Bobby.M vs District Executive Officer
2021 Latest Caselaw 13468 Ker

Citation : 2021 Latest Caselaw 13468 Ker
Judgement Date : 28 June, 2021

Kerala High Court

Bobby.M vs District Executive Officer on 28 June, 2021

      ALEXANDER THOMAS & A. BADHARUDEEN, JJ.
         ================================
                  W.A.No.625 of 2021
              (arising out of the judgment dated 12.03.2020 in
                         W.P.(C) No.40500 of 2017)
          ================================
             Dated this the 28th day of June, 2021


                                 ORDER

The Registry will place on record a photocopy of the judgment

of this Court in Ummar v. Joint Regional Transport Officer

[2014 (4) KLT 358] in this case file for the perusal of this Court.

List the case on 02.07.2021 in the admission list.

H/O.

Sd/-

ALEXANDER THOMAS, JUDGE

Sd/-

A. BADHARUDEEN, JUDGE

SCS

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