Against Judgment Dated ... vs Kerala Agricultural University
2021 Latest Caselaw 10035 Ker

WA 141/2021                                  1/1

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            Present:
          THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                              &
                    THE HONOURABLE MR. JUSTICE GOPINATH P.

                  Wednesday,the 24th day of March 2021/3rd Chaithra, 1943

              For information    purpose only
                         WA No.141/2021
Against Judgment dated 20-10-2020 in WP(C) No.36014/2019 of this Court.
APPELLANTS/RESPONDENTS 1 TO 3
1.     KERALA AGRICULTURAL UNIVERSITY
       REPRESENTED BY ITS REGISTRAR, K.A.U. MAIN CAMPUS, K.A.U. P.O.,
       VELLANIKKARA, N.H.47, THRISSUR-680656.

       AND 2 OTHERS.
       BY ADV.SR.S.SREEKUMAR (SR.) & SRI.ROBSON PAUL
RESPONDENT/PETITIONER
       DR. ANI S. DAS,,AGED 53 YEARS
       S/O. N.SIVADASAN, ASSOCIATE PROFESSOR (ANIMAL REPRODUCTION)
       KRISHI VIGYAN KENDRA, KERALA AGRICULTURAL UNIVERSITY,
       THRISSUR, RESIDING AT VILLA NO.34, STAR HOMES, ANNEX, CHATHARI,
       TRIPUNITHURA, ERNAKULAM-682301.

       BY ADV.REKHA VASUDEVAN.

  Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in the
appeal memorandum the High Court be pleased to issue an Interim Directions, staying the
operation of the impugned Judgment of the learned single judge dated 20.10.2020 in WPC
No.36014/2019 pending disposal of the above Writ Appeal.
  This Writ Appeal again coming on for orders on 24.03.2021 upon perusing the appeal
memorandum and this court's order dated 02.03.2021,the court on the same day passed the
following:-
 24-03-2021
                                         ORDER

Interim order is extended by three weeks.

24-03-2021 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE Sd/-GOPINATH P.,JUDGE

Sd/-

ASSISTANT REGISTRAR