Dm Education And Research ... vs Honourable Justice (Retired) R. ...
2021 Latest Caselaw 10448 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                           &

                      THE HONOURABLE MR. JUSTICE GOPINATH P.

                FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

                     Con.Case(C).No.307 OF 2021 IN WP(C). 29192/2020

 AGAINST THE ORDER DATED 4-1-2021 IN WP(C) 29192/2020(Y) OF HIGH COURT OF KERALA


PETITIONERS:

        1         DM EDUCATION AND RESEARCH FOUNDATION,
                  A CHARITABLE AND EDUCATIONAL TRUST,
                  HAVING ITS REGISTERED BY ITS AUTHORISED
                  SIGNATORY AND LAW OFFICER,
                  MR. ZALAZI KALLANGODAN.

        2         DM WAYANAD INSTITUTE OF MEDICAL SCIENCES,
                  NASEERA NAGAR, MEPPADI.P.O, WAYANAD DISTRICT-673577,
                  REPRESENTED BY ITS AUTHORIZED SIGNATORY AND LAW OFFICER,
                  MR. ZALAZI KALLANGODAN.

                  BY ADVS.
                  SRI.S.SREEKUMAR (SR.)
                  SRI.P.MARTIN JOSE
                  SRI.R.GITHESH
                  SRI.P.PRIJITH
                  SRI.THOMAS P.KURUVILLA
                  SRI.AJAY BEN JOSE
                  SRI.MANJUNATH MENON
                  SRI.SACHIN JACOB AMBAT
                  SHRI.HARIKRISHNAN S.

RESPONDENT:

                  HONOURABLE JUSTICE (RETIRED) R. RAJENDRA BABU
                  (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS),
                  CHAIRMAN, FEE REGULATORY COMMITTEE FOR PROFESSIONAL
                  COLLEGES IN KERALA, HEAD OFFICE, T.C.15/1553-4,PRASANTHI
                  BUILDINGS, M.V.APPAN ROAD, VAZHUTHACAUD,
                  THIRUVANANTHAPURAM-695001.


OTHER PRESENT:

                  SC: MARY BENJAMIN

       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
26.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con. Case (C) No.307/2021            -2-



                             JUDGMENT

Dated this the 26th day of March, 2021.

Gopinath, J:

In view of our judgment in W.P (C) No.24070/2020 and connected

cases dated 08-03-2021 this contempt of court case is closed.

(Sd/-) A.K. JAYASANKARAN NAMBIAR JUDGE

(Sd/-) GOPINATH P.

JUDGE AMG

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE 1 CERTIFIED COPY OF THE ORDER DATED 04.01.2021 IN W.P.(C)NO.29192 OF 2020.

ANNEXURE II TRUE COPY OF COVERING LETTER DATED 07.01.2021 SUBMITTED BY THE PETITIONERS BEFORE THE RESPONDENT

ANNEXURE III TRUE COPY OF REMINDER LETTER DATED 21.01.2021 ISSUED BY THE PETITIONERS TO THE RESPONDENT.

ANNEXURE IV TRUE COPY OF EMAIL DATED 21.01.2021 SENT BY THE PETITIONERS TO RESPONDENT FORWARDING ANNEXURE-II LETTER