Kerala High Court
Sachin Sankar vs Parvathy on 25 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.173 OF 2020
IN OPHMA 336/2019 OF FAMILY COURT, CHAVARA
PETITIONER:
SACHIN SANKAR
AGED 41 YEARS
S/O. V.N. SANKAR,
VEERAMANGALATH, PANAVALLI P.O, CHERTHALA TALUK,
ALAPPUZHA, PIN-688566.
BY ADVS.
SMT.S.GREESHMA SHANMUKHAN
SRI.M.R.SARIN
RESPONDENT:
PARVATHY
AGED 35 YEARS
D/O. SURAN, MUNDAKATHIL,
MARUTHOORKULANGARA SOUTH,
ALUMKADAVU P.O, KARUNAGAPPALLY, KOLLAM-690573
BY ADV. SRI.ALAN PAPALI
BY ADV. SMT.O.V.BINDU
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-2021
ALONG WITH OP (FC).328/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.328 OF 2020
IN OP 256/2020 OF FAMILY COURT, PALAKKAD
PETITIONER:
UNNIKRISHNAN R.
AGED 37 YEARS
S/O. RAVEENDRAN K.V, RAVI NIVAS, MULAYANKAVU P.O,
KULUKKALLOOR, PATTAMBI 679 337.
BY ADVS.
SMT.A.V.INDIRA
SRI.JOHNSON GOMEZ
SMT.LIYA ELZA ALEX
RESPONDENT:
ANJANA A.,
AGED 31 YEARS
D/O. ACHUTHAN, KEERTHI, ETHANUR P.O, KODUVAYUR,
PALAKKAD 678 502
BY ADV. SRI.U.BALAGANGADHARAN
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.340 OF 2020
IN OP 1352/2017 OF FAMILY COURT, THIRUVANANTHAPURAM
PETITIONER:
JAYALEKSHMI L.
AGED 35 YEARS
D/O. LEELAMMA, ALTARA VEEDU, ALTARA LANE,
KANNAMOOLA, MEDICAL COLLEGE P.O,
THIRUVANANTHAPURAM, NOW RESIDING AT AHALYA BHAVAN,
SREERANGAM ROAD, KARIKKAKOM, THIRUVANANTHAPURAM.
BY ADVS.
SRI.SABU S.KALLARAMOOLA
SRI.LEEJOY MATHEW.V.
SHRI.RAKESH LEO
RESPONDENT:
PRASANTH,AGED 43 YEARS,
S/O. PRABHAKARAN NAIR, ALTARA VEEDU, ALTARA LANE,
KANNAMOOLA, MEDICAL COLLEGE P O, THIRUVANANTHAPURAM
- 695011.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.345 OF 2020
IN OP 2558/2018 OF FAMILY COURT, THIRUVANANTHAPURAM
PETITIONER:
JIJU G.
AGED 37 YEARS
S/O GEORGE, RESIDING AT JIJU NIVAS, T.C.6/1066,
PADAYANI ROAD, MANCHADIMOODU, KANJIRAMPARA
P.O.THIRUVANANTHAPURAM DISTRICT.
BY ADV. SRI.SHAJIN S.HAMEED
RESPONDENT:
ARCHANA R.G.,
AGED 34 YEARS
D/O GIRIJA, RESIDING AT GIRIJA NIVAS, T.C.19/1600,
THAMALAM, POOJAPPURAM P.O.THIRUVANANTHAPURAM
DISTRICT, PIN CODE-695 012.
BY ADV. SMT.SREEDEVI KYLASANATH
BY ADV. SRI.ACHUTH KYLAS
BY ADV. SRI.R.MAHESH MENON
BY ADV. SRI.DEAGO JOHN K
BY ADV. SHRI.AMAL DEV C.V.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.357 OF 2020
IN OP 388/2020 OF FAMILY COURT,KOZHIKODE
PETITIONER:
ABDURAHIMAN
AGED 49 YEARS
SON OF ABDULLA, CHALIL HOUSE, KOZHAKKALLUR P.O.,
MEPPAYUR, NOW RESIDING AT VILLA NO.4, SPRING MEDOWS
VILLA COMPOUND, KUNNAMANGALAM,KOZHIKODE,PIN-673 571
BY ADVS.
SRI.P.K.NIJOY
SMT.C.PRABITHA
RESPONDENT:
VAHEEDA
DAUGHTER OF ABDULLA, THAZHECHITRATHU HOUSE, MARCUS
NAGAR, KARANTHOOR P.O.,
KUNNAMANGALAM,KOZHIKODE,PIN-673 571
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-2021,
ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.368 OF 2020
IN OP 496/2019 OF FAMILY COURT, PALA
PETITIONER:
K.U.SEBASTIAN
AGED 63 YEARS
S/O.ULAHANAN, KANNAMKULATH HOUSE, VALLICHIRA P.O.,
PAREKKANDOM KARA, PULIYANOOR VILLAGE, MEENACHIL
TALUK, KOTTAYAM DISTRICT-686574.
BY ADVS.
SRI.THOMAS ABRAHAM (NILACKAPPILLIL)
SRI.S.ABHILASH VISHNU
SMT.K.R.MONISHA
RESPONDENT:
JANCY SEBASTIAN
AGED 52 YEARS
W/O.K.U.SEBASTIAN, S/O.ULAHANAN, KANNAMKULATH
HOUSE, VALLICHIRA P.O., PAREKKANDOM KARA,
PULIYANOOR VILLAGE, MEENACHIL TALUK, KOTTAYAM
DISTRICT-686574, FROM KANJIRATHINKAL HOUSE,
PANNIYAR ESTATE P.O., IDUKKI DISTRICT.
BY ADV. SMT.T.B.REMANI
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.370 OF 2020
IN OPDIV 2168/2019 OF FAMILY COURT, THIRUVANANTHAPURAM
PETITIONER:
SALIM JOHN
AGED 41 YEARS
S/O.P.J.JOHN, PUTHUPARAMBIL (H), KADUMENI P.O.,
CHITTARIKKAL VILLAGE, KASARGOD DISTRICT-670511.
BY ADVS.
SRI.P.N.SUKUMARAN
SRI.AKHIL S.VISHNU
RESPONDENT:
ADELINE ANTONY @ SOUMYA
AGED 39 YEARS
W/O.SALIM JOHN, ARADHANA, TC 27/43, PATTOOR,
THIRUVANANTHAPURAM DISTRICT-695035.
BY ADV. SRI.LAL GEORGE
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.373 OF 2020
IN OP 75/2020 OF FAMILY COURT, PALA
PETITIONER:
JINTO THOMAS
S/O.THOMAS, PALAKUZHIYIL HOUSE, RAMAPURAM BAZAR
P.O., MEENACHIL TALUK OF KOTTAYAM DISTRICT,
REPRESENTED BY HIS MOTHER AND POWER OF ATTORNEY
HOLDER SMT.MARY THOMAS, AGED 62 YEARS, W/O.THOMAS,
PALAKUZHIYIL HOUSE, RAMAPURAM BAZAR P.O., MEENACHIL
TALUK, KOTTAYAM DISTRICT, PIN-686657.
BY ADVS.
SRI.JOHN JOSEPH(ROY)
SRI.JOHNSON T. JOHN
RESPONDENT:
MERLIN JOSE
AGED 32 YEARS
D/O.JOSEPH, EDAKKATHU PUTHENPURAYIL HOUSE,
KURICHITHANAM, MARANGATTUPALLI VILLAGE, MEENACHIL
TALUK, KOTTAYAM DISTRICT, PIN-686635.
BY ADV. SRI.P.C.HARIDAS
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.374 OF 2020
IN OP 400/2018 OF FAMILY COURT, THIRUVANANTHAPURAM
PETITIONER:
JANEESHA MERIN,
AGED 25 YEARS
D/O.JOSSIN KATHERIN, TC. 26/4, SPENCER JUNCTION,
THIRUVANANTHAPURAM.
BY ADV. SRI.G.SUDHEER
RESPONDENT:
S. JOSEPH MOHAN,
AGED 58 YEARS
S/O.SANTHAPPAN, NO.3, OVM LANE, PARTHASARATHI
STREET, THRIPLICANE, CHENNAI, PIN-600005,
TAMILNADU.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.395 OF 2020
IN OPHMA 24/2020 OF FAMILY COURT, CHAVARA
PETITIONER:
BISMI HABEEB
AGED 26 YEARS
W/O.SHIBU BASHEER, RESIDING AT MADATHIL
PADINJATTATHIL, MANKKARA MURI, SASTHAMKOTTAH
VILLAGE, KUNNATHOOR TALUK, KOLLAM-690521.
BY ADVS.
SRI.M.R.SARIN
SMT.S.GREESHMA SHANMUKHAN
RESPONDENT:
SHIBU BASHEER
AGED 40 YEARS
S/O.BASHEER, RESIDING AT SHIBU MANZIL, AADINADU
NORTH MURI, KULASEKHARAPURAM VILLAGE, AADINADU
NORTH POST, KARUNAGAPPALLY TALUK, KOLLAM-690542.
BY ADV. SRI.JOSEPH GEORGE
BY ADV. SRI.P.A.REJIMON
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.425 OF 2020
IN OP 624/2019 AND MC 334/2009 OF FAMILY COURT, TIRUR
PETITIONER:
JUMANA
AGED 23 YEARS
D/O.KUNJIMUHAMMED, PUTHUSSERYPARAMBIL HOUSE,
KALPAKANCHERRY VILLAGE, THIRUR TALUK, PUTHANATHANI,
PUNNATHALA P.O., MALAPPURAM DISTRICT, PIN-676 552
BY ADV. SRI.K.P.SHEREEF
RESPONDENTS:
1 SAJID
S/O.KUTYHASSAN, AGED 30 YEARS,
2 KUTYHASSAN
S/O.SAIDALIKUTTY, AGED 59 YEARS
3 SUBAIDA
W/O.KUTTYHASSAN, AGED 49 YEARS
4 SAFA
D/O.KUTTYHASSAN, AGED 20 YEARS,
VADAKKELDIVETTIYAKATH AZHIVANIYIL, PARAVANNA P.O.,
EAST ARIKKANCHIRA, PARIYAPURAM, TIRUR TALUK,
MALAPPURAM DISTRICT, PIN-676 502
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.435 OF 2020
IN OPMMA 464/2018 OF FAMILY COURT, KOTTARAKKARA
PETITIONER:
MINNA HUSSAIN
AGED 29 YEARS
D/O.NOORJAHAN, MAMMOOTTIL HOUSE, BHARATHIPURAM
P.O., EROOR, PUNALUR TALUK-691312.
BY ADV. SRI.R.KRISHNAKUMAR (CHERTHALA)
RESPONDENT:
SHAJAHAN
AGED 39 YEARS
S/O.MAITHEENKUTTY, PADINJATHETIL HOUSE, VALIYAVILA,
EDAMON P.O., PUNALUR, KOLLAM DISTRICT-691317.
BY ADV. SRI.SUBHASH CYRIAC
BY ADV. SRI.S.SREEJITH
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.443 OF 2020
IN OP 909/2019 OF FAMILY COURT,ERNAKULAM
PETITIONER:
JOMON JOHN, AGED 33
S/O T.R.JOHN,THAYYALACKAL HOUSE,
ALUVA,NOW RESIDING AT HOUSE NO.540B/17,
KUMARAPURAM POST,KUNNATHUNADU
PANCHAYATH,REPRESENTED BY THE POWER OF ATTORNEY
HOLDER.T.R.JOHN,AGED 60,
THAYYALACKAL HOUSE,ALUVA,NOW RESIDING AT HOUSE
NO.540B/17,KUMARAPURAM POST,
KUNNATHUNADU PANCHAYATH.
BY ADV. SRI.JOSEPH T.JOHN
RESPONDENT:
SHERIN TRESA PAUL, AGED 32 YEARS
D/O.P.PAUL,URUMPACKALANCHILIPPA,
CHIRAKKADAVUPONKUNNAM,KANJIRAPPALLY,
KOTTAYAM-686506.
[email protected] [email protected]
BY ADV. SRI.ALEX.M.SCARIA
BY ADV. SMT.SARITHA THOMAS
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.451 OF 2020
IN OPHMA 349/2018 OF FAMILY COURT, CHAVARA
PETITIONER:
DEPESH.S,
AGED 40 YEARS
S/O.SURENDRAN NAIR, THATTARAZHIKATHU VEEDU,
MANNADY, KADAMPAMADU, ADOOR, PATHANAMTHITTA.
BY ADVS.
SRI.R.SUNIL KUMAR
SMT.A.SALINI LAL
RESPONDENT:
ANUPAMA B.S,
AGED 34 YEARS
D/O.SANTHAMMA, ANAPUM, MANAKARA MURI,
SHASTHAMKOTTA, KARUNAGAPALLY, KOLLAM.
BY ADV. SRI.BIJU .C. ABRAHAM
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.455 OF 2020
IN OP 704/2019 OF FAMILY COURT, TIRUR
PETITIONERS:
1 SAIFUNEESA,
AGED 42 YEARS
W/O.ABDUL MAJEED, KOONARI HOUSE, THENNALA P.O.,
TIRURANGADI TALUK, MALAPPURAM DISTRICT.
2 NAIFA,
AGED 9 YEARS
D/O.ABDUL MAJEED, KOONARI HOUSE, THENNALA P.O.,
TIRURANGADI TALUK, MALAPPURAM DISTRICT, MINOR 2ND
PETITIONER REPRESENTED BY MOTHER 1ST PETITIONER.
BY ADV. SRI.C.M.MOHAMMED IQUABAL
RESPONDENT:
ABDUL MAJEED,
AGED 47 YEARS
S/O.SAIDALAVI, KOONARI HOUSE, THENNALA P.O.,
TIRURANGADI TALUK, MALAPPURAM DISTRICT, PIN-676
BY ADV. SMT.DEEPA NARAYANAN
BY ADV. SMT.ASHA MARIAM MATHEWS
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.462 OF 2020
IN OPHMA 903/2017 OF FAMILY COURT, NEDUMANGAD
PETITIONER:
VISHNU PRAKASH
AGED 29 YEARS
S/O VISWANATHAN NAIR,
RESIDING AT KADUMANKUZHI VEEDU, 4 CHULLALAM POST,
THIRUVANANTHAPURAM-695568.
BY ADV. SRI.P.S.APPU
RESPONDENT:
RESMA V S
AGED 23 YEARS
D/O SUDHAKUMAR,
RESIDING AT SOUPARNIKA, KADUVAPOKKU, PANAYAMUTTOM P
O, THIRUVANANTHAPURAM, PIN-695561.
BY ADV. SRI.R.B.RAJESH
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.463 OF 2020
IN OPHMA 24/2018 OF FAMILY COURT, CHAVARA
PETITIONER:
PUSHPALAL
AGED 34 YEARS
S/O.MAHESWARI, PUSHPALAYAM HOUSE, PAVUMBA SOUTH
P.O., KOLLAM DISTRICT.
BY ADV. SRI.K.RAKESH
RESPONDENTS:
1 ARYANATH
AGED 27 YEARS
D/O.SINDU, MANAMBUZHA MURIYIL, DARSANA HOUSE,
KUNNATHUR VILLAGE, KUNNATHUR TALUK, KOLLAM
DISTRICT, PIN-690540.
2 VISHNU,
8/25, RAMANAMADAM, ADHINAD SOUTH P.O.,
KARUNAGAPPALLY TALUK, KOLLAM DISTRICT, PIN-691001.
BY ADV. KUM.D.MINI RAJAN
BY ADV. SRI.C.Y.VINOD KUMAR
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.464 OF 2020
IN OPHMA 620/2019 OF FAMILY COURT,KOLLAM
PETITIONER:
ANJU SATHEESAN
AGED 24 YEARS
D/O SHEELA,
THARAYIL HOUSE,
NENMENI EAST,
MUNROTHURUTH VILLAGE, KOLLAM TALUK, PIN-691502.
BY ADV. SRI.T.R.RAJAN
RESPONDENT:
SREEJITH. S
AGED 25 YEARS
S/O SIVAJI,
SREEJITH BHAVANAM,
NENMENI EAST, MUNROTHURUTH P O, KOLLAM DISTRICT,
PIN-691502.
BY ADV. SRI.SUBHASH CYRIAC
BY ADV. SRI.S.SREEJITH (S-3453)
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.467 OF 2020
IN OP 888/2019 OF FAMILY COURT, PATHANAMTHITTA
PETITIONER:
VIJI.R
AGED 25 YEARS
D/O RADHAMONY, VIPIN BHAVAN, MALLAMKUZHA,
KALANJOOR, ADOOR, PATHANAMTHITTA DISTRICT.
BY ADVS.
SRI.SANTHAN V.NAIR
SMT.CHRISTEENA P GEORGE
RESPONDENTS:
1 THOMAS KURIAN
AGED 41 YEARS
S/O P.T.KURIAN, PUNIYIL HOUSE, THATHAMPALLI WARD,
THATHAMPALLI P.O.ALAPPUZHA-688 013.
2 PENNAMMA KURIAN,
AGED 67 YEARS
W/O P.T.KURIAN, PUNIYIL HOUSE, THATHAMPALLI WARD,
THATHAMPALLI P.O.ALAPPUZHA-688 013.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.473 OF 2020
IN OP 32/2018 OF FAMILY COURT, CHAVARA
PETITIONER:
ARJA RAJAN
AGED 24 YEARS
D/O. RAJAN, VASANTHALAYAM, KALLELIBHAGOM,
KARUNAGAPPALLY TALUK, KOLLAM
BY ADV. SRI.M.R.SASITH
RESPONDENTS:
1 VINOD
AGED 30 YEARS
S/O. VIJAYAN, VINOD VILLA, SRP MARKET P.O.,
THEKKUMURI EAST, THAZHAVA VILLAGE, KARUNAGAPPALLY,
KOLLAM,PIN-690523
2 SARASWATHY
AGED 60 YEARS
W/O. VIJAYAN, VINOD VILLA, SRP MARKET P.O.,
THEKKUMURI EAST, THAZHAVA VILLAGE, KARUNAGAPPALLY,
KOLLAM,PIN-690 523
R1-2 BY ADV. SRI.T.G.SUNIL (PRANAVAM)
R1-2 BY ADV. SRI.J.OM PRAKASH
R1-2 BY ADV. SRI.C.X.ANTONY BENEDICT
R1-2 BY ADV. SHRI.T.S.BHARATH KRISHNA
R1-2 BY ADV. SHRI.ADHEEP VIJAY
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.476 OF 2020
IN OP 729/2019 OF FAMILY COURT,THRISSUR
PETITIONER:
CHITHRA
AGED 33 YEARS
D/O VIJAYAN , UPPUTHARA HOUSE, THOMATTUCHAL P.O,
SULTAL BATTERY TALUK, WAYANAD DISTRICT (CURRENTLY
RESIDING AT LAVANYA, OPPST BANK OF BARODA,
POONKUNNAM, THRISSUR)
BY ADVS.
SMT.PARVATHY S.KRISHNAN
SHRI.MITHUN P.
SHRI.AFSAL KHAN H.
RESPONDENT:
VISHAL SONI
AGED 34 YEARS
S/O. DHILEEP HARGOVIND SONI, POONAM NIVAS, MISSION
QUARTERS, NEAR SAKTHAN THAMPURAN MARKET, THRISSUR,
THRISSUR DISTRICT PIN 680 006
BY ADV. SRI.C.DHEERAJ RAJAN
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.479 OF 2020
IN OPDIV 336/2018 OF FAMILY COURT, ALAPPUZHA
PETITIONER:
ARAVIND R.
AGED 33 YEARS
S/O. RAJENDRAN, VALIYA PARAMBIL, CHANDANAKKAVU IRON
BRIDGE P.O., MULLACKAL VILLAGE, ALAPPUZHA DISTRICT-
688011.
BY ADV. SRI.K.RAMANADHAN
RESPONDENT:
ANU VIDYA RAJENDRAN,
AGED 29 YEARS, S/O. RAJENDRAN, MANGATTU GARNDENS,
GOVINDAMUTTOM P.O., KAYAMKULAM, ALAPPUZHA DISTRICT-
690527.
R1 BY ADV. SRI.NIDHI SAM JOHNS
R1 BY ADV. SRI.LIJO JOSEPH
R1 BY ADV. SRI.A.KEVIN THOMAS
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.501 OF 2020
IN OP 1519/2013 OF FAMILY COURT, THIRUVANANTHAPURAM
PETITIONER:
SUMA R.NAIR
AGED 45 YEARS
D/O RAMACHANDRAN NAIR,
T C 13/1670(I), SAROVARAM,
MEDICAL COLLGE, P O,
PATTOM VILLAGE,
THIRUVANANTHAPURAM-695001.
BY ADVS.
SRI.BASANT BALAJI
SMT.P.T.MARY
RESPONDENT:
RAJAGOPAL N., AGED 51 YEARS
S/O NAVAKUMAR,
T C 1381670(1), SAROVARAM,
MEDICAL COLLEGE P O, PATTOM VILLAGE,
THIRUVANANTHAPURAM-695011.
R1 BY ADV. SRI.R.SUNIL KUMAR
R1 BY ADV. SMT.A.SALINI LAL
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.522 OF 2020
IN OP 1056/2017 AND 517/2015 OF FAMILY COURT, KOTTARAKKARA
PETITIONER:
LINI GEORGE
AGED 32 YEARS
D/O.LEELAMMA, THADATHIVILA VEEDU, MUKHATHALA,
ALUMMOODU P.O., NADUVILAKARA CHERRY,
THRIKKOVILVATTOM VILLAGE, KOLLAM.
BY ADV. SRI.B.MOHANLAL
RESPONDENT:
ANU ABRAHAM
AGED 37 YEARS
S/O.ABRAHAM, ARUVAVANNOOR VADAKKEPUTHEN VEEDU,
CHENGAMANAD P.O., MELILA VILLAGE, KOTTARAKKARA,
KOLLAM-691557.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.525 OF 2020
IN OP 889/2016 OF FAMILY COURT, KOTTARAKKARA
PETITIONER:
LAILA BEEVI
AGED 52 YEARS
W/O.SALAHUDHEEN, SALWA MANZIL, ALAYAMAN, ALAYAMAN
VILLAGE, ALAYAMAN P.O., PIN-691305, NOW RESIDING AT
BISMILLA MANZIL, KADAVARAM, KARUKONE P.O., KOLLAM.
BY ADV. SMT.V.GEETHA POTTI
RESPONDENT:
SALAHUDHEEN
AGED 65 YEARS
S/O.THAMPI, RESIDING AT SALWA MANZIL, ALAYAMAN,
ALAYAMAN VILLAGE, ALAYAMAN P.O., PIN-691305.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.34 OF 2021
THIRUVANANTHAPURAM
PETITIONER:
DR. LEKSHMI PRASAD. M.S
AGED 27 YEARS
D/O SIVAPRASAD, SREELEKSHMI JLRA-59, JOSEPH LANE,
KARAKULAM-P.O.KACHANI, THIRUVANANTHAPURAM-695 564.
BY ADVS.
SRI.P.BIJIMON
SHRI. ABDUL JABBARUDEEN.M
SRI.K.T.SEBASTIAN
SRI.JACOB SAMUEL
RESPONDENTS:
1 DR. VIVEK K.B
AGED 32 YEARS
S/O KUMARAN, T.C.74/812, SANDHYAS HOUSE,
PULLIMOOTTUVILAKAM, THENGAPPURA LANE, PETTAH
P.O.THIRUVANANTHAPURAM-695 024.
2 BEENA,
AGED 58 YEARS
W/O LATE G.KUMARAN, T.C.74/812, SANDHYAS HOUSE,
PULLIMOOTTUVILAKAM, THENGAPPURA LANE, PETTAH
P.O.THIRUVANANTHAPURAM-695 024.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.53 OF 2021
IN OP 84/2020 OF FAMILY COURT, ATTINGAL
PETITIONER/2ND RESPONDENT:
SADANANDAN
AGED 72 YEARS
S/O. RAGHAVAN, KANAVILA HOUSE, THUDAYANNOOR,
MANALUVATTOM, ITTIVA VILLAGE, KOTTARAKKARA TALUK,
KOLLAM DISTRICT.
BY ADVS.
SRI.SHAJIN S.HAMEED
SHRI.MELWIN BYJU
RESPONDENTS/PETITIONER & 1ST RESPONDENT:
1 SULAJA
AGED 33 YEARS
D/O. MOHINI, VILAYIL HOUSE, MUTTACHAL, OONANKALLU,
VELLALLOOR P.O., CHIRAYINKEEZHU TALUK,
THIRUVANANTHAPURAM DISTRICT, PIN CODE-695601.
2 JAYALAL,
AGED 41 YEARS
S/O. SADANANDAN, DEVANANDANAM, THUDAYANNOOR,
MANALUVATTOM, ITTIVA VILLAGE, KOTTARAKKARA TALUK,
KOLLAM DISTRICT, PIN CODE-691536.
BY ADV. SRI.M.R.SASITH
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.85 OF 2021
IN OPDIV 117/2020 OF FAMILY COURT,ERNAKULAM
PETITIONER:
RIXON DURAM
AGED 35 YEARS
S/O. LATE REXY ANDREW DURAM, 15/1086 A, RIXTAN,
VARU VYDYAR ROAD, NAZRETH, MATTANCHERRY (PO)
KOCHI 682 002 ERNAKULAM DISTRICT
BY ADVS.
SRI.A.V.THOMAS (SR.)
SRI.LIJO JOSEPH
SRI.A.KEVIN THOMAS
RESPONDENT:
CHARLOTTE WALTON
AGED 35 YEARS
W/O. RIXON DURAM, 1/369, WALTON HALL, PRINCESS
STREET., PIN 682 001
FORT KOCHI VILLAGE, KOCHI TALUK, ERNAKULAM DISTRICT
R1 BY ADV. SRI.VARGHESE C.KURIAKOSE
R1 BY ADV. SMT.JISA P.JOSE
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.97 OF 2021
IN OPDIV 721/2020 OF FAMILY COURT, ATTINGAL
PETITIONER:
ROBIN JOSEPH
AGED 42 YEARS
S/O. LATE JOSEPH FERNANDEZ, HOUSE NO.10/590,
THAVARATH HOUSE, NEAR GOVERNMENT L. P. SCHOOL
PUTHENTHOPE, PUTHENTHOPE P. O., MENAMKULAM VILLAGE,
THIRUVANANTHAPURAM TALUK, THIRUVANANTHAPURAM
DISTRICT, PIN - 695586.
BY ADV. SRI.S.R.SREEJITH
RESPONDENT:
KATHERINE GERTUDE ROUSSS
AGED 45 YEARS
D/O. GEORGE WILLIAM ROUSSOS, ROUSSOS, MEYRUIES
48150, FRANCE.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.101 OF 2021
IN OPHMA 1568/2018 OF FAMILY COURT, KOTTARAKKARA
PETITIONER:
SANDHYA
AGED 32 YEARS
D/O. RAMACHANDRAN NAIR, SANDHYA BHAVAN,
AMPALAMMUKKU, ELAMAD P.O., ELAMAD VILLAGE, KOLLAM
DISTRICT
BY ADV. SRI.K.V.ANIL KUMAR
RESPONDENT:
GANESH, AGED 40 YEARS
S/O. SAHADEVAN, GANESH BHAVAN, KIZHAKKEKKARA MURI,
KOTTARAKARA P.O., KOLLAM DISTRICT,PIN-691 506
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.104 OF 2021
IN OP 285/2018 OF FAMILY COURT, IRINJALAKUDA
PETITIONER/RESPONDENT:
SAJEEV K.A
AGED 36 YEARS
S/O. AYYAPPAN, KARINGADAN HOUSE, CHETTIKULAM P.O.,
THRISSUR, PIN-680 721.
BY ADV. SRI.M.H.HANIS
RESPONDENT/PETITIONER:
ANJUMOL K.K
AGED 33 YEARS
D/O. KUNJAPPAN, KUNDERITHETTA HOUSE, ALATHUR DESOM,
ALATHUR VILLAGE, CHALAKKUDY, MELADOOR P.O.,
THRISSUR DISTRICT, PIN-680741.
R1 BY ADV. SRI.C.T.BASHEER
R1 BY ADV. SRI.SHAHIM BIN AZIZ
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.107 OF 2021
IN OPHMA 980/2019 OF FAMILY COURT, KOTTARAKKARA
PETITIONER:
PRADEEPKUMAR M.
AGED 36 YEARS
S/O.MOHANAN PILLAI G., SANKARAMPILLIL VEEDU,
KOTTATHALA P.O., KOTTARAKKARA, KOLLAM 691 566.
BY ADVS.
SRI.K.T.THOMAS
SRI.NIKHIL BERNY
RESPONDENTS:
1 ANAMIKA,
AGED 30 YEARS
D/O.NIL, (GUARDIAN VASUNDHARA DEVI, CHARIPERSON,
THATHWAMASI CHARITABLE TRUST, IRINJALAKKUDA P.O.,
THRISSUR 680 121.
(ORIGINAL NAME AND ADDRESS OF THE 1ST RESPONDENT AS
REVEALED ON 6.3.2019)
REENA SAMUEL @ REENA SAM, D/O.SAMKUTTY, ERAMATH
VADEKEKKARA PUTHENVEEDU,ERICHICKAL, MANIYAR P.O.,
KARAVALOOR, PUNALOOR TALUK, KOLLAM DISTRICT, NOW
RESIDING AT SONA BHAVAN, MANIYAR P.O., KARAVALOOR,
PUNALOOR TALUK, KOLLAM DISTRICT PIN 691 333
O.P.(FC).No.173/2020 & Con.Cases
2 BAIJU J @ ANTONY JOSEPH
HUSBAND OF REENA SAMUEL, ERAMATH VADEKEKKARA
PUTHENVEEDU, ERICHICKAL, MANIYAR P.O., KARAVALOOR,
PUNALOOR TALUK, KOLLAM DISTRICT, NOW RESIDING AT
SONA BHAVAN, MANIYAR P.O., KARAVALOOR, PUNALOOR
TALUK, KOLLAM DISTRICT PIN 691 333
BY ADV. SRI.JOBI.A.THAMPI
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.109 OF 2021
IN OP 600/2017 OF FAMILY COURT, NEDUMANGAD
PETITIONER:
VINOD S.N.
AGED 43 YEARS
S/O. SREEDHARAN, UDHYAMANGALATHU VEEDU, VENKODU
P.O, VATTAPPARA, THIRUVANANTHAPURAM DISTRICT
BY ADVS.
SRI.T.R.HARIKUMAR
SRI.ADITHYA RAJEEV
RESPONDENT:
SREEJA U.V.
AGED 41 YEARS
D/O. USHA KUMARI, THADAKARIKATHU VEEDU,
VELLUMANNADI DESOM, VENJARAMOODU, MANICKAL VILLAGE,
THIRUVANANTHAPURAM 695 607
R1 BY ADV. SRI.LIJU. M.P
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.115 OF 2021
IN OP 1384/2018 OF FAMILY COURT, KOTTAYAM
PETITIONER:
MADHUMOL JEEVAN
AGED 36 YEARS
D/O. JEEVAN.M.M., RESIDING AT ARUNA HOUSE,
PERUBAIKADU P.O., PERUMBAIKADU VILLAGE,
NEELIMANGALAM,KOTTAYAM TALUK, KOTTAYAM DISTRICT-686
BY ADV. SRI.G.SREEKUMAR (CHELUR)
RESPONDENTS/COUNTER PETITIONERS:
1 PRABHU JANARDHANAN
AGED 34 YEARS
S/O. G.JANARDHANAN, 16/10,KALKI NAGAR MAIN ROAD,
ARUMBAKAM, CHENNAI, TAMIL NADU-600106, NOW RESIDING
AT NO.34, 'SHYAMA, 1ST FLOOR, 12TH CROSS, GANGA
NAGAR, BANGALORE,S TATE OF KARNATAKA-560 032
2 SMITHA DIVESHAN
AGED 32 YEARS
W/O.DIVESAN, C-10 IA VGN BRIXTON, IRINGATTUKOTTAI,
BANGALORE, CHENNAI HIGHWAY, OPPOSITE HONDAI
FACTORY, KANCHIPURAM DISTRICT, TAMIL NADU-602 117
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.116 OF 2021
IN OPHMA 179/2017 OF FAMILY COURT, ATTINGAL
PETITIONER:
PRIYADARSHAN
AGED 31 YEARS
S/O. SREEDHARA NAIR, SINDHU SADANAM, VELLALLOOR
P.O, KILIMANNOOR NOW RESIDING AT SRUTHIPRIYA,
KESAVAPURAM, NAGAROOR P.O, KILIMANOOR,
THIRUVANANTHAPURAM DISTRICT-695 601
BY ADV. SRI.P.ANOOP (MULAVANA)
RESPONDENT:
SRUTHIKRISHNAN
D/O. RADHAKRISHNA PILLAI, KALA BHAVAN,
RAMANALLOORKONAM, NAGAROOR, THIRUVANANTHAPURAM
DISTRICT-695 601
R1 BY ADV. SRI.S.JAYAPRAKASH (MADAVOOR)
R1 BY ADV. SRI.G.BIJU
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.121 OF 2021
IN OPGW 260/2019 OF FAMILY COURT, KOTTAYAM
PETITIONER:
NIDHIN JOSEPH @ THOMAS
AGED 33 YEARS
S/O JOSEPH, ALUMMOOTTIL HOUSE, KOTTAMURI (PO),
THRIKKODITHANAM VILLAGE, CHANGANASSERY TALUK,
KOTTAYAM DISTRICT, PIN-686105.
BY ADV. SRI.NIREESH MATHEW
RESPONDENT/OPPOSITE PARTY:
REMYA THOMAS @ THRESSIAMMA
AGED 33 YEARS
W/O NIDHIN JOSEPH, KANJIRAMTHANAM HOUSE, KOTTAMURI
P O, THRIKKODITHANAM VILLAGE, CHANGANASSERY TALUK,
KOTTAYAM DISTRICT, PIN-686105.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-2021,
ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.128 OF 2021
IN OP 988/2019 OF FAMILY COURT,KOLLAM
PETITIONER:
SOORAJ S.PILLAI
AGED 33 YEARS
S/O. SURENDRAN, DWARAKA, ERAVIPEROOR VILLAGE,
OTHERA P.O., PATHANAMTHITTA, KERALA-689 546
(REPRESENTED BY HIS FATHER SURENDRAN, 6 YEARS DO-
DO- THE POWER OF ATTORNEY HOLDER).
BY ADVS.
SRI.SYAM J SAM
SMT.SUNAINA ABDULKADER
RESPONDENT:
DHANYA V.H
D/O. HARIKUMAR, THATHWAMASI, KOTTAMKARA VILLAGE,
CHANDANATHOPE P.O., KOLLAM, KERALA-691 014.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.137 OF 2021
IN OPHMA 1202/2019 OF FAMILY COURT, ATTINGAL
PETITIONER:
BIJU S.
AGED 50 YEARS
S/O.SHNMUGHAN ASARI, ANASWARAM, THOTTAKKAD,
KALLAMBALAM, CHIRAYINKEEZHU TALUK,
THIRUVANANTHAPURAM DISTRICT.
BY ADVS.
SHRI.GEORGE SEBASTIAN
SRI.K.RAJENDRAN CHETTIAR
RESPONDENT:
RESHMI RAJAN
D/O.RAJENDRAN ASARI, CHAITHRAM, KURAKKADA P.O.,
KORANI, ATTINGAL, THIRUVANANTHAPURAM, PIN 695 101
R1 BY ADV. SRI.SHAJIN S.HAMEED
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-2021,
ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.145 OF 2021
IN OP 302/2019 OF FAMILY COURT, PALAKKAD
PETITIONER:
VISHNU PRASAD N.S.
AGED 32 YEARS
S/O. SAMBU NAMBOODIRI, HARI VISHNU NIVAS, 8TH LAMP
STREET, AYILUR P.O., PALAKKAD DISTRICT-678 510
BY ADV. SRI.P.M.UNNI NAMBOODIRI
RESPONDENT:
PRAVEENA U.N. 25 YEARS
W/O. MR.ABHILASH, KUNNATH HOUSE, THEKKETHARA,
AYILUR (PO), PALAKKAD DISTRICT-678 510
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.150 OF 2021
IN OP 2474/2017 OF FAMILY COURT, THIRUVANANTHAPURAM
PETITIONER/1ST RESPONDENT:
RAJKUMAR NAIR
AGED 52 YEARS
S/O.RAJESWARAN NAIR, ANANDA VILASAM, KUNNUKUZHI,
THAMPURANMUKKU, GENERAL HOSPITAL JUNCTION,
THIRUVANANTHAPURAM 695 011.
BY ADVS.
SRI.R.MOHANA BABU
SRI.M.AJITH (KARICODE)
RESPONDENTS/PETITIONERS/RESPONDENTS 2 & 3:
1 MADHURI RAJKUMAR,
AGED 21 YEARS, D/O.RAJKUMAR NAIR, SREE, R.G.163,
KOCHULLOOR, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM 695 001.
2 JAYA VARGHESE V.
AGED 43 YEARS, SREE, R.G.163, KOCHULLOOR, MEDICAL
COLLEGE P.O., THIRUVANANTHAPURAM 695 001.
3 RAJESWARAN NAIR
AGED 86 YEARS, ANANDA VILASAM, KUNNUKUZHI,
THAMPURANMUKKU, GENERAL HOSPITAL JUNCTION,
THIRUVANANTHAPURAM 695 011.
O.P.(FC).No.173/2020 & Con.Cases
4 RAJASRI CHANDRASEKHARAN
AGED 51 YEARS, ANANDA VILASAM, KUNNUKUZHI,
THAMPURANMUKKU, GENERAL HOSPITAL JUNCTION,
THIRUVANANTHAPURAM 695 011.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.151 OF 2021
IN OP 872/2019 & 803/2019 OF FAMILY COURT,THRISSUR
PETITIONER:
SAHALA,
AGED 22 YEARS
D/O.LATHEEF,ALUNGAL HOUSE,KARIKKAD DESOM,KARIKKAD
VILLAGE,KUNNAMKULAM,
THRISSUR-680519.
BY ADVS.
SRI.PREMCHAND M.
SMT.K.ANITHA JOHN
RESPONDENTS:
1 ANEEZE HAYETH, 31 YEARS
S/O.KUNJUMUHAMMED,ETTAPPURATH HOUSE,
PARUVAKUNNU,PERUMPILAVE VILLAGE,KARIKKAD.P.O,
THRISSUR-680519.
2 KUNJUMUHAMMED,
AGED 61 YEARS
S/O.KUNJAPPA,ETTAPPURATH HOUSE,
PARUVAKUNNU,PERUMPILAVE VILLAGE,
KARIKKAD.P.O, THRISSUR-680519.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.154 OF 2021
IN OP 710/2017 OF FAMILY COURT, NEDUMANGAD
PETITIONER:
RESHMA V.S
AGED 27 YEARS
D/O. VIJAYAKUMARI, SOUPARNIKA, KADUVAPOKKU,
PANAVOOR P.O., PANAVOOR VILLAGE, NEDUMANGAD TALUK,
THIRUVANANTHAPURAM DISTRICT,PIN-695 568
BY ADV. SRI.R.B.RAJESH
RESPONDENTS:
1 VISHNU PRAKASH
AGED 33 YEARS
S/O. VISWANATHAN NAIR, KADUMANKUZHI VEEDU,
CHULLALAM, PULLAMPARA VILLAGE, NEDUMANGAD TALUK,
THIRUVANANTHAPURAM DISTRICT,PIN-695 541
2 INDIRAKUMAR
W/O. VISWANATHAN NAIR, KADUMANKUZHI VEEDU,
CHULLALAM, PULLAMPARA VILLAGE, NEDUMANGAD TALUK,
THIRUVANANTHAPURAM DISTRICT,PIN-695 541
3 VISWANATHAN NAIR,
S/O. DAMODARAN PILLAI, KADUMANKUZHI VEEDU,
CHULLALAM, PULLAMPARA VILLAGE, NEDUMANGAD TALUK,
THIRUVANANTHAPURAM DISTRICT,PIN-695 541
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.155 OF 2021
IN OP 622/2018 AND MC 303/2018 OF FAMILY COURT, TIRUR
PETITIONER:
SAFIYA
AGED 32 YEARS
D/O ALI HAJI.,
ITTIKAPARAMBIL PALAKKAL HOUSE, KAVANCHERI P.O.,
CHENNARA, KAVANCHERI P.O.,
TIRUR TALUK,
MALAPPURAM DISTRICT, PIN-676561.
BY ADV. SRI.K.P.SHEREEF
RESPONDENT:
SHANAVAS K.
AGED 42 YEARS
S/O MOIDUNNI,
KARIMBANAKKAL HOUSE, KUMARANELLUR AMSOM DESOM,
KUMARANELLUR P.O,
PATTAMBI TALUK,
PALAKKAD DISTRICT, PIN-679552.
R1 BY ADV. SRI.R.SREEHARI
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.158 OF 2021
IN OP 2196/2020 OF FAMILY COURT,ERNAKULAM
PETITIONER:
ROSE MARY ANTONY
AGED 41 YEARS
D/O P.J. FRANCIS,
PURAKKAMPILLY HOUSE, KOTTAVALAPPU, FORT KOCHI-
682001, NOW RESIDING AT THE GREAT ORCHARD 6B,
MATHAR APARTMENTS, VIDHYA NAGAR ROAD,
PANAMPILLY NAGAR,
KOCHI-682036.
BY ADVS.
SRI.M.A.JOSEPH MANAVALAN
SRI.P.J.JOSEPH JOHN
SRI.J.RAMKUMAR
RESPONDENT:
SANTHOSH GEEVER
AGED 44 YEARS
S/O GEEVER, CHUNGATH HOUSE, KUNNAMKULAM P.O.,
KANKPAYUR, THALAPPILLY, THRISSUR, PIN-680517. NOW
RESIDING AT WAY NO.5456, BUILDING NO. 3645, AI
WADHI AI KABEER, MUTRAH P.O., BOX-382, MUSCAT,
OMAN.
R1 BY ADV. SHRI.ABRAHAM MATHAN
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.164 OF 2021
IN OP 880/2019 OF FAMILY COURT, CHAVARA
PETITIONER:
ANU
AGED 37 YEARS
D/O. MUHAMMAD HASHIM, ANU MANZIL, CHERUSSERYBHAGOM
MURI, CHAVARA VILLAGE, KOLLAM (FROM ANU MANZIL,
AKKONAM MURI, CHADAYAMANGALAM VILLAGE,
KOTTARAKKARA, KOLLAM).
BY ADVS.
SRI.B.MOHANLAL
SHRI.SHINE N.S
SHRI.KARTHIK J SEKHAR
RESPONDENT:
NAZAR
AGED 46 YEARS
S/O. SAINLABDEEN, SHADA MANZIL, CHAVARA BRIDGE
P.O., CHAVARA, KOLLAM-691583. (FROM BUNGLOW
MURAPPEL VEEDU, EDAMON VILLAGE, PATHANAPURAM TALUK,
KOLLAM-689695).
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING::
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.170 OF 2021
IA 2444/2019 IN GOP 937/2019 OF FAMILY COURT, IRINJALAKUDA
PETITIONER:
VINOD S. THARAKAN,
AGED 42 YEARS
S/O. SCARIA THARAKAN,CHERUVILA PUTHEN HOUSE P.O.
KUNDRA, KUDRA DESOM, ELAMPALLOOR VILLAGE, KOLLAM
TALUK, KOLLAM DISTRICT 691 501.
BY ADV. SRI.BIJU .C. ABRAHAM
RESPONDENT:
SHARIN ELIZABETH
AGED 37 YEARS
D/O. KUNJUMON, PO PERAMBRA, PERAMBRA DESOM,
PERAMBRA VILLAGE, CHALAKKUDY TALUK, THRISSUR
DISTRICT 680 689.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.172 OF 2021
IN OPDIV 738/2018 OF FAMILY COURT, THIRUVANANTHAPURAM
PETITIONER:
VIVEK THANUMALAYAN
AGED 35 YEARS
S/O. THANUMALAYAN T. C. 14/582-2, AKSHAYA,
NANDAVANAM, PALAYAM P. O., THIRUVANANTHAPURAM
DISTRICT, PIN - 695 001.
BY ADVS.
SRI.JOBI.A.THAMPI
SMT.S.R.REMYA
SRI.SHOUKATH HUSAIN
RESPONDENT:
APARNA GOPAL
AGED 35 YEARS
D/O. R. GOPAL, 5A, SAI SCANDA ERRAITAI, PALLIYAR
KOIL STREET, GANDHINAGAR, VIJAYA NAGAR, VALACHERY,
CHENNAI - 600042.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.173 OF 2021
IN OP 223/2015 OF FAMILY COURT, ATTINGAL
PETITIONER:
V.SANAL KUMAR
AGED 43 YEARS
S/O VASUDEVAN PILLAI, MANIKANTA VILASOM,
CHIRAYINKEEZHU TALUK, KADAKKAVOOR VILLAGE,
KADAKKAVOOR P.O.THIRUVANANTHAPURAM-695 309.
BY ADVS.
SRI.PHILIP T.VARGHESE
SRI.THOMAS T.VARGHESE
SMT.ACHU SUBHA ABRAHAM
SMT.V.T.LITHA
SMT.K.R.MONISHA
SMT.SHRUTHI SARA JACOB
RESPONDENT:
R.SINI
AGED 36 YEARS
D/O SREEKUMARI AMMA, THIRUVATHIRA VEEDU, SARKARA
VILLAGE, CHIRAYINKEEZHU TALUK, KADAKKAVOOR VILLAGE,
CHIRAYINKEEZHU P.O.THIRUVANANTHAPURAM-695 304.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.176 OF 2021
IN OPDIV 285/2019 OF FAMILY COURT, MUVATTUPUZHA
PETITIONER:
SIJU @ SIJU VASUDEVAN
AGED 32 YEARS
S/O. VASUDEVAN PILLAI, CHITTEZHATHU NARAYANEEYAM
HOUSE, VELLOORKKUNNAM VILLAGE, MOOVATTUPUZHA TALUK,
ERNAKULAM DISTRICT, FROM PUTHUKKATTIL PUTHEN
PURAYIL HOUSE, MARAYUR P. O., IDUKKI DISTRICT.
BY ADVS.
SMT.MINI GANGADHARAN
SRI.N.C.SAJUNAM
SMT.R.SUDARSANA DEVI
SMT.ASWATHI S. KUMAR
RESPONDENT/S:
KRISHNA
AGED 29 YEARS
D/O. SREEKUMAR, KAILASAM HOUSE, AIMURI KARA,
KOOVAPPADI VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM
DISTRICT - 683 544.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.179 OF 2021
IN OP 290/2019 OF FAMILY COURT, MUVATTUPUZHA
PETITIONER:
SUJIT SUDEVAN
AGED 37 YEARS
S/O SUDEVAN KOLOTH HOUSE,
NEAR BLOCK OFFICE,
UDAYANAPURAM P.O.,
VAIKOM TALUK,
KOTTAYAM-686143.
BY ADVS.
SRI.BASANT BALAJI
SMT.P.T.MARY
RESPONDENT:
REJITHA E.G
AGED 34 YEARS
W/O SUJITH SUDEVAN, EDAYATH HOUSE, PULLUVAZHY KARA,
RAYAMANGALOM VILLAGE, KUNNATHUNADU TALUK,
ERNAKULAM-683541.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.181 OF 2021
IN OP 184/2020 OF FAMILY COURT, PALAKKAD
PETITIONER:
AFA K.S
AGED 31 YEARS
D/O SIDHIK,
RESIDING AT A1-NAME HOUSE,
METTUPALAYAM STREET, PALAKKAD TALUK, PALAKKAD
DISTRICT, PIN-678001
(THE PETITIONER IS REPRESENTED HEREIN BY HER POWER
OF ATTORNEY HOLDER, HER FAHTER, K.SIDHIK,
S/O K.A. KOYA,,
RESIDING AT A1-NAME HOUSE, METTUPALAYAM STREET,
PALAKKAD TALUK,
PALAKKAD DISTRICT-678001.)
BY ADVS.
SRI.T.C.SURESH MENON
SRI.P.S.APPU
RESPONDENT:
RASALUDHEEN
AGED 41 YEARS
S/O ABDUL KAREEM,
RESIDING AT KADAMBOTTIL HOUSE, KAILAS NAGAR,
KOLAZHY P.O., THRISSUR TALUK,
THRISSUR DISTRICT, PIN-680010.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.191 OF 2021
IN OP 123/2017 OF FAMILY COURT, THIRUVANANTHAPURAM
PETITIONER:
RANEEBA RAVI
AGED 36 YEARS
D/O DR. K RAVI,
KESHAVEEYAM, VRINDAVAN GARDEN,
NEAR VYDYUDI BHAVAN, PATTOM PALACE P.O,
THIRUVANANTHAPURAM-695004.
BY ADVS.
SRI.ARUN.B.VARGHESE
SMT. AISWARYA V.S.
RESPONDENT:
V.S.ARUN KUMAR
S/O K. VISHWAMBHARAN,
KUNNILA HOUSE, T.C.11/1266, NANDANCODE,
KOWDIAR P.O,
THIRUVANTHAPURAM-695003.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.194 OF 2021
IN OP 1165/2018 OF FAMILY COURT,KOLLAM
PETITIONER:
DEEPTHY D.S.
AGED 31 YEARS
D/O. DILEEP, D.S. NIVAS, NEDUNGOLAM, PARAVOOR,
KOLLAM DISTRICT-691334.
BY ADV. SMT.MRINUAAL
RESPONDENTS:
1 SREELARAJ
AGED 41 YEARS
S/O. BABURAJAN, THAPOVANAM, CHERUNNIYOOR VILLAGE,
MUDIYAKKODE, VETTOOR P.O., VARKALA,
THIRUVANANTHAPURAM DISTRICT-695312.
2 BABURAJAN,
AGED 78 YEARS, S/O. LATE SADANANDAN, THAPOVANAM,
CHERUNNIYOOR VILLAGE, MUDIYAKKODE, VETTOOR P.O.,
VARKALA, THIRUVANANTHAPURAM DISTRICT-695312.
3 LALY BABURAJ,
AGED 66 YEARS, W/O. BABURAJ, THAPOVANAM,
CHERUNNIYOOR VILLAGE, MUDIYAKKODE, VETTOOR P.O.,
VARKALA, THIRUVANANTHAPURAM DISTRICT-695312.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.199 OF 2021
IN OP 360/2018 OF FAMILY COURT,KOZHIKODE
PETITIONER:
JIMSHITH LAL
AGED 34 YEARS
S/O. M. N. BABU, 'SREELAKAM', ULLATHIL THAZHAM,
CHEVAYURAMSOM, DESOM P. O., CHEVAYUR, KOZHIKODE -
673017. (MEDICAL COLLEGE PSL)
BY ADVS.
SRI.SHARAN SHAHIER
SRI.MATHEWS K.UTHUPPACHAN
SHRI.TERRY V.JAMES
RESPONDENTS:
1 C. K. SHABEBA
AGED 28 YEARS
(INSANE PERSON), D/O. VELAYUDHAN C. K., 'UTHRADAM',
CHERUVATTUKUNI, VENGALAM P. O. - 673 303,
CHEMANCHERI VILLAGE, KOYILANDY TALUK, C. K.
SHABEENA (INSANE PERSON), REP. BY GUARDIAN FATHER,
2ND RESPONDENT VELAYUDHAN.
2 VELAYUDHAN . K.
AGED 58 YEARS
S/O. KORAPPAN, 'UTHRADAM', CHERUVATTUKUNI, VENGALAM
P. O. , CHEMANCHERI VILLAGE, KOYILANDY - 673 303.
(KOYILANDY TALUK)
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.200 OF 2021
IN OP 304/2019 OF FAMILY COURT, PATHANAMTHITTA
PETITIONER:
ABHIJITH M.
AGED 30 YEARS
S/O. MADHU G., ABHIJITH BHAVAN, MALAYALAPUZHA
THAZHOM P. O., MALAYALAPUZHA VILLAGE, KONNI TALUK,
PATHANAMTHITTA - 689 666.
BY ADVS.
SRI.MANU RAMACHANDRAN
SRI.M.KIRANLAL
SRI.R.RAJESH (VARKALA)
SRI.T.S.SARATH
SHRI.SAMEER M NAIR
RESPONDENT:
SRUTHY S. MURALY
AGED 29 YEARS
D/O. S. N. MURALEEDHARAN, MURALY NIVAS,
VAZHATHOPPU, PIRAVANTHOOR P. O. AND VILLAGE,
PATHANAPURAM TALUK, PATHANAMTHITTA DISTRICT - 689
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.209 OF 2021
IN OP 995/2011 OF FAMILY COURT, KOTTARAKKARA
PETITIONER:
JESSIYAMMA JOHNSON,
AGED 60 YEARS
D/O. K.C. JOY NELLIMALA PUTHENVEEDU, PACHAYALLKADA,
THINKALKARIKKAM P.O, 691 310, THINKALKARIKKAM
VILLAGE, KOTTARAKARA TALUK, KOLLAM DISTRICT.
BY ADVS.
SRI.NISHIN GEORGE VIJAYABABU
SMT.ANNAMMA PHILIP
RESPONDENT:
JOHNSON VARGHESE, AGED 52 YEARS
S/O. VARGHESE, PERMANENT RESIDENT OF NELLIMALA
PUTHENVEEDU, PACHAYALLKADA, THINKALKARIKKAM P.O,
691 310, THINKALKARIKKAM VILLAGE, KOTTARAKKARA
TALUK, KOLLAM DISTRICT, PRESENTLY EMPLOYED AT UAE,
POST BOX NO. 3905, ABU DHABI, UNITED ARAB
EMIRATES , REPRESENTED BY HIS POWER OF ATTORNEY,
AMMINI VARGHESE, AGED 77 YEARS, W/O. VARGHESE,
PERMANENT RESIDENT OF NELLIMALA PUTHENVEEDU,
PACHAYALLKADA, THINKALKARIKKAM P.O, 691 310,
THINKALKARIKKAM VILLAGE, KOTTARAKARA TALUK, KOLLAM
DISTRICT.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.210 OF 2021
IN OP 2250/2020 OF FAMILY COURT,ERNAKULAM
PETITIONER:
R.RENJI THOMAS
AGED 36 YEARS
S/O. RAJU A. THOMAS, AMBALATHARA HOUSE,
PERUMBAIKADU P.O, KOTTAYAM-686 028
BY ADVS.
SMT.GISA SUSAN THOMAS
SMT.ANJANA G.
SHRI.JOBIN JOSE P.
RESPONDENT:
T.M.JINJU
AGED 33 YEARS
D/O. MATHAI T.V, THADIKULANGARA HOUSE, 28/2155,
AISWARYA NAGAR, ASSOCIATION ROAD, KADAVANTHARA,
ERNAKULAM-682 020
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.211 OF 2021
IN OPDIV 2600/2019 OF FAMILY COURT,ERNAKULAM
PETITIONER:
DR. BINU.S.JOSELIN.A
AGED 29 YEARS
S/O.STANLEY JAMES, TC 36/443, KOTTAMVILA ROAD,
VATTIYOORKKAVU P.O., THIRUVANANTHAPURAM-695013.
BY ADVS.
SRI.D.AJITHKUMAR
SMT.HARSHA S. NAIR
SMT.T.MANASY
SMT.ANITHAMOLE S.
RESPONDENT:
DR. JINCY JOSEPH
AGED 26 YEARS
D/O.JOSEPH CHACKO, THENKALLUMKAL HOUSE, PUTHUKAVU,
MANAKULANGARA P.O., THRISSUR DISTRICT-680684.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.212 OF 2021
IN OP Nos.337/2014, 336/2014 & 1036/2015 OF FAMILY COURT,
IRINJALAKUDA
PETITIONER:
DR.PALAYOOR BENYNE JOS
AGED 39 YEARS
DAUGHTER OF JOS, PALAYOOR HOUSE, PATTAMALY ROAD,
IRINJALAKUDA VILLAGE, MUKUNDAPURAM TALUK, PIN-
680121.
BY ADVS.
SRI.ANIL S.RAJ
SMT.K.N.RAJANI
SMT.ANILA PETER
RESPONDENTS:
1 DR.JAISON
AGED 45 YEARS
SON OF LATE DEVASSY, VALLOORAN HOUSE, NEAR SADANAM,
PUTHANCHIRA EAST, PUTHANCHIRA VILLAGE, MUKUNDAPURAM
TALUK, PIN-680121.
2 ANNIES,
AGED 67 YEARS
WIFE OF LATE DEVASSY, VALLOORAN HOUSE, NEAR
SADANAM, PUTHANCHIRA EAST, PUTHANCHIRA VILLAGE,
MUKUNDAPURAM TALUK, PIN-680121.
3 SAIJU,
AGED 42 YEARS
SON OF LATE DEVASSY, VALLOORAN HOUSE, NEAR SADANAM,
PUTHANCHIRA EAST, PUTHANCHIRA VILLAGE, MUKUNDAPURAM
TALUK, PIN-680121.
O.P.(FC).No.173/2020 & Con.Cases
4 FR.JUSTIN V.D. (FR.MARTIN VALLOORAN),
CATHOLIC CHURCH (ST.EPHREMS CHURCH), PATERI,
MAHADEVA (P.O), SATNA, MADHYA PRADESH-485002.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.213 OF 2021
IN OP 1452/2017 OF FAMILY COURT, THIRUVANANTHAPURAM
PETITIONER:
AASHA S.A.
AGED 28 YEARS
D/O.SULABHA, PRESENTLY RESIDING AT T.C. 22/464/4,
KONCHIRAVILA, MANACAUD P.O., THIRUVANANTHAPURAM
DIST. PIN 695 009, FROM HOUSE, NO.1-3/1-C, VANAJA
NILAYAM, SATTIREDDY COLONY, FEROZGUDA, BALA NAGAR,
HYDERABAD, PIN 500 011
BY ADVS.
SRI.S.JUSTUS
SRI.JUDIT SEBASTIAN
ALFAS A.
RESPONDENTS:
1 K.P.PRAJIN
S/O.K.V.PRASAD, AGED 32 YEARS, PRESENTLY RESIDING
AT 8-4-369/440, SWARAJ NAGAR, BORABANDA, SANATHA
NAGAR P.O., HYDERBAD, PIN 500 018 FROM
THIRUVATHIRA, KEDAKULAM, AYIROOR VILLAGE, ELAKAMON
P.O., VARKALA TALUK, THIRUVANANTHAPURAM DIST. PIN
695 310
2 K.V.PRASAD
S/O.VASUDEVAN, AGED ABOUT 61 YEARS, PRESENTLY
RESIDING AT 8-4-369/440, SWARAJ NAGAR, BORABANDA,
SANATHA NAGAR P.O., HYDERBAD, PIN 500 018 FROM
THIRUVATHIRA, KEDAKULAM, AYIROOR VILLAGE, ELAKAMON
P.O., VARKALA TALUK, THIRUVANANTHAPURAM DIST. PIN
695 310
O.P.(FC).No.173/2020 & Con.Cases
3 S. SREELATHA
W/O.K.V.PRASAD, AGED ABOUT 58 YEARS, PRESENTLY
RESIDING AT 8-4-369/440, SWARAJ NAGAR, BORABANDA,
SANATHA NAGAR P.O., HYDERBAD, PIN 500 018 FROM
THIRUVATHIRA, KEDAKULAM, AYIROOR VILLAGE, ELAKAMON
P.O., VARKALA TALUK, THIRUVANANTHAPURAM DIST. PIN
695 310
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.216 OF 2021
IN GOP 2417/2019 OF FAMILY COURT,THRISSUR
PETITIONER:
SUNILDAS
AGED 45 YEARS
S/O.K.PRABHAKARAN, KIZHUVEETTIL HOUSE, ERUMPANAM
(PO), CHITTHRAPUZHA, THIRUVAMKULAM VILLAGE,
ERNAKULAM DISTRICT, PIN- 682 309.
BY ADV. SRI.NIREESH MATHEW
RESPONDENTS:
1 REMYA SUNILDAS
AGED 31 YEARS
D/O.RAMESH PALAZHI, PALAZHI HOUSE, PALAKKAD,
AVINISSERY (P.O.), THRISSUR TALUK, THRISSUR
DISTRICT, PIN - 680 306.
2 MOHITH
AGED 9 YEARS
(MINOR), S/O.REMYA SUNILDAS, PALAZHIL, PALAZHI
HOUSE, PALAKKAL, AVINISSERY (P.O.), THRISSUR TALUK,
THRISSUR DISTRICT, PIN - 680 306
(MINOR 2ND RESPONDENT, REPRESENTED BY GUARDIAN,
MOTHER, REMYA SUNILDAS 1ST RESPONDENT).
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-2021,
ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.217 OF 2021
IN IA 4063/2017 IN IA 1160/2013 IN OP 513/2013 OF FAMILY COURT,
IRINJALAKUDA
PETITIONER/2ND CLAIMANT:
SURESH BABU V.G.
AGED 54 YEARS
S/O. VAKKAYIL GANGADHARAN, VAKKAYIL HOUSE,
PULLATHARA P.O., KERALAM, THRISSUR DISTRICT.
BY ADVS.
SRI.K.M.SATHYANATHA MENON
SMT.KAVERY S THAMPI
RESPONDENTSPETITIONER & RESPONDENT:
1 MEGHA,
D/O. PACHERI CHANDRAN, MUKUNDAPURAM TALUK,
MANAVALASSERY VILLAGE, PULLATHARA P.O., THRISSUR-
680702.
2 V.G. RAJESH,
AGED 46, YEARS, S/O. VAKKAYIL CHANDRAN,
MUKUNDAPURAM TALUK, PULLATHARA P.O., THRISSUR-
680702.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.219 OF 2021
IN GOP 519/2020 OF FAMILY COURT, IRINJALAKUDA
PETITIONER:
ASHIM
AGED 33 YEARS
S/O. SATHYAN, RESIDING AT KOLLIKATHARA HOUSE,
KODUNGALLUR DESOM, LOKAMALLESWARAM VILLAGE,
KODUNGALLUR P.O, KODUNGALLUR TALUK, THRISSUR
DISTRICT 680 664
BY ADV. SRI.G.SREEKUMAR (CHELUR)
RESPONDENT:
ATHIRA,
AGED 30 YEARS
D/O. ASOKAN, RESIDING AT MUTHANGAPARAMBIL HOUSE,
EDAMUTTOM DESOM, KODUNGALLUR TALUK, VALAPPAD
VILLAGE, THRISSUR DISTRICT 680 567
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.221 OF 2021
IN OPHMA 812/2020 OF FAMILY COURT, THIRUVANANTHAPURAM
PETITIONER/S:
LAKSHMI S.B.,
AGED 29 YEARS
D/O. SANTHILAL A.R, RESIDING AT KARTHIKA, S N
JUNCTION, PERINGAMALA, KALLIYOOR P.O,
THIRUVANANTHAPURAM.
BY ADVS.
SRI.M.R.ANANDAKUTTAN
SMT.M.A.ZOHRA
SRI.MAHESH ANANDAKUTTAN
SMT.SHREEJI R. NAIR
RESPONDENT:
DR.AJEESH APPU
AGED 32 YEARS
S/O. APPU AND AMBIKA, RESIDING AT POOYAMTHIRUNAL
NAIDU JUNCTION, PERUNGUZHI P.O, THIRUVANANTHAPURAM-
695 306
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943
OP (FC).No.223 OF 2021
IN OPHMA 737/2020 OF FAMILY COURT, ATTINGAL
PETITIONER:
GAYATHRI MOHAN,
AGED 22 YEARS
D/O.N.CHANDRA MOHANAN NAIR, KOMALATHU VEEDU,
MELATTUMOOZHI, KARIMKUTTIKARA P.O., VAMANAPURAM,
THIRUVANANTHAPURAM 695 606
BY ADV. SRI.P.ANOOP (MULAVANA)
RESPONDENT:
VISHNU.S,
S/O.SURESH BABU, IRUMKULATHU PANAVILA VEEDU,
ANAKUDY P.O., THIRUVANANTHAPURAM DISTRICT.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-03-
2021, ALONG WITH OP (FC).173/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.173/2020 & Con.Cases
JUDGMENT
O.P.(FC).Nos.173, 328, 340, 345, 357, 368,
370, 373, 374, 395, 425, 435, 443, 451,
455, 462, 463, 464, 467, 473, 476, 479,
501, 522, 525 of 2020, 34, 53, 85, 97,
101, 104, 107, 109, 115, 116, 121, 128,
137, 145, 150, 151, 154, 155, 158, 164,
170, 172, 173, 176, 179, 181, 191, 194,
199, 200, 209, 210, 211, 212, 213, 216,
217, 219, 221, & 223 of 2021
Dated this the 25th day of March 2021
A.MUHAMED MUSTAQUE, J
These matters are tagged together as the petitioners
have approached this Court for expeditious disposal of the
pending matters before the Family Court concerned. A
Division Bench of this Court by judgment dated 23.3.2021 in
O.P.(FC).No.352/2020 and connected cases had given
guidelines for disposal of such cases pending before the
Family Court.
In the light of the judgment as above, these original
petitions are disposed of. The directions in the above
judgment shall be scrupulously followed in these matters
also.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE
Sd/-
kp True copy DR. KAUSER EDAPPAGATH, JUDGE
P.A. To judge
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 173/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE OP(HMA) NO.336/2019 ON
THE FILES OF THE HON'BLE FAMILY COURT,
CHAVARA.
EXHIBIT P2 THE TRUE COPY OF THE JUDGMENT IN THE
OP(HMA) NO.320/2015 ON THE FILES OF THE
HON'BLE FAMILY COURT, CHAVARA.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 328/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE MAINTENANCE CASE MC NO
275/2019 DATED 16-10-2019 BEFORE THE FAMILY
COURT PALAKKAD AGAINST THE PETITIONER.
EXHIBIT P2 THE TRUE COPY OF THE JUDGMENT DATED 02-03-
2020 IN TR.P(C) NO. 76/2020
EXHIBIT P3 THE TRUE COPY OF THE RENUMBERED O.P
256/2020 BEFORE THE FAMILY COURT PALAKAKD
EXHIBIT P4 THE TRUE COPY OF THE O.P NO. 982/2019 DATED
16-10-2019 FOR RESTITUTION OF CONJUGAL
RIGHT AGAINST THE PETITIONER.
EXHIBIT P5 THE TRUE COPY OF THE COMMUNICATION DATED
28-08-2020 BETWEEN UWE BRISTOL AND THE
PETITIONER.
EXHIBIT P5A THE TRUE COPY OF THE EMAIL COMMUNICATION
DATED 28-08-2020 BETWEEN UWE BRISTOL AND
THE PETITIONER.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 340/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF ORIGINAL PETITION IN OP
1352/2017 PENDING BEFORE THE FAMILY COURT,
THIRUVANANTHAPURAM.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 345/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 PHOTOCOPY OF THE PETITION OP NO 2558/2018
ON THE FILE OF THE FAMILY COURT,
THIRUVANANTHAPURAM
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 357/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PETITION IN OP NO.388 OF
2020 OF THE FAMILY COURT, KOZHIKODE
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 368/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF O.P.NO.496/2019 FILED BY THE
PETITIONER DATED 05.08.2019.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 370/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE APPLICATION FILED BY THE
PETITIONER AS O.P(DIV.)NO.117/2019 BEFORE
THE HON'BLE FAMILY COURT, KASARAGODE,
TRANSFERRED AND RENUMBERED AS
OP(DIV.)NO.2168/2019 OF FAMILY COURT,
THIRUVANANTHAPURAM.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 13.08.2019 IN
TRP(C)NO.171/2019.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 373/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE MARRIAGE CERTIFICATE DATED
04.02.2014 ISSUED FROM THE RAMAPURAM GRAMA
PANCHAYATH OFFICE.
EXHIBIT P2 TRUE PHOTOGRAPH OF THE RESPONDENT WITH HER
PREVIOUS HUSBAND SRI.JOLLY.
EXHIBIT P3 TRUE COPY OF THE MARRIAGE AGREEMENT
EXECUTED AND REGISTERED WITH SRO PIRAVOM BY
THE RESPONDENT AND HER PREVIOUS HUSBAND
SRI.JOLLY.
EXHIBIT P4 ORIGINAL PETITION FOR DIVORCE FILED BY THE
PETITIONER AS O.P.NO.75 OF 2020 BEFORE THE
FAMILY COURT, PALA.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 374/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE O.P.NO.400/2018 FILED BY
THE PETITIONER BEFORE THE FAMILY COURT,
THIRUVANANTHAPURAM, DATED 02.02.2018.
EXHIBIT P2 TRUE COPY OF THE I.A.NO.534/2018 IN
O.P.NO.400/2018 FILED BY THE PETITIONER
BEFORE THE FAMILY COURT,
THIRUVANANTHAPURAM, DATED 02.02.2018.
EXHIBIT P3 TRUE COPY OF THE OBJECTION IN
I.A.NO.534/2018 IN O.P.NO.400/2018 FILED BY
THE RESPONDENT BEFORE THE FAMILY COURT,
THIRUVANANTHAPURAM DATED NIL, JULY 2018.
EXHIBIT P4 TRUE COPY OF THE OBJECTION IN
I.A.NO.534/2018 IN O.P.NO.400/2018 FILED BY
THE 2ND RESPONDENT THE FAMILY COURT,
THIRUVANANTHAPURAM DATED 31.05.2018.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 395/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE O.P.(HMA) NO.24/2020
ON THE FILES OF THE HON'BLE FAMILY COURT,
CHAVARA.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 425/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION DATED
10/2019
EXHIBIT P2 TRUE COPY OF THE MAINTENANCE CASE (PETITION
FOR MAINTENANCE - MC 334/2019) DATED
10/2019
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 435/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE PETITION, O.P.
(MMA)NO.464/2018 FILED BEFORE THE HON'BLE
FAMILY COURT, KOTTARAKKARA DATED 6.4.2018.
EXHIBIT P2 A TRUE COPY OF THE HISTORY OF CASE HEARING
DOWNLOADED FROM THE WEBSITE OF THE E-
COURTS.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 443/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION 909/2019
BEFORE THE FAMILY COURT,ERNAKULAM DATED 16-
4-2019
EXHIBIT P2 TRUE COPY OF THE B DAIRY IN 909/2019 BEFORE
THE FAMILY COURT,ERNAKULAM
EXHIBIT P3 TRUE COPY OF THE POWER OF ATTORNEY DATED
14.3.2019.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 451/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE MEMORANDUM OF ORIGINAL
PETITION IN OP(HMA) 349/2018 FILED BEFORE
THE HONOURABLE FAMILY COURT, CHAVARA.
EXHIBIT P2 TRUE COPY OF THE OBJECTION FILED BY THE
RESPONDENT IN OP(HMA) 349/2018.
EXHIBIT P3 TRUE COPY OF THE AMENDMENT PETITION FILED
IN OP(HMA)349/2018.
EXHIBIT P4 TRUE COPY OF THE OBJECTION FILED BY THE
RESPONDENT IN OP(HMA) 349/2018.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 455/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF OP NO.704/2019 OF THE
FAMILY COURT, TIRUR DATED 18.10.2019.
EXHIBIT P2 THE TRUE COPY OF THE CASE DETAILS OF OP
NO.704/2019 OF THE FAMILY COURT, TIRUR.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 462/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE OP (HMA) NO.903/2017 DATED
SEPTEMBER,2017 ON THE FILE OF THE FAMILY
COURT, NEDUMANGAD.
EXHIBIT P2 TRUE COPY OF THE WRITTEN STATMENT FILED IN
OP(HMA) NO.903/2017, DATED 21.12.2018 ON
THE FILE OF THE FAMILY COURT, NEDUMANGAD.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 463/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION FILED AS
O.P.(HMA) NO.24/2018 BEFORE THE FAMILY
COURT, CHAVARA DATED 12.11.2017.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 464/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PETITION IN OP (HMA) NO
620 OF 2019 FILED BY THE PETITIONER ON THE
FILES OF THE FAMILY COURT, KOLLAM.
EXHIBIT P2 TRUE COPY OF THE OBJECTIONS FILED BY THE
RESPONDENT IN OP (HMA) NO.626 OF 2019 ON
THE FILES OF THE FAMILY COURT, KOLLAM.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 467/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE PETITION IN OP 888 OF
2019 ON THE FILE OF HON'BLE FAMILY COURT
PATHANAMTHITTA FOR RETURN OF GOLD AND MENEY
EXHIBIT P2 TRUE COPY OF THE INTERIM ORDER DATED
26.8.2019 PASSED BY THE FAMILY COURT,
PATHANAMTHITTA IN OP NO 888 OF 2019
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 473/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PETITION FILED BY THE
PETITIONER BEFORE THE HON'BLE FAMILY COURT
AT CHAVARA AS OP NO.32/2018 DATED 16.1.2018
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 476/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PETITION PENDING AS O.P
NO. 729/2019 FILED BY THE PETITIONER
AGAINST THE RESPONDENT BEFORE THE FAMILY
COURT, THRISSUR
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 479/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE ORIGINAL PETITION
336/2018 BEFORE THE FAMILY COURT,
ALAPPUZHA.
EXHIBIT P2 THE CERTIFIED COPY OF THE PROCEEDINGS IN OP
336/2018 BEFORE THE FAMILY COURT,
ALAPPUZHA.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 501/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE OP NO.1519/2013 OS
FILED BY THE PETITIONER AND PENDING BEFORE
THE FAMILY COURT THIRUVANANTHAPURAM.
EXHIBIT P2 TRUE COPY OF THE JOINT TRIAL PETITION IA
NO.70/2020 IN OP 1519/2013.
EXHIBIT P3 TRUE COPY OF THE COUNTER FILED BY THE
RESPONDENT IN OP NO.1519/2013.
EXHIBIT P4 TRUE COPY OF THE IA NO.167/2020 IN OP
896/2013.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 522/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE PLAINT IN
O.P.NO.510/2015 ON THE FILE OF THE FAMILY
COURT, KOLLAM FILED BY THE PETITIONER
AGAINST THE RESPONDENT.
EXHIBIT P2 THE TRUE COPY OF THE PLAINT IN
O.P.NO.511/2015 ON THE FILE OF THE FAMILY
COURT, KOLLAM FILED BY THE PETITIONER
AGAINST THE RESPONDENT.
EXHIBIT P3 THE TRUE COPY OF THE PLAINT IN
O.P.NO.517/2015 ON THE FILE OF THE FAMILY
COURT, KOTTARAKKARA FILED BY THE RESPONDENT
AGAINST THE RESPONDENT.
EXHIBIT P4 THE TRUE COPY OF THE JUDGMENT DATED
8.8.2017 IN T.R.P.(C) NO.247/2017 OF THIS
HON'BLE COURT.
EXHIBIT P5 THE TRUE COPY OF THE COMPROMISE PETITION
DATED 17.10.2017 IN O.P.NO.1056/2017 FILED
BY THE PETITIONER BEFORE THE FAMILY COURT,
KOTTARAKKARA.
EXHIBIT P6 THE TRUE COPY OF THE JOINT APPLICATION
FILED BY THE PETITIONER AND THE RESPONDENT
TOGETHER IN O.P.(DIVORCE) NO.1197/2017.
EXHIBIT P7 THE TRUE COPY OF I.A.NO.582/2019 IN
O.P.NO.1056/2017 FILED BY THE PETITIONER
BEFORE THE FAMILY COURT, KOTTARAKKARA DATED
21.3.2019.
EXHIBIT P8 THE TRUE COPY OF I.A.NO.583/2019 IN
O.P.NO.1057/2017 FILED BY THE PETITIONER
BEFORE THE FAMILY COURT, KOTTARAKKARA DATED
21.3.2019.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 525/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE ISSUED BY
ANCHAL MUSLIM JAMA ATH.
EXHIBIT P2 TRUE COPY OF O.P.889 OF 2016 BEFORE THE
HON'BLE FAMILY COURT KOTTARAKKARA.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 34/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE OP NO 1260/19 FILED BY
PETITIONER BEFORE THE FAMILY COURT,
THIRUVANANTHAPURAM SEEKING RELIEF FOR
RECOVERY OF MONEY AND GOLD ORNAMENTS
ENTRUSTED TO RESPONDENTS AS PARENTAL SHARE
IN CONNECTION WITH MARRIAGE DATED 4.5.2019
EXHIBIT P2 THE COPY OF THE OP NO 868/2020 DATED
4.6.2020 FILED BY THE PETITIONER FOR
DISSOLUTION OF MARRIAGE WITH 1ST RESPONDENT
UNDER SECTION 1391) OF HINDU MARRIAGE ACT
EXHIBIT P3 THE COPY OF THE OP(HMA) NO 1553/2019 DATED
2.7.2019 FILED BY HUSBAND BEFORE THE FAMILY
COURT THIRUVANANTHAPURAM
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 53/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 PHOTOCOPY OF THE ORIGINAL PETITION
O.P.NO.84/2020 ON THE FILE OF THE FAMILY
COURT, ATTINGAL.
EXHIBIT P2 PHOTOCOPY OF THE TREATMENT CERTIFICATE
DATED 26.7.2019 ISSUED BY THE REGIONAL
CANCER CENTRE, THIRUVANANTHAPURAM.
EXHIBIT P3 PHOTOCOPY OF THE OBJECTION FILED BY THE
PETITIONER IN O.P.NO.84/2020 BEFORE THE
FAMILY COURT, ATTINGAL.
EXHIBIT P4 PHOTOCOPY OF THE ORDER DATED 2.7.2020 IN
I.A.NO.3680/2019 IN O.S.NO.627/2019 OF THE
MUNSIFF COURT, KOTTARAKKARA.
EXHIBIT P5 PHOTOCOPY OF THE ORIGINAL PETITION
O.P.NO.294/2020 ON THE FILE OF THE FAMILY
COURT, KOTTARAKKARA.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 85/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF O.P 9DIVORCE) NO. 117 OF
2020 FILED BY THE PETITIONER BEFORE THE
FAMILY COURT, ERNAKULAM
EXHIBIT P2 A TRUE COPY OF THE OBJECTION FILED BY THE
RESPONDENT IN OP(DIVORCE) 117 OF 2020
BEFORE THE FAMILY COURT, ERNAKULAM
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 97/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION FILED
BEFORE THE FAMILY COURT AS O.P.NO.721/2020.
EXHIBIT P2 TRUE COPY OF I.A.NO.1/2020 IN
O.P.NO.721/2020 FILED BEFORE THE FAMILY
COURT AS O.P.NO.721/2020.
EXHIBIT P3 TRUE COPY OF I.A.NO.2/2020 IN
O.P.NO.721/2020 FILED BEFORE THE FAMILY
COURT AS O.P.NO.721/2020.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 101/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE OP(HMA) NO.1568/2018 OF
THE FAMILY COURT, KOTTARAKARA
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 104/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE O.P.NO.285/2018 AND
MARRIAGE CERTIFICATE ON THE FILE OF FAMILY
COURT, IRINJALAKUDA.
EXHIBIT P2 TRUE COPY OF THE OBJECTION FILED BY THE
PETITIONER HEREIN IN OP NO.285/2018 ON THE
FILE OF FAMILY COURT, IRINJALAKUDA.
EXHIBIT P3 TRUE COPY OF I.A.NO.1/2020 IN OP
NO.285/2018 DATED 4.3.2020 ON THE FILE OF
FAMILY COURT, IRINJALAKUDA.
EXHIBIT P4 TRUE COPY OF I.A.NO.2/2020 IN OP
NO.285/2018 DATED 13.11.2020 ON THE FILE OF
FAMILY COURT, IRINJALAKUDA.
EXHIBIT P5 TRUE COPIES OF I.A.NO.3/2020 IN OP
NO.285/2018 DATED 13.11.2020 ON THE FILE OF
FAMILY COURT, IRINJALAKUDA.
EXHIBIT P6 TRUE COPY OF THE BIRTH CERTIFICATE OF THE
CHILD VIZ. SAGAR ANTONIO ARUN.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 107/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE FIR NO.553/2019 OF
KOTTARAKKARA POLICE STATION.
EXHIBIT P2 TRUE COPY OF O.P.(HMA) NO.980/2019 OF
FAMILY COURT, KOTTARAKKARA
EXHIBIT P3 TRUE COPY OF THE I.A.NO.2 OF 2021 IN O.P.
(HMA) NO.980/2019 OF FAMILY COURT,
KOTTARAKKARA
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 109/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ORIGINAL PETITION IN O.P
NO. 600 OF 2017 OF THE FAMILY COURT,
NEDUMANGAD DATED 14-06-2017
EXHIBIT P2 A TRUE COPY OF THE OBJECTION FILED BY THE
RESPONDENT IN O.P NO. 600 OF 2017 DATED 23-
06-2018
EXHIBIT P3 A TRUE COPY OF THE AFFIDAVIT ALONG WITH
PETITION FILED BY THE RESPONDENT DATED 18-
01-2018 IN I.A NO. 133 OF 2018 IN O.P NO.
600 OF 2017 OF THE FAMILY COURT NEDUMANGAD.
EXHIBIT P4 A TRUE COPY OF THE OBJECTION FILED BY THE
PETITIONER IN IA NO. 133 OF 2018 IN O.P NO.
600 OF 2017 OF THE FAMILY COURT, NEDUMANGAD
DATED 02-05-2018
EXHIBIT P5 A TRUE COPY OF THE INTERIM ORDER DATED 13-
12-2018 IN CRL.M.A NO. 1 OF 2018 IN CRL.R.P
NO. 1166 OF 2018 OF THIS HON'BLE COURT.
EXHIBIT P6 A TRUE COPY OF THE ORDER DATED 29-03-2019
IN CRL.M.C NO. 2391 OF 2019 OF THIS HON'BLE
COURT.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 115/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ORIGINAL PETITION FILED
BY THE PETITIONER AS O NO.1384 OF 18 ON THE
FILE OF THE FAMILY COURT, KOTTAYAM AT
ETTUMANOOR DATED 31.10.18
EXHIBIT P2 A TRUE COPY OF THE PROCEEDINGS IN THE E-
COURT OF VARIOUS DATES
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 116/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PETITION NO. OP(HMA)
179/2017 PENDING BEFORE THE FAMILY COURT,
ATTINGAL.
EXHIBIT P2 TRUE COPY OF THE OBJECTION FILED BY THE
RESPONDENT IN EXT. P1.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 121/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE PHOTOCOPY OF OP (G & W) NO. 260/2019
BEFORE THE FAMILY COURT, KOTTAYAM DATED
12.03.2019.
EXHIBIT P2 TRUE COPY OF THE OBJECTION FILED BY THE
RESPONDENT DATED 20.09.2019.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 128/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE PETITION IN OP
NO.988/2019 BEFORE THE FAMILY COURT,
KOLLAM.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 137/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ORIGINAL PETITION
O.P(HMA) NO.1202/2019 PENDING BEFORE THE
FAMILY COURT, ATTINGAL.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 145/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THIS HON'BLE HIGH COURT
JUDGMENT DATED 23.11.2018 IN WP(CRL)
NO.431/2018
EXHIBIT P2 THE TRUE COPY OF OP NO.302/2019 PENDING
BEFORE THE FAMILY COURT, PALAKKAD
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 150/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION IN
OP.2474/2017 PENDING BEFORE FAMILY COURT,
TRIVANDRUM.
EXHIBIT P2 TRUE COPY OF THE IA.NO.547/2020 IN
OP.2474/2017 PENDING BEFORE FAMILY
COURT,THIRUVANANTHAPURAM.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 151/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE O.P.NO.872/2019 ON THE
FILE OF THE FAMILY COURT,THRISSUR.
EXHIBIT P2 TRUE COPY OF THE O.P.NO.803/2019 ON THE
FILE OF THE FAMILY COURT,THRISSUR.
EXHIBIT P3 TRUE COPY OF THE I.A.NO.1/2021 IN
O.P.NO.872/2019 ON THE FILE OF THE FAMILY
COURT,THRISSUR
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 154/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE O.P.NO.710/2017 ON THE
FILE OF THE FAMILY COURT,NEDUMANGAD.
EXHIBIT P2 TRUE COPY OF THE E COURTS PROCEEDINGS OF
THE FAMILY COURT, NEDUMANGAD IN OP 710/2017
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 155/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE MC NO. 303/2018, DATED
11/09/2018, FILED BEFORE THE FAMILY COURT,
TIRUR.
EXHIBIT P2 TRUE COPY OF THE OP NO. 622/2018, DATED
05/10/2018, FILED BEFORE THE FAMILY COURT,
TIRUR.
EXHIBIT P3 TRUE COPY OF THE I.A.NO.1/2020 IN OP NO.
622/2018, DATED 07/01/2020, FILED BEFORE
THE FAMILY COURT, TIRUR.
EXHIBIT P4 TRUE COPY OF THE IA.NO. 1/2020 IN M.C.NO.
303/2018, DATED 1.12.2020, FILED BEFORE THE
FAMILY COURT, TIRUR.
EXHIBIT P5 TRUE COPY OF THE SCREEN SHOTS OF
PROCEEDINGS OF THE M.C.NO. 303/2018.
EXHIBIT P6 TRUE COPY OF THE SCREEN SHOTS OF
PROCEEDINGS OF THE OP NO. 622/2018.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 158/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE OP NO.2196/2020 BEFORE
THE FAMILY COURT, ERNAKULAM.
EXHIBIT P2 A TRUE COPY OF THE I.A. NO. 508/2021 IN OP
NO.2196/2020 BEFORE THE FAMILY COURT,
ERNAKULAM.
EXHIBIT P3 A TRUE COPY OF THE I.A NO. 1098/2021 IN OP
NO. 2196/2020 BEFORE THE FAMILY COURT,
ERNAKULAM.
RESPONDENT'S EXHIBITS
EXT.R1(A) TRUE COPY OF THE COUNTER DATED 20,02.2021
IN IA 508/2021 IN OP 2196/2020
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 164/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE PLAINT DATED
28.10.2019 IN O.P.NO.880/2019 ON THE FILE
OF THE FAMILY COURT, CHAVARA FILED BY THE
PETITIONER AGAINST THE RESPONDENT.
EXHIBIT P2 THE TRUE COPY OF THE ORDER DATED 22.1.2020
IN I.A.NO.1/2020 IN O.P.NO.49/2020 ON THE
FILE OF THE FAMILY COURT, CHAVARA FILED BY
THE RESPONDENT AGAINST THE RESPONDENT.
EXHIBIT P3 THE TRUE COPY OF THE PLAINT IN
O.P.NO.50/2020 DATED 21.1.2020 ON THE FILE
OF THE FAMILY COURT, CHAVARA FILED BY THE
RESPONDENT AGAINST THE PETITIONER.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 170/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PETITION BEARING GOP O.
937/2019 DATED 23/10/2019 FILED BY THE
PETITIONER BEFORE THE FAMILY COURT
INRINJALAKUDA UNDER SECTION 7 (G) OF THE
GUARDIANS AND WARDS ACT.
EXHIBIT P2 TRUE COPY OF THE I.A. NO. 2422/2019 IN GOP
NO. 937/2019 DATED 23/10/2019 ON THE FILES
OF THE FAMILY COURT, IRINJALAKKUDA.
EXHIBIT P3 TRUE COPY OF THE OBJECTION DATED 12/3/2020
FILED BY THE RESPONDENT IN GOP NO. 937/2019
ON THE FILES OF THE FAMILY CURT,
INRINJALAKUDA.
EXHIBIT P4 TRUE COPY OF THE OBJECTION DATED 12/3/2020
FILED BY THE RESPONDENT IN I.A. NO.
2422/2019 IN GOP NO. 937/2019 O THE FILES
OF THE FAMILY COURT, IRINJALAKUDA.
EXHIBIT P5 TRUE COPY OF THE B DAIRY PROCEEDINGS ON THE
FILES OF THE FAMILY COURT, IRINJALAKKUDA IN
GOP NO. 937/2019.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 172/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE O.P.(DIV.) NO.738/2018 ON
THE FILE OF THE FAMILY COURT,
THIRUVANANTHAPURAM.
EXHIBIT P2 TRUE COPY OF THE COUNTER STATEMENT FILED IN
O.P.(DIV.) NO.738/2018 ON THE FILES OF THE
FAMILY COURT, THIRUVANANTHAPURAM.
EXHIBIT P3 TRUE COPY OF THE I.A.NO.1/2018 IN O.P.
(DIV.) NO.738/2018 ON THE FILES OF THE
FAMILY COURT, THIRUVANANTHAPURAM.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 173/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE COMMON JUDGMENT IN OP NO
350/2013 AND OP NO 256/2013 DATED
29.11.2013 OF FAMILY COURT, ATTINGAL
EXHIBIT P2 TRUE COPY OF OP NO 223/15 DATED 25.2.2015
OF FAMILY COURT, ATTINGAL FILED BY
PETITIONER
EXHIBIT P3 TRUE COPY OF JUDGMENT DATED 17.1.2020 IN
MAT APPEAL NO 387/2014 AND MAT APPEAL NO
651/2014 PASSED BY THE HIGH COURT OF KERALA
EXHIBIT P4 TRUE COPY OF THE OBJECTION ALONG WITH
COUNTER CLAIM DATED FILED 1.2021 BY THE
RESPONDENT IN OP NO 223/15 BEFORE THE
FAMILY COURT, ATTINGAL
EXHIBIT P5 TRUE COPY OF IA NO 1/2021 FILED IN OP NO
223/2015 OF THE FAMILY COURT, ATTINGAL BY
PETITIONER
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 176/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF MARRIAGE CERTIFICATE DATED
02.05.2016 ISSUED FROM PERUMBAVOOR SUB
REGISTRY.
EXHIBIT P2 TRUE COPY OF O.P.(DIVORCE) NO.285/2019 ON
THE FILE OF THE FAMILY COURT,
MOOVATTUPUZHA.
EXHIBIT P3 TRUE COPY OF CRL. APPEAL NO.211/2020 ON THE
FILE OF THE DISTRICT AND SESSIONS COURT,
ERNAKULAM.
EXHIBIT P4 TRUE COPY OF AFFIDAVIT IN LIEU OF EVIDENCE
FILED BY THE PETITIONER IN O.P.(DIVORCE)
NO.285/2019.
EXHIBIT P5 TRUE COPY OF ADDITIONAL CHIEF AFFIDAVIT
FILED BY PETITIONER.
EXHIBIT P6 TRUE COPY OF PROCEEDINGS IN O.P.(DIVORCE)
NO.285/2019 UNTIL 21.12.2019.
EXHIBIT P7 TRUE COPY OF NOTICE DATED NIL ISSUED BY THE
RESPONDENT'S COUNSEL ADVOCATE SABU P.
JOSEPH ADDRESSED TO THE STATION HOUSE
OFFICE, UDUMELPET POLICE STATION,
TAMILNADU.
EXHIBIT P8 TRUE COPY OF ORDER GRANTING ANTICIPATORY
BAIL TO THE PETITIONER AND HIS FAMILY
MEMBERS DATED 29.11.2019 IN
CRL.M.C.NO.2507/2019 ON THE FILE OF THE
SESSIONS COURT, ERNAKULAM.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 179/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE MC 35/2018 FILED BY THE
RESPONDENT AND PENDING BEFORE THE FAMILY
COURT MUVATTUPUZHA.
EXHIBIT P2 TRUE COPY OF THE O.P. NO. 177/2018 FILED BY
THE RESPONDENT AND PENDING BEFORE THE
FAMILY COURT MUVATTUPUZHA.
EXHIBIT P3 TRUE COPY OF O.P.NO. 290/2019 FILED BY THE
PETITIONER AND PENDING BEFORE THE FAMILY
COURT MUVATTUPUZHA.
EXHIBIT P4 TRUE COPY OF O.P. NO. 399/2020 FILED BY THE
PETITIONER AND PENDING BEFORE THE FAMILY
COURT MUVATTUPUZHA.
EXHIBIT P5 TRUE COPY OF IA NO. 04/2021 IN OP NO.
177/2018 FILED BY THE PETITIONER.
EXHIBIT P6 TRUE COPY OF DETAILS OF THE POSTING OF THE
CASES IN MC NO.35/2018, OP NO. 177/2018, OP
NO.290/2019 AND O.P.NO. 399/2020 ON THE
FILE OF THE FAMILY COURT MUVATTUPUZHA.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 181/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF OP.NO.184/2020 ON THE FILE OF
FAMILY COURT, PALAKKAD DATED 19/2/2020.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 191/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE MEMORANDUM OF PETITION
FILED IN O.P.NO.123/2017 IN THE FILES OF
THE FAMILY COURT, THIRUVANANTHAPURAM.
EXHIBIT P2 TRUE COPY OF THE CASE STATUS OF OP
NO.123/2017 AVAILABLE IN THE OFFICIAL
WEBSITE OF THE FAMILY COURT,
THIRUVANANTHAPURAM.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 194/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF OP 1168/2018 ON THE FILES OF
THE FAMILY COURT, KOLLAM.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 199/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF OP.NO.360/2018 DATED
31.03.2018 FILED BEFORE THE FAMILY COURT,
KOZHIKODE.
EXHIBIT P2 TRUE COPY OF WRITTEN STATEMENT DATED
11.06.2018 OF THE RESPONDENTS IN
OP.NO.360/2018.
EXHIBIT P3 TRUE COPY OF PROCEEDING PAPER DATED
08.02.2021 FROM THE FAMILY COURT, KOZHIKODE
IN OP.NO.360/2018.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 200/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE OP.NO.304/2019 ON THE
FILES OF FAMILY COURT, PATHANAMTHITTA.
EXHIBIT P2 THE TRUE COPY OF THE IA NO.1783/2017 IN THE
EXT.PI O.P.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 209/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 COPY OF OP NO. 995/2011 DATED 17.11.2011
FILED BEFORE THE HON'BLE FAMILY COURT,
KOTTARAKKARA.
EXHIBIT P2 COPY OF WRITTEN STATEMENT DATED 17.11.2016
FILED BY THE RESPONDENT IN OP 995/2011
FILED BEFORE THE HON'BLE FAMILY COURT,
KOTTARAKKARA.
EXHIBIT P3 COPY OF IA NO. 432/2020 DATED 4.3.2020 IN
OP 995/2011 FILED BY THE PETITIONER BEFORE
THE HON'BLE FAMILY COURT, KOTTARAKARA.
EXHIBIT P4 COPY OF THE CASE DETAILS DOWNLOADED FROM
ECOURTS .GOV.IN PERTAINING TO OP 995/2011
IN THE FILE OF THE HON'BLE FAMILY COURT,
KOTTARAKKARA.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 210/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF O.P.NO. 2250/2020 FILED BY THE
PETITIONER BEFORE FAMILY COURT, ERNAKULAM.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 211/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE O.P(DIVORCE)NO.2600/2019
ON THE FILE OF FAMILY COURT, ERNAKULAM
DATED 24.04.2019 (ORIGINALLY FILED AS
O.P.NO.1010 OF 2019 BEFORE THE FAMILY
COURT, THIRUVANANTHAPURAM.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 09.10.2019
IN TR.P(C)NO.397/2019 OF THIS HON'BLE
COURT.
EXHIBIT P3 TRUE COPY OF THE A DIARY SHOWING THE DATES
OF POSTINGS OF O.P(DIVORCE)NO.2600 OF 2019.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 212/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PETITION OF
O.P.NO.337/2014 FILED BY THE PETITIONER
BEFORE THE FAMILY COURT, IRINJALAKUDA DATED
28.04.2014.
EXHIBIT P2 TRUE COPY OF THE PETITION IN
O.P.NO.336/2014 FILED BY THE PETITIONER
BEFORE THE FAMILY COURT, IRINJALAKUDA DATED
28.04.2014.
EXHIBIT P3 TRUE COPY OF THE PETITION IN
O.P.NO.1036/2015 FILED BY THE 1ST
RESPONDENT BEFORE THE FAMILY COURT,
IRINJALAKUDA DATED 12.02015.
EXHIBIT P4 TRUE COPY OF THE B DIARY PROCEEDINGS OF THE
HONOURABLE FAMILY COURT, IRINJALAKUDA IN
OP.NO.336 OF 2014.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 213/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE O.P.NO.1452/2017 OF THE
FAMILY COURT, THIRUVANANTHAPURAM
EXHIBIT P2 TRUE COPY OF THE F.I.R. IN CRIME
NO.322/2015 OF BALANAGAR POLICE STATION,
CYBERABAD DISTRICT.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 216/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE PHOTOCOPY OF G.O.P.NO.2417/2019
PENDING BEFORE THE FAMILY COURT, THRISSUR
DATED 02/12/2019.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 217/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF IA NO.4063/2017 IN IA
NO.1160/2013 IN OP NO.513/2013 ON THE FILES
OF THE FAMILY COURT, IRINJALAKUDA.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 219/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ORIGINAL PETITION FILED
AS GOP NO 519 OF 2020 DATED 18-08-2020 ON
THE FILE OF THE FAMILY COURT, IRINJALAKUDA
EXHIBIT P2 A TRUE COPY OF THE IA NO. 2 OF 2020 IN GOP
NO. 519 OF 2020 DATED 17-08-2020 ON THE
FILE OF THE FAMILY COURT, IRINJALAKUDA
EXHIBIT P3 A TRUE COPY OF THE IA NO. 4 OF 2021 IN GOP
NO 519 OF 2020 DATED 6-2-2021 ON THE FILE
OF THE FAMILY COURT, IRINJALAKUDA
EXHIBIT P4 A TRUE COPY OF THE OBJECTION OF THE
RESPONDENT IN EXT P2 DATED 7-09-2020 ON THE
FILE OF THE FAMILY COURT, IRINJALAKUDA.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 221/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE MARRIAGE CERTIFICATE DATED
04.01.2019.
EXHIBIT P2 TRUE COPY OF THE O.P.(H.M.A) NO. 812/2020
DATED 0N 29.05.2020 BEFORE THE FAMILY
COURT, THIRUVANANTAHPURAM.
O.P.(FC).No.173/2020 & Con.Cases
APPENDIX OF OP (FC) 223/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PETITION NO.OP(HMA)
737/2020 PENDING BEFORE THE FAMILY COURT,
ATTINGAL.
