Terry John Converse vs Sajeev
2021 Latest Caselaw 10121 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943

                      OP (MAC).No.87 OF 2020

  AGAINST THE ORDER/JUDGMENT IN OPMV 2127/2015 OF MOTOR ACCIDENT
                    CLAIMS TRIBUNAL, ERNAKULAM


PETITIONER / PETITINER IN OP(MV):

             TERRY JOHN CONVERSE
             AGED 71 YEARS
             S/O.JOHN,HOUSE NO.434 NOW ORION DRIVE,
             PULLMAN,WASHINGTON,USA-99163,
             NOW RESIDING AT TERRY CONVERSE FLOOR 3-D,
             NATAGE ARCADE,CHURCH LANDING ROAD,
             PALLIMUKKU,ERNAKULAM,COCHIN-682016.

             BY ADVS.
             SRI.K.C.ELDHO
             SRI.MALLENATHAN.M.
             SMT.KRISHNA SANTHOSH

RESPONDENTS / RESPONDENTS IN OP(MV):

      1      SAJEEV
             S/O.NARAYANAN PILLAI,SANTHA BHAVAN,
             TEMPLE ROAD,PERUMBAVOOR,ERNAKULAM,
             PIN-683542.

      2      SIJU THOMAS,
             AGED 31 YEARS
             S/O THOMAS,THAZATHU VEETIL HOUSE,
             MERINJUPUZHA,PEERUMEDU,MUNDAKAYAM,
             KOTTAYAM,PIN-686513.

      3      MANIYAMMA MADHU,
             MAILAMOOTTIL HOUSE,ITHIHANAM.P.O,
             CHANGANASSERY,KOTTAYAM,PIN-686535.

      4      NEW INDIA ASSURANCE COMPANY LTD,
             BRANCH AT KOTTAYAM,PIN-686001,
             REPRESENTED BY ITS BRANCH MANAGER.

      5      CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD,
             BRANCH AT IYYATTIL JUNCTION,CHITTOOR ROAD,2ND
             FLOOR,ACEL ESTATE,NO 40/856,
             ERNAKULAM,COCHIN-682011,REPRESENTED BY ITS BRANCH
 OP (MAC).No.87 OF 2020

                                     2

             MANAGER.

      *ADDL. ASSISTANT GENERAL MANAGER
      R6     FOREIGN EXCHANGE DEPARTMENT,RESERVE BANK OF
             INDIA,ERNAKULAM REGIONAL BRANCH IS SUO MOTU
             IMPLEADED AS ADDITIONAL R6 AS PER ORDER DATED
             03/12/2020 IN OP(MAC) 87/2020.

      *ADDL CHIEF MANAGER
      R7.   AXIS BANK,BANERJEE ROAD BRANCH,ERNAKULAM
            IS SUO MOTU IMPLEADED AS ADDL R7 AS PER ORDER DATED
            09/12/2020 IN OP(MAC) 87/2020.

             R4   BY   ADV.   SMT.K.S.SANTHI
             R6   BY   ADV.   ADV.MILLU DANDAPANI- SC
             R6   BY   ADV.   SRI.MILLU DANDAPANI
             R7   BY   ADV.   MADHU RADHAKRISHNAN

     THIS OP (MAC) HAVING COME UP FOR ADMISSION ON 25.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (MAC).No.87 OF 2020

                                    3




                              JUDGMENT

Dated this the 25th day of March 2021

When the matter was taken up, the learned Counsel

for the petitioner submitted that the money has been

deposited in the account of the petitioner and he has

received it.

In the light of the full satisfaction recorded, I feel

that no further relief be granted. Accordingly, the

original petition is closed recording the above.

Sd/-

SUNIL THOMAS

JUDGE

SKP/27-3 OP (MAC).No.87 OF 2020

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE AWARD IN OP(MV)NO.2127 OF 2015 DATED 11/05/2020

EXHIBIT P2 A TRUE COPY OF THE COMMUNICATION DATED 02/11/2020 ISSUED BY AXIS BANK

EXHIBIT P3 A TRUE COPY OF THE PETITION VIE IA NO.686 OF 2020 IN OP(MV)NO.2127 OF 2015.

RESPONDENTS'S EXHIBITS:NIL

TRUE COPY P.A. TO JUDGE