Amal Jacob vs The Registrar
2021 Latest Caselaw 10688 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     TUESDAY, THE 30TH DAY OF MARCH 2021 / 9TH CHAITHRA, 1943

                       WP(C).No.8367 OF 2021(U)


PETITIONER:

               AMAL JACOB,
               AGED 23 YEARS
               S/O. JACOB SEBASTIAN, KUNNATHARA HOUSE,
               MANNANCHERRY P.O, ALAPPUZHA, PIN - 688538.

               BY ADVS.
               SRI.E.D.GEORGE
               KUM.LINU G. NATH
               SHRI.BENET SELVAN S.

RESPONDENTS:

      1        THE REGISTRAR
               MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS P.O,
               KOTTAYAM, PIN - 686560.

      2        THE VICE CHANCELLOR
               MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS P.O,
               KOTTAYAM, PIN - 686560.

               SRI.ASOK M CHERIAN (SC)

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.8367 OF 2021

                                        2



                                JUDGMENT

Dated this the 30th day of March 2021

This writ petition is filed seeking the following relief :-

"i) To issue a writ of mandamus or any other writ, order or direction directing the respondent to pass necessary orders for granting the grace marks to the petitioner in accordance with Exhibit P7.

2. Heard the learned counsel for the petitioner and the learned

standing counsel appearing for the University.

3. It is submitted by the learned counsel for the petitioner that the

petitioner was eligible for grace marks on the strength of Ext.P7

guidelines issued by the University dated 17.06.2020. It is submitted

that there was some delay in making the request for allocation of

grace marks and that the petitioner has approached the Vice

Chancellor of the University with Ext.P11 representation.

4. There will, accordingly, be a direction to the 2 nd respondent to

take up, consider and pass orders on Ext.P11 representation preferred

by the petitioner within a period of one month from the date of WP(C).No.8367 OF 2021

receipt of a copy of this judgment.

This writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C).No.8367 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE CERTIFICATE ISSUED BY PHYSICAL EDUCATION DEPARTMENT OF ST.THOMAS COLLEGE PALA DATED 26.07.2018.

EXHIBIT P2 TRUE COPY OF THE CONDUCT CERTIFICATE ISSUED TO THE PETITIONER DATED 28.05.2018.

EXHIBIT P3 TRUE COPY OF THE TRANSFER CERTIFICATE ISSUED TO THE PETITIONER DATED 28.05.2018.

EXHIBIT P4 TRUE COPY OF CERTIFICATE RECEIVED FROM KERALA STATE POWERLIFTING ASSOCIATION FOR SECURING FIFTH PLACE DATED 17.12.2017.

EXHIBIT P5 TRUE COPY OF THE CERTIFICATE ISSUED BY KERALA STATE POWERLIFTING ASSOCIATION FOR SECURING 4TH PLACE DATED 18 AND 19 FEBRUARY 2017.

EXHIBIT P6 TRUE COPY OF THE CERTIFICATE ISSUED BY KERALA STATE POWER LIFTING ASSOCIATION DATED 18 AND 19 FEBRUARY 2017.

EXHIBIT P7 TRUE COPY OF THE GUIDELINES FOR AWARDING AND DISTRIBUTION OF GRACE MARKS DATED 17.06.2020.

EXHIBIT P8 TRUE COPY OF CERTIFICATE OF SECURING 2ND PRIZE IN POWER LIFTING DATED 13.03.2017.

EXHIBIT P9 TRUE COPY OF CERTIFICATE FOR SECURING THIRD PRIZE DATED 31.03.2018.

EXHIBIT P10 TRUE COPY OF THE CERTIFICATE FOR SECURING THIRD PRIZE DATED 24.10.2016.

EXHIBIT P11 TRUE COPY OF THE LETTER SENT BY THE PETITIONER TO THE 2ND RESPONDENT DATED 20.10.2020.

EXHIBIT P12 TRUE COPY OF THE 1ST SEMESTER MARK LIST.

EXHIBIT P13 TRUE COPY OF THE 2ND SEMESTER MARK LIST. WP(C).No.8367 OF 2021

EXHIBIT P14 TRUE COPY OF THE 4TH SEMESTER MARK LIST.

EXHIBIT P15 TRUE COPY OF THE 5TH SEMESTER MARK LIST.

EXHIBIT P16 TRUE COPY OF THE 6TH SEMESTER MARK LIST.

RESPONDENT'S/S EXHIBITS: NIL