K.P. Mahesh vs The Secretary
2021 Latest Caselaw 7142 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

              THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     MONDAY, THE 01ST DAY OF MARCH 2021 / 10TH PHALGUNA, 1942

                     WP(C).No.20338 OF 2020(N)


PETITIONER:

              K.P. MAHESH,
              AGED 50 YEARS
              MAHESH MANDIRAM, KARIYATHURUTH PO, KOTTAYAM, REP. BY
              THE POWER OF ATTORNEY HOLDER T.C.THOMAS,
              THAKADIYELPARAMBIL HOUSE, CHANNANIKKAD PO, KOTTAYAM.

              BY ADV. SRI.I.DINESH MENON

RESPONDENT:

              THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
              COLLECTORATE PO, KOTTAYAM -686 002.


OTHER PRESENT:

              SR.GP BIMAL .K NATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.20338 OF 2020(N)
                                   2




                            JUDGMENT

Dated this the 1st day of March 2021

When the matter was taken up the learned Counsel

for the petitioner submitted that the Secretary, RTA has

rejected his application for renewal of permit on

04.12.2020. Hence, this writ petition has become

infructuous and it is dismissed as infructuous.

Sd/-

SUNIL THOMAS

JUDGE

SKP/2-3 WP(C).No.20338 OF 2020(N)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE RTA PROCEEDINGS DATED 21.7.2020 OPERATING ON THE ROUTE KOTTAYAM- CHERTHALA.

RESPONDENTS'S EXHIBITS:NIL

TRUE COPY P.A. TO JUDGE