Kerala High Court
T P Karunakaran vs Food Corporation Of India on 30 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 30TH DAY OF MARCH 2021 / 9TH CHAITHRA, 1943
WP(C).No.27555 OF 2016(T)
PETITIONER/S:
T P KARUNAKARAN, AGED 49 YEARS,
S/OAPPUTTY, KUNNATHODI HOUSE,VAZHAYOOR,
KARAD PARAMBA, VAZHAKAD,MALAPPURAM.
BY ADVS.
SHRI.NIRMAL.S
SMT.VEENA HARI
RESPONDENT/S:
1 FOOD CORPORATION OF INDIA
REP. BY ITS REGIONAL MANAGER,FOOD CORPORATION OF
INDIA,REGIONAL OFFICE, THIRUVANANTHAPURAM.
2 AREA MANAGER FOOD CORPORATION OF INDIA
DISTRICT OFFICE, CALICUT -673 005.
3 C.T. SUNIL KUMAR AREA MANAGER
FOOD CORPORATION OF INDIA,
DISTRICT OFFICE, CALICUT -673 005.
R1-2 BY ADV. SRI.TPM.IBRAHIM KHAN (SR.)
R1 -2 BY ADV. SRI.K.M.ABDUL MAJEED FOOD CORPORATION
OF INDIA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.27555 OF 2016(T) ..2..
JUDGMENT
Dated this the 30th day of March 2021
The learned counsel for the petitioner submits that
the writ petitioner has expired and the cause of action
does not survive and the writ petition may be closed.
Recording the said submission, the writ petition is
closed.
Sd/-
MURALI PURUSHOTHAMAN
SB/30/03/2021
JUDGE
WP(C).No.27555 OF 2016(T) ..3..
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE SALARY CERTIFICATE DATED
20.07.2015
EXHIBIT P2 TRUE COPY OF THE MEMORANDUM DATED
26.07.2016
EXHIBIT P3 TRUE COPY OF THE EXPLANATION DATED
05.08.2016
EXHIBIT P4 TRUE COPY OF THE CHARGE SHEET DATED
10.08.2016
EXHIBIT P5 TRUE COPY OF THE AADHAR CARD
EXHIBIT P6 TRUE COPY OF THE DRIVING LICENSE.
EXHIBIT P7 TRUE COPY OFTHE PAN CARD
EXHIBIT P8 TRUE COPY OF THE REPLY AFFIDAVIT FILED IN
I.A.3708/2016 IN WPC NO.34066/2015 WITHOUT
ANNEXURE
EXHIBIT P9 TRUE COPY OF THE AFFIDAVIT IN SUPPORT OF
THE PETITION IN I.A.3708/2016 IN WPC
NO.34066/2015
EXHIBIT P10 TRUE COPY OF THE ORDER NO.IR.36(1) NWNP
DISCIPLINARY MATTER/2015-16 DATED
10.08.2016 OF THE DISCIPLINARY AUTHORITY
EXHIBIT P11 TRUE COPY OF THE LETTER NO.IR.36(1) NWNP
DISCIPLINARY MATTER/2015-16 DATED
20.08.2016 OF THE AREA MANAGER, FCI
EXHIBIT P12 TRUE COPY OF THE BIRTH CERTIFICATE ISSUED
BY THE LOCAL AUTHORITY DATED 09.01.2017
RESPONDENTS EXTHIBITS:
EXT.R1A A PHTOTOSTAT COPY OF THE ORDER NO.IR-
L32(9)/W.P.C/WH/2015 DATED 10.06.2016
ISSUED BY THE RESPONDENTS.
EXT.R1B A PHTOTOSTAT COPY OF THE PROCEEDINGS NO.IR
36(1)/NWNP DISCIPLINARY MATTER/2015-16
DATED 06.08.2016 PASSED BY THE
WP(C).No.27555 OF 2016(T) ..4..
DISCIPLINARY AUTHORITY AGAINST
SRI.M.DEVADASAN.
EXT.R1C A PHTOTOSTAT COPY OF THE PROCEEDINGS NO.IR
36(1)/NWNP DISCIPLINARY MATTER/2015-16
DATED 06.08.2016 PASSED BY THE
DISCIPLINARY AUTHORITY AGAINST
SMT.C.K.LAKSHMI
EXT.R1D A PHTOTOSTAT COPY OF THE PROCEEDINGS NO.IR
36(1)/NWNP DISCIPLINARY MATTER/2015-16
DATED 30.06.2016 PASSED BY THE
DISCIPLINARY AUTHORITY AGAINST
SRI.SHAMSUDHEEN.
EXT.R1E A PHOTOSTAT COPY OF THE INVESTIGATION
REPORT ONDISCREPANCIES INDATE OF BIRTH OF
NWNP LABOURERS IN THE RECORDS MAINTAINED
AT DISTRICT OFFICE, FOOD CORPORATION OF
INDIA, CALICUT.
EXT.R1F A PHTOTOSTAT COPY OF THE REPORT DATED NIL
ISSUED BY SRI.P.MANJO KUMAR
EXT.R1G A PHTOTOSTAT COPY OF THE MEMO
NO.AGM/ESTT/2016-17 DATED 01.06.2016
ISSUED BY THE 2ND RES PONDENT TO
MRS.GEETHA PARVATHY.
EXT.R1H A PHTOTOSTAT COPY OF THE EXPLANATION DATED
03.06.2016 SUBMITTED BY SMT.GEETHA
PARVATHY CP, MANAGER (BILLS) FCT, CALICUT
EXT.R1J A PHTOTOSTAT COPY OF THE FCI HEAD QUARTERS
CIRCULAR NO. IR(L/14(II)/03 DATED
09.01.2008
EXT.R1K A PHTOTOSTAT COPY OF THE REPRESENTATION OF
THE PETITIONER DATED NIL BEFORE THE 2ND
RESPONDENT.
//true copy //
P.A To Judge
