C.P.Venugopalan Nair vs The State Of Kerala Rep. By
2021 Latest Caselaw 10549 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

   MONDAY, THE 29TH DAY OF MARCH 2021 / 8TH CHAITHRA, 1943

                   WP(C).No.7206 OF 2021(A)

PETITIONERS :-

      1     C.P.VENUGOPALAN NAIR, AGED 80 YEARS
            S/O.RAMANKUTTIKIDAVU, RESIDING IN THE ADDRESS
            CHERIYAPARAMBATH HOUSE, EKAROOL P.O,
            KOZHIKODE DISTRICT - 673 574

      2     NANMINDA HIGHER SECONDARY SCHOOL, REPRESENTED BY
            ITS MANAGER, C.P. VENUGOPALAN NAIR,
            S/O. RAMANKUTTIKIDAVU, RESIDING IN THE ADDRESS
            CHERIYAPARAMBATH HOUSE, EKAROOL P.O,
            KOZHIKODE DISTRICT - 673 574

            BY ADV. SRI.G.SREEKUMAR (CHELUR)

RESPONDENTS :-

      1     THE STATE OF KERALA REP. BY
            THE SECRETARY TO THE GOVERNMENT,
            DEPARTMENT OF EDUCATION, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM DISTRICT - 695 001

      2     THE DISTRICT EDUCATIONAL OFFICER,
            THAMARASSERY P.O, KOZHIKODE DISTRICT - 673 574

      3     ILLATH ABDUL MAJEED, AGED 55, S/O.ITHOTTI,
            RESIDING IN THE ADDRESS ILLATH HOUSE,
            VATTOLI BAZAR P.O, SIVAPURAM AMSOM DESOM,
            THAMARASSERY TALUK, KOZHIKODE DISTRICT - 673 612

      4     K.BALARAMA KURUP, AGED 70 YEARS
            S/O.KUNJIRAMAN NAIR, RESIDING IN THE ADDRESS
            KIZHAKAYIL HOUSE, PARUMALA P.O,
            KOZHIKODE DISTRICT - 673 017

            BY SMT.NISHA BOSE, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 29.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.7206 OF 2021(A)

                                 -: 2 :-


                             JUDGMENT

Dated this the 29th day of March, 2021

Since orders have already been passed by the DEO with regard

to the management of the school, the writ petition is closed. The

petitioners shall be free to agitate all the issues in W.P.(C) No.8241 of

2021.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/31.3.2021 WP(C).No.7206 OF 2021(A)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE BYE LAW OF THE SOCIETY ORGINALLY ISSUED DATED 10.05.1950.

EXHIBIT P2 A TRUE COPY OF THE JUDGMENT IN W.P.C NO. 4879 OF 2019 AND 10514 OF 19 DATED 20.08.2019.

EXHIBIT P3 A TRUE COPY OF THE JUDGMENT DELIVERED IN W.A.

NO.2258 AND 2269 OF 19 3.2.20 BY THIS HON'BLE COURT.

EXHIBIT P4 A TRUE COPY OF THE PLAINT IN O.S .NO. 38 OF 21 DATED 4.2.21 ON THE FILE OF THE MUNSIFF COURT, KOZHIKODE.

//TRUE COPY//

P.A. TO JUDGE