Unknown vs By Adv. Sri.G.Hariharan
2021 Latest Caselaw 10681 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

     TUESDAY, THE 30TH DAY OF MARCH 2021 / 9TH CHAITHRA, 1943

                      WP(C).No.17723 OF 2016(M)


PETITIONER

               ABDUL NAZEER V.M.
               AGED 44 YEARS
               S/O. MAMMU, VALIYAKATH HOUSE, ANNAMANADA P.O.,
               THRISSUR DISTRICT, PIN-680741.

               BY ADV. SRI.G.HARIHARAN

RESPONDENTS:

      1        ANNAMANADA GRAMA PANCHAYATH
               REPRESENTED BY ITS SECRETARY, ANNAMANADA,
               THRISSUR DISTRICT-680741.

      2        THE SECRETARY
               ANNAMANADA GRAMA PANCHAYATH,ANNAMANADA,
               THRISSUR DISTRICT-680741.

      ADDL     THE DISTRICT COLLECTOR
      R3       CIVIL STATION, THRISSUR-680001.

               ADDL.R3 IS IMPLEADED AS PER ORDER DATED 30.09.2016 IN
               I.A.NO.11061/2016

               R1 BY SRI.O.D.SIVADAS, SC, ANNAMANADA GRAMA
               PANCHAYATH

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
30.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                        2

WP(C).No.17723 OF 2016(M)




                                  JUDGMENT

Dated this the 30th day of March 2021

This writ petition is filed by the petitioner

seeking a direction to the 2nd respondent i.e. the

Secretary of the Annamanada Grama Panchayth,

Thrissur District, to accept Ext.P2 application

submitted by the petitioner for building permit and

consider the same without any delay.

2. Today when the matter was taken up, learned

counsel for the petitioner as well as the learned

Standing Counsel for the Grama Panchayath submitted

that, already the application was submitted and the

building permit was granted. Therefore, I do not

think anything survives to be considered in this

writ petition.

The writ petition is dismissed, recording the

above.

Sd/-

SHAJI P.CHALY JUDGE

hmh

WP(C).No.17723 OF 2016(M)

APPENDIX PETITIONER'S/S EXHIBITS:

EXT.P1 THE COPY OF THE SALE DEED DATED 10-9-

2015.

EXT.P2 COPY OF THE APPLICATION FOR BUILDING PERMIT SUBMITTED BY THE PETITIONER.

EXT.P3 COPY OF THE TAX RECEIPT DATED 7-5-2016.

EXT.P4 COPY OF THE RELEVANT PORTION OF THE DATA BANK.

EXT.P5 COPY OF THE PHOTOGRAPHS.

RESPONDENT'S/S EXHIBITS: NIL