Rugmini Amma vs Jayakumar @ Jayan
2021 Latest Caselaw 10437 Ker

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                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                  Present:
                        THE HONOURABLE MR.JUSTICE N.ANIL KUMAR

                            Friday,the 26th day of March 2021/5th Chaithra, 1943
                                     IA.1/2021 IN RSA.332/2021 (F)

            For information purpose only
AS No.10/2016 of the ADDITIONAL DISTRICT COURT- IV, KOTTAYAM
OS No.288/2012 of the MUNSIFF COURT, VAIKOM
PETITIONER/APPELLANT:
       RUGMINI AMMA,AGED 75,
       D/O. LATE KARTHIYAYANI AMMA, NEDIYEZHATHU HOUSE, PADINJARE
       MURI, VADAKKE MURI VILLAGE, VAIKOM TALUK
RESPONDENTS/RESPONDENTS:
1. JAYAKUMAR @ JAYAN,AGED 54,
     BANK EMPLOYEE, NOW RESIDING AT FLAT NO.504, HILL VIEW, PADMA
     NAGAR, CHIKKOOWADI, SHIMPOLI ROAD, BORIVILE (W) MUMBAI 92
     FROM NEDIYEZHATHAYA GOKULAM HOUSE, PADINJARE MURI,
     VADAKKE MURI VILLAGE, VAIKOM TALUK, REPRESENTED BY HIS POWER
     OF ATTORNEY HOLDER SANTHA G MENON @ SANTHAMMA, AGED 80,
     W/O. GOPALAKRISHNA MENON, GOKULAM HOUSE FROM PADINJARE
     MURI, VADAKKE MURI VILLAGE, VAIKOM TALUK.

2. GOPAKUMAR,
     S/O. SANTHAMMA,AGED 51, RESIDING AT GOKULAM HOUSE FROM
     NEDIYEZHATHU HOUSE, PADINJARE MURI, VADAKKE MURI VILLAGE,
     VAIKOM TALUK, NOW RESIDING AT FLAT NO.404, GREEN WOOD,
     CHIKKUVADI, SIMPOLI ROAD BORVILLI WEST, MUMBAI 92,
     MAHARASHTRA REPRESENTED BY HIS POWER OF ATTORNEY HOLDER HIS
     MOTHER SHANTHAMMA, W/O. GOPALAKRISHNAN NAIR, AGED 80 NOW
     PERMANENTLY RESIDING AT GOKULAM HOUSE FROM NEDIYEZHATHU
     HOUSE, PADINJARE MURI VADAKKE MURI VILLAGE, VAIKOM TALUK.

3. SASIKUMAR,
     S/O. SARASAMMA, AGED 63,COMPANY EMPLOYEE RESIDING AT
     RAMANILAYAM HOUSE, FROM NEDIYEZHATHU HOUSE, PADINJARE MURI,
     VADAKKE MURI VILLAGE, VAIKOM TALUK.

4. SREEKUMAR,AGED 58 YEARS
     S/O. SARASAMMA, EX-SERVICEMAN RESIDING AT NEDIYEZHATHU
     HOUSE, PADINJARE MURI, VADAKKEMURI VILLAGE AT VAIKOM TALUK.
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5. SMT.REMA,
     S/O. SARASAMMA, AGED 56,RESIDING AT NEDIYEZHATHU HOUSE,
     PADINJARE MURI VADAKKE MURI VILLAGE, VAIKOM TALUK.

6. RAJAMMA,
     W/O. BHASKARAN PILLAI, AGED ABOUT 90,RESIDING AT NEDIYEZHATHU

            For information purpose only
     HOUSE, PADINJARE MURI, VADAKKE MURI VILLAGE, VAIKOM TALUK.

  Application praying that in the circumstances stated in the affidavit filed therewith the High
Court be pleased to stay the further proceedings of the decree dated 18.12.2020 passed in
AS.No.10 of 2016, on the files of the Additional District Court IV, Kottayam, till the disposal
of the appeal filed herewith.


  This application coming on for orders upon perusing the application and the affidavit filed in
support thereof, and upon hearing the arguments of M/S SUNIL N.SHENOI,
P.D.SARANGADHARAN, Advocates for the petitioner the court passed the following:
                                          ORDER

Heard the learned counsel for the appellant. All further proceedings pursuant to the judgment and decree dated 18.12.2020 passed in AS.No.10/2016 on the file of the Addl.District Court-IV, Kottayam stand stayed for a period of three months.

26-03-2021 Sd/-

N.ANIL KUMAR,JUDGE

/true copy/ Sd/-

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