Susheela vs Alappuzha Municipality
2021 Latest Caselaw 10449 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

   FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

                  WP(C).No.28384 OF 2020(W)


PETITIONER :-

            SUSHEELA, AGED 47 YEARS
            W/O.LATE A.ANTONY, ILLICKAL SARKAR VELI,
            ARATTUVAZHY, ALAPUZHA - 688 007

            BY ADV. SRI.C.A.RAJEEV


RESPONDENTS :-

            ALAPPUZHA MUNICIPALITY
            MUNICIPAL OFFICE, ALAPPUZHA - 688 001,
            REP.BY ITS SECRETARY,
            E.MAIL : [email protected]

            BY ADV. SRI.R.AZADBABU, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 26.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.28384 OF 2020(W)

                                  -: 2 :-


                               JUDGMENT

Dated this the 26th day of March, 2021

It is submitted by the learned counsel for the petitioner that the

petitioner is not pressing the writ petition and the same can be

closed. The writ petition is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/31.3.2021 WP(C).No.28384 OF 2020(W)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF G.O.(P) NO.12/99/P AND ARD DATED 24.5.1999

EXHIBIT P2 TRUE COPY OF APPLICATION DATED 12.3.2020

EXHIBIT P3 TRUE COPY OF LEGAL HEIR SHIP CERTIFICATE DATED 14.5.2020 OF THE TAHSILDAR AMABALAPUZHA

EXHIBIT P4 TRUE COPY OF INCOME CERTIFICATE DATED 9.8.2020 OF THE ARYAD SOUTH VILLAGE OFFICE

EXHIBIT P5 TRUE COPY OF THE DEATH CERTIFICATE DATED 6.3.2020 OF THE REGISTRAR OF BIRTHS AND DEATHS

EXHIBIT P6 TRUE COPY OF LETTER DATED 3.8.2020 OF KSFE RECEIVED BY THE PETITIONER

//TRUE COPY//

P.A. TO JUDGE