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M/S.Ravenbeck Securities ... vs M/S.Ravenbeck Securities ...
2021 Latest Caselaw 7144 Ker

Citation : 2021 Latest Caselaw 7144 Ker
Judgement Date : 1 March, 2021

Kerala High Court
M/S.Ravenbeck Securities ... vs M/S.Ravenbeck Securities ... on 1 March, 2021
WA 1496/2020                           1/1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     Present:

               THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS

                                       &

                    THE HONOURABLE MR.JUSTICE K. BABU

               Monday,the 1st day of March 2021/10th Phalguna, 1942
    For information     purpose only
               WA No.1496/2020

     Against Judgment dated 15-10-2020 in WP(C) No.17507/2016 of this Court.
                                       ---
APPELLANT/RESPONDENT:
      M/S.RAVENBECK SECURITIES (INDIA) LTD.
      "RAVENBECK HOUSE", CHETTICHIRA, SUBASH CHANDRA BOSE ROAD,
      VYTTILA P.O, KOCHI - 682019, REPRESENTED BY THE MANAGING
      DIRECTOR.

      BY ADVS M/S.K.K.SATHISH & PAUL ANTONY MANIAMKOT

RESPONDENT/PETITIONER:
      EMPLOYEES PROVIDENT FUND ORGANIZATION,
      REPRESENTED BY THE ASSISTANT PROVIDENT FUND
      COMMISSIONER(LEGAL), SUB-REGIONAL OFFICE,
      BHAVISHYANIDHI BHAVAN, P.B.NO. 1895, KALOOR, KOCHI - 682017.

      BY SRI.S.PRASANTH, STANDING COUNSEL

     This Writ Appeal again coming on for orders on 01.03.2021 upon perusing the
appeal memorandum and this Court's order dated 17.12.2020, the court on the same
day passed the following:
                                    ORDER

Interim order is extended till 31/5/2021. Post on 26/5/2021 along with connected cases. 01-03-2021 Sd/-

ALEXANDER THOMAS, JUDGE

Sd/-

K. BABU, JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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