K.Suresh vs The State Of Kerala
2021 Latest Caselaw 10238 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR.JUSTICE N.NAGARESH

    THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943

                       WP(C).No.3916 OF 2013(L)


PETITIONERS:

      1        K.SURESH,
               AGED 52 YEARS,
               VADAKKEKKATTIL VEEDU,
               MADHAVAPURAM, TITANIUM P.O.,
               THIRUVANANTHAPURAM-695 021.

      2        ANIL KUMAR J.T.,
               POOVAKUZHI VEEDU,
               POUNDUKADAVU, VALIAVELI P.O.,
               THIRUVANANTHAPURAM-695 021.

      3        JOSE M.,
               KADAVIL HOUSE,
               TC 80/2692, KOCHUVELI,
               MADHAVAPURAM,
               TITANIUM P.O.,
               THIRUVANANTHAPURAM-695 021.

      4        L.PRASANNAKUMAR,
               T.C. 32/1250,
               COLONY VEEDU,
               MADHAVAPURAM, TITANIUM P.O.,
               THIRUVANANTHAPURAM-695 021.

               BY ADVS.
               SRI.M.R.ANANDAKUTTAN
               MAHESH ANANDAKUTTAN
               SMT.M.A.ZOHRA

RESPONDENTS:

      1        THE STATE OF KERALA,
               REPRESENTED BY SECRETARY,
               DEPARTMENT OF INDUSTRIES AND COMMERCE,
               SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.

      2        THE DIRECTOR OF INDUSTRIES AND COMMERCE,
               DIRECTORATE OF INDUSTRIES AND COMMERCE,
               3RD FLOOR, VIKAS BHAVAN,
               THIRUVANANTHAPURAM-695 033.
 WP(C).No.3916/2013(L)

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      3      THE JOINT DIRECTOR OF INDUSTRIES AND COMMERCE,
             3RD FLOOR, VIKAS BHAVAN,
             THIRUVANANTHAPURAM-695 033.

      4      THE GENERAL MANAGER,
             DISTRICT INDUSTRIES CENTRE,
             VELLAYAMBALAM,
             THIRUVANANTHAPURAM-695 033.


             SR. GOVERNMENT PLEADER SMT.DEEPA NARAYANAN

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.3916/2013(L)

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                            JUDGMENT

Dated this the 25th day of March, 2021

In the light of the memo filed by the learned

counsel for the petitioners, this writ petition is dismissed as

not pressed.

Sd/-

N. NAGARESH JUDGE SR