Thuravoor Service Co-Operative ... vs Joint Registrar Of Co-Operative ...
2021 Latest Caselaw 7143 Ker

WA 1646/2020                               1/1



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    Present:
                    THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR
                                       &
               THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
                   Monday,the 1st day of March 2021/10th Phalguna, 1942
                                     WA No.1646/2020
               Against Judgment dated 2.12.2020 in WP(C) No.20210/2020 of this Court.
                                           ---
    For information purpose only
APPELLANT/PETITIONER:
         THURAVOOR SERVICE CO-OPERATIVE BANK LTD NO.E69,
         THURAVOOR P.O., ANGAMLY - 683 586.
         REPRESENTED BY ITS PRESIDENT.

      BY ADVS. M/S.A.JAYASANKAR & MANU GOVIND
RESPONDENTS/RESPONDENTS:
1. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
     ERNAKULAM CIVIL STATION, KAKKNAD, COCHIN - 682 030.

    AND 2 OTHERS.

      BY GOVERNMENT PLEADER for R1 TO R3.
      ADV.SRI.G.SANTHOSH KUMAR FOR R4.


  This Writ Appeal again coming on for orders on 01/03/2021 upon perusing the
appeal memorandum and this Court's order dated 13-01-2021 , the court on the
same day passed the following:-
                                       ORDER

Interim order stands extended by one month. 01-03-2021 Sd/-

C.T.RAVIKUMAR,JUDGE

Sd/-

MURALI PURUSHOTHAMAN,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR