by

the second respondent were rejected by the RTA in its

meeting held on 25.09.2018 as Item No.19. Hence,

there was no possibility of reissue of temporary permit.

The objection of the petitioner was also considered. It is

reported that the temporary permit has not been

reissued. In the light of above, Writ Petition has

become infructuous and accordingly Writ Petition is

closed.

Sd/-

SUNIL THOMAS, JUDGE

R.AV WP(C).No.37246 OF 2018(E)

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PROCEEDINGS ISSUED BY THE 1ST RESPONDENT ALLOTTING TIMING TO THE 1ST PETITIONER DATED 30.07.2016.

EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS ISSUED BY THE 1ST RESPONDENT ALLOTTING TIMING TO THE 2ND PETITIONER DATED 12.06.2018.

EXHIBIT P3 TRUE COPY OF THE APPLICATION ALONG WITH REPLY RECEIVED UNDER THE RIGHT TO INFORMATION ACT.

EXHIBIT P4 TRUE COPY OF THE TEMPORARY PERMIT ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT DATED 30.06.2018.

EXHIBIT P5 TRUE COPY OF THE OBJECTION DATED 10.05.2018 SUBMITTED BY THE 1ST PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE OBJECTION DATED 10.05.2018 SUBMITTED BY THE 2ND PETITIONER BEFORE THE 1ST RESPONDENT.

RESPONDENT'S/S EXHIBITS NIL