M/S M-Star Hotels Palakkad ... vs Kerala Financial Corporation
2021 Latest Caselaw 10656 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                THE HONOURABLE SMT. JUSTICE P.V.ASHA

     MONDAY, THE 29TH DAY OF MARCH 2021 / 8TH CHAITHRA, 1943

               RP.No.297 OF 2021 IN WP(C). 6150/2021

AGAINST THE ORDER/JUDGMENT IN WP(C) 6150/2021(P) OF HIGH COURT OF
                             KERALA


REVIEW PETITIONER:

              M/S M-STAR HOTELS PALAKKAD PVT.LTD.
              HAVING REGISTERED OFFICE NO.XXV/6
              KERALA STATE HOUSING BUILDING,
              CHANGAMPUZHA NAGAR,
              SOUTH KALAMASSERY, KOCHI
              KERALA,
              PIN-682 036
              REPRESENTED BY ITS DIRECTOR
              MR.UMESH MOHANAN

              BY ADVS.
              SRI.K.JAJU BABU (SR.)
              SRI.P.FAZIL
              SMT.JAYASREE MANOJ
              SRI.JITHIN PAUL VARGHESE
              SMT.ANN MARY FRANCIS

RESPONDENT:
      1       KERALA FINANCIAL CORPORATION
              1ST FLOOR, CENTURY COMPLEX,
              MATHAKOVIL STREET, SULTANPET,
              PALAKKAD,PIN-578 8001
              REPRESENTED BY ITS BRANCH MANAGER


      2       KERALA FINANCIAL CORPORATION,
              KANAKA NAGAR,
              VELLAYAMBALAM,
              THIRUVANANTHAPURAM,
              PIN-695 003.
              REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR


              SRI.M.R.VENUGOPAL,SC,KFC

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION          ON
29.03.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP.No.297 OF 2021 IN WP(C). 6150/2021

                                   2




                            JUDGMENT

The learned counsel appearing for the petitioner submits that the

Review Petition is not pressed. Hence, the Review Petition is dismissed as

not pressed.

SD/-

(P.V.ASHA, JUDGE)

rps/