C.K.Vijayan vs Commissioner Of Police
2021 Latest Caselaw 7042 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     MONDAY, THE 01ST DAY OF MARCH 2021 / 10TH PHALGUNA, 1942

                        WP(C).No.1514 OF 2021(L)


PETITIONER/S:

      1         C.K.VIJAYAN
                AGED 58 YEARS
                S/O. KRISHNAN KUTTY, FLAT -6A, VIJAYA GLIMPSES,
                JAWAHAR NAGAR, KADAVANTHARA, ELAMKULAM VILLAGE-682
                020

      2         SALINI VIJAYAN,
                AGED 48 YEARS
                W/O. C.K. VIJAYAN, FLAT-6A, VIJAYA GLIMPSES, JAWAHAR
                NAGAR, KADAVANTHARA, ELAMKULAM VILLAGE-682 020

                BY ADV. SRI.L.RAJESH NARAYAN

RESPONDENT/S:

      1         COMMISSIONER OF POLICE
                KOCHI CITY, O/O. THE COMMISSIONER OF POLICE, REVENUE
                TOWER, OPP.CHILDRENS PARK, KOCHI-682 011

      2         DEPUTY COMMISSIONER OF POLICE,
                KOCHI CITY , O/O. THE COMMISSIONER OF POLICE, REVENUE
                TOWER, OPP. CHILDRENS PARK, KOCHI-682 011

      3         STATION HOUSE OFFICER,
                MARADU POLICE STATION, P.A. ULLAHAN ROAD, NEAR GOVT.
                VHSS, MARADU-682 304

      4         RADHAKRISHNAN KANDOTH,
                KALHARAM KANDOTH, PATTUPURACKAL ROAD, THEKKUMBHAGOM,
                TRIPUNITHURA-682 301

      5         PREETHA RADHAKRISHNAN,
                W/O. RADHAKRISHNAN, KALHARAM KANDOTH, PATTUPURACKAL
                ROAD, THEKKUMBHAGOM, TRIPUNITHURA-682 301

      6         BINU RAMACHANDRAN,
                AGED 45 YEARS, D/O. RAMACHANDRAN, AZHAKATHU HOUSE,
                JANARDANAPURAM TEMPLE ROAD, THIRUVANANTHAPURAM-695
                001
 WP(C).No.1514 OF 2021(L)

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      7      A.S. MOHANACHANDRAN,
             AGED 54 YEARS
             KANDOTH (H), KANNANKULANGARA WEST, TRIPUNITHURA,
             ERNAKULAM-682 301

      8      C. VINOD,
             INSPECTOR OF POLICE, MARADU SHO, ERNAKULAM-682 301

      9      K.S. BABU,
             AGED 53 YEARS
             CHANJAMATTATHIL(H), PIRAVAM THOTTABHAGAM,
             ERNAKULAM-686 664.

      10     C.K. SIBI,
             AGED 49 YEARS
             FLAT NO. 7D, VIJAYA GLIMPSES, JAWAHAR NAGAR,
             KADAVANTHARA, ERNAKULAM-682 020

      11     ASWATHY,
             AGED 19 YEARS
             D/O SIVANANDAN, ANGADISSERI (H), MANAL VAYAL,
             IRULAM P.O, WAYANAD-673 592

             R1-3, R8 BY GOVERNMENT PLEADER

OTHER PRESENT:

             PP T.R.RENJITH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.1514 OF 2021(L)

                                    3


                              JUDGMENT

Dated this the 1st day of March, 2021

The grievance of the petitioner is against the manner in which

the crimes registered against them is being investigated by the 8 th

respondent. According to the petitioner, the investigation is being

conducted in a biased manner. The learned Public Prosecutor

submits, on instructions, that the 8 th respondent was relieved from the

office of SHO, Maradu Police Station on 7.2.2021 and a new officer

has taken charge on 10.2.2021. In such circumstances, the grievance

of the petitioner stands allayed.

This is recorded and the writ petition is closed.

Sd/-

V.G ARUN JUDGE

SJ WP(C).No.1514 OF 2021(L)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE FIR NO. 606/2020 DATED 3.10.2020.

EXHIBIT P2 TRUE COPY OF THE ORDER DATED 2.11.2020 IN B.A. NO. 6695/2020

EXHIBIT P3 TRUE COPY OF THE COMPANY PETITION NO.

40/KOB/2020 DATED 1.10.2020.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 6.11.2020 OF THE HON'BLE NCLT.

EXHIBIT P5 TRUE COPY OF THE COMPLAINT DATED 6.11.2020.

EXHIBIT P6 TRUE COPY OF THE COMPLAINT DATED 9.11.2020.

EXHIBIT P7 TRUE COPY OF THE STATEMENT OF 2ND PETITIONERS ACCOUNTS.

EXHIBIT P8 TRUE COPY OF THE STATEMENT OF 3RD PETITIONERS ACCOUNTS.

EXHIBIT P9 TRUE COPY OF THE COMPLAINT DATED 12.11.2020.

EXHIBIT P10 TRUE COPY OF THE COMPLAINT DATED 2.12.2020.

EXHIBIT P11 TRUE COPY OF THE COMPLAINT DATED 14.12.2020.

EXHIBIT P12 TRUE COPY OF THE REQUEST DATED 15.1.2021