Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

For Information Purpose Only vs Salim
2021 Latest Caselaw 10234 Ker

Citation : 2021 Latest Caselaw 10234 Ker
Judgement Date : 25 March, 2021

Kerala High Court
For Information Purpose Only vs Salim on 25 March, 2021
OP(C) 768/2021                             1/2



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        Present:
                 THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

                  Thursday,the 25th day of March 2021/4th Chaithra, 1943
                                   OP(C) No.768/2021

            For information purpose only
OS No.461/2004 of the MUNSIFF COURT,MUVATTUPUZHA
PETITIONERS/ JUDGMENT DEBTORS/ DEFENDANTS

1. SALIM, AGED 56 YEARS
     S/O.LATE P.A.HASSAN HAJI, KAMBAKUDIYIL HOUSE,
     VELLOORKUNNAM VILLAGE, MUVATTUPUZHA.

2. RAHIM, AGED 52 YEARS
     W/O..LATE P.A.HASSAN HAJI, KAMBAKUDIYIL HOUSE,
     VELLOORKUNNAM VILLAGE, MUVATTUPUZHA.

3. DR.SHEEJA, AGED 44 YEARS
     D/O..LATE P.A.HASSAN HAJI, KAMBAKUDIYIL HOUSE,
     VELLOORKUNNAM VILLAGE, MUVATTUPUZHA.

4. MEERAUMMA, AGED 73 YEARS
    W/O..LATE P.A.HASSAN HAJI, KAMBAKUDIYIL HOUSE,
    VELLOORKUNNAM VILLAGE, MUVATTUPUZHA.

RESPONDENT/ DECREE HOLDER/ PLAINTIFF
       N.S.ABDUL SALAM, AGED 59 YEARS,
       S/O.NEDUNGADU SAIDU, NEDUNGATTU HOUSE,
       KOOVALLOOR P.O., POTHANIKKAD VILLAGE, KOTHAMANGALAM,
       ERNAKULAM-686 661.

   OP (Civil) praying inter alia that in the circumstances stated in the affidavit filed
along with the OP(C) the High Court be pleased to stay all further execution
proceedings in E.P No. 20/2013 in O.S No. 461/2004 on the files of the Munsiff Court,
Muvattupuzha, pending consideration of the original petition, in the interest of
justice.


  This petition coming on for admission upon perusing the petition and the affidavit
 OP(C) 768/2021                          2/2

filed in support of OP(C) and upon hearing the arguments of Sri. L.RAJESH
NARAYAN IYER, Advocate for the petitioners, the court passed the following
                                   ORDER

Issue notice before admission to respondent by speed post. Operation of Exhibit P13 stayed for a period of three months. Post after vacation.

25-03-2021

For information purpose only Sd/-

T.V.ANILKUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

EXHIBIT P13 - TRUE COPY OF THE ORDER DATED 05.03.2021.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter