Citation : 2021 Latest Caselaw 10626 Ker
Judgement Date : 29 March, 2021
OP(C) 789/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
Monday,the 29th day of March 2021/8th Chaithra, 1943
OP(C) No.789/2021
CMA NO. 47/2019 OF THE I ADDITIONAL DISTRICT COURT, ERNAKULAM
For information purpose only
OS No.116/2019 of the I ADDITIONAL DISTRICT COURT, ERNAKULAM
PETITIONERS/ APPELLANTS/ DEFENDANTS
1. KRISTAL GARNET FAMILY ASSOCIATION
VILLA NO.33, KRISTAL GARNET VILLA PROJECT,
KOLLAMKUDIMUGAL, KAKKANAD, KOCHI-682 021, REPRESENTED
BY ITS PRESIDENT, RAJESH KUMAR R., AGED 40, S/O. K.N.RAJAN,
KRISTAL GARNET, VILLA NO.33, MUNDAMPALAM,
KOLLAMKUDIMUGAL, KAKKANAD, KOCHI-682 021.
2. SAJEEV KRISHNAPILLAI,AGED 56 YEARS
S/O. KRISHNA PILLAI, KRISTAL GARNET PROJECT, VILLA NO.4,
MUNDAMPALAM, KOLLAMKUDIMUGAL, KAKKANAD,
KOCHI-682 021.
3. SHAJI SARANGADHARAN,AGED 44 YEARS
S/O. P.SARANGADHARAN, KRISTAL GARNET PROJECT,
VILLA NO.16, MUNDAMPALAM, KOLLAMKUDIMUGAL, KAKKANAD,
KOCHI-682 021.
RESPONDENTS/ RESPONDENTS/ PLAINTIFFS.
1. KRISTAL GARNET VILLA OWNERS ASSOCATION
HAVING REGISTRATION NO.EKM/TC/46/2016 KOLLAMKUDIMUGAL,
KAKKANAD, ERNAKULAM KOCHI 682021, REPRESENTED BY ITS
SECRETARY, GAYATHRI NAIR, AGED 62, W/O. SAHADEVAN NAIR,
VILLA NO.22, KRISTAL GARNET VILLA PROJECT,
KOLLAMKUDIMUGAL, KAKKANAD, KOCHI-682 021, HAVING OFFICE
ADDRESS AT KGVOA OFFICE, CLUB HOUSE, KRISTAL GARNET,
KOLLAMKUDIMUGAL, THRIKKAKARA, KOCHI-682 021.
2. P.J.BENNY,AGED 55 YEARS
S/O. P.V.CHACKO, PRESIDENT, KRISTAL GARNET VILLA OWNERS
OP(C) 789/2021 2/2
ASSOCIATION, HAVING REGISTRATION NO.EKM/TC/46/2016
KOLLAMKUDIMUGAL, KAKKANAD, ERNAKULAM VILLA NO.24,
KRISTAL GARNET VILLA PROJECT, KOLLAMKUDIMUGAL,
KAKKANAD, KOCHI-682 021, HAVING OFFICE ADDRESS AT KGVOA
OFFICE, CLUB HOUSE, KRISTAL GARNET, KOLLAMKUDIMUGAL,
THRIKKAKARA, KOCHI-682 021.
OP (Civil) praying inter alia that in the circumstances stated in the affidavit filed
For information purpose only
along with the OP(C) the High Court be pleased to stay the execution and operation
of Exhibit P5 judgment in CMA No. 47/2019 of the I Additional District Court,
Ernakulam pending disposal of this Original Petition (Civil).
This petition coming on for admission upon perusing the petition and the affidavit
filed in support of OP(C) and upon hearing the arguments of M/S K.R.VINOD &
M.S.LETHA, Advocates for the petitioner, the court passed the following
ORDER
Admit.
Issue notice to respondents by speed post. Direction No. 3 in Exhibit P5 order in CMA No. 47/2019 is stayed for a period of three months. Post after mid summer vacation. 29-03-2021 Sd/-
T.V.ANILKUMAR,JUDGE
/true copy/ Sd/-
ASSISTANT REGISTRAR
EXHIBIT P5 - THE CERTIFIED COPY OF THE JUDGMENT IN CMA NO.47/2019 DATED 23.10.2020 OF THE I ADDITIONAL DISTRICT COURT, ERNAKULAM.
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