M/S.M.Squared Software & Service ... vs M/S.M.Squared Software & Service ...
2021 Latest Caselaw 10617 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

             THE HONOURABLE MRS. JUSTICE MARY JOSEPH

     MONDAY, THE 29TH DAY OF MARCH 2021 / 8TH CHAITHRA, 1943

                         Arb.A.No.13 OF 2021

    AGAINST THE ORDER IN O.P.(ARB) 19/2020 DATED 19-01-2021 OF
              PRINCIPAL SUB COURT,THIRUVANANTHAPURAM


APPELLANT/RESPONDENT:

             M/S.M.SQUARED SOFTWARE & SERVICE PVT.LTD.,
             M.SQUARED BUILDING,TECHNOPARK CAMPUS,
             KARYAVATTOM,THIRUVANANTHAPURAM-695581,
             REPRESENTED BY ITS PRESENT CHIEF TECHNICAL
             OFFICER,SIJU THARAKAN,AGED 44,
             S/O LATE MR.SIMON.

             BY ADV. SRI.A.S.SHAMMY RAJ

RESPONDENT/PETITIONER:

             DR.JUSTIN ANTONY, AGED 50,
             ROOM NO.1,CHETTUNGAL BUILDINGS,
             ANGAMAALY.P.O, ERNAKULAM-683572.

             BY ADVS. SRI.V.BOVAN CHERIAN VARKEY (CAVEATOR)
                      SRI.RENJITH RAJAPPAN

    THIS ARBITRATION APPEAL HAVING COME UP FOR ADMISSION ON
    29.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Arb.A.No.13 OF 2021             2




                           JUDGMENT

Dated this the 29th day of March, 2021

This Appeal being originated from an order passed by

Principal Sub Judge, Thiruvananthapuram, necessarily the appeal

shall be filed before the District Court, Thiruvananthapuram.

Therefore, the Arbitration Appeal is returned for presentation

before the District Court, Thiruvananthapuram. The Appeal shall

be presented on or before 07.04.2021.

Sd/-

MARY JOSEPH

JUDGE

MJL

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE AGREEMENT DATED 17.5.2019 ENTERED INTO BETWEEN APPELLANT AND RESPONDENT ALONG WITH EXPENSE STATEMENT.

ANNEXURE A2 TRUE COPY OF THE LEGAL NOTICE DATED 27.5.2020 ISSUED BY APPELLANT'S COUNSEL TO THE RESPONDENT.

ANNEXURE A3 TRUE COPY OF THE ORIGINAL PETITION NO.19/2020 FILED BY THE RESPONDENT BEFORE THE PRINCIPAL SUB COURT,THIRUVANANTHAPURAM DATED 13.10.2020.

ANNEXURE A4 TRUE COPY OF THE OBJECTION FILED BY THE APPELLANT IN O.P.NO.19/2020 ON THE FILE OF PRINCIPAL SUB COURT,THIRUVANANTHAPURAM DATED 1.7.2021.

RESPONDENT'S EXHIBITS: NIL

/TRUE COPY/

P A TO JUDGE