Thankamma Sreedharan vs A.Jayathilak Ias
2021 Latest Caselaw 10023 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

  WEDNESDAY, THE 24TH DAY OF MARCH 2021 / 3RD CHAITHRA,
                           1943

    Con.Case(C).No.2029 OF 2020 IN WP(C). 29301/2012

AGAINST THE ORDER/JUDGMENT IN WP(C) 29301/2012(K) OF HIGH
                     COURT OF KERALA


PETITIONERS:

     1        THANKAMMA SREEDHARAN, AGED 67 YEARS, W/O. LATE
              R. SREEDHARAN, RESIDING AT BRITE HOUSE
              (KOMBANAL HOUSE), KACERITHAZHAM, MUVATTUPUZHA
              P.O, ERNAKULAM DISTRICT-686 661

     2        AJEESH S BRITE, AGED 43 YEARS, S/O. LATE R.
              SREEDHARAN RESIDING AT BRITE HOUSE (KOMBANAL
              HOUSE), KACERITHAZHAM, MUVATTUPUZHA P.O,
              ERNAKULAM DISTRICT-686 661

              BY ADV. SRI.S.NIDHEESH

RESPONDENT:

              A.JAYATHILAK IAS, AGE AND FATHER'S NAME NOT
              KNOWN TO THE PETITIONERS PRINCIPAL SECRETARY,
              REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, NOW WORKING AS PRINCIPAL
              SECRETARY, REVENUE AND DISASTER MANAGEMENT,
              ROOM NO. 201A, 2ND FLOOR ANNEX I, SECRETARIAT,
              THIRUVANANTHAPURAM-PIN 695 001.

              R1 BY GOVERNMENT PLEADER

              S GOPINATHAN SR GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
FINALLY HEARD ON 24.03.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case(C).No.2029 OF 2020 IN WP(C). 29301/2012

                             ..2..




                       JUDGMENT

Dated this the 24th day of March 2021 The learned Government Pleader submits that the

directions in the judgment dated 20.03.2020 in W.P.

(C) No.29301 of 2012 has been complied with.

Accordingly, the Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR Con.Case(C).No.2029 OF 2020 IN WP(C). 29301/2012

..3..

APPENDIX PETITIONERS EXHIBITS:

ANNEXURE A A CERTIFIED COPY OF THE JUDGMENT W.P.C NO. 29301/2012 DATED 20.03.2020.

ANNEXURE B TRUE COPY OF THE POSTAL RECEIPT DATED 03.07.2020.

ANNEXURE C TRUE COPY OF THE ACKNOWLEDGEMENT CARD.