Shiney Thomas Vaidyan vs Benoy Mathew
2021 Latest Caselaw 13464 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                     THE HONOURABLE MR.JUSTICE V.G.ARUN
         MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
                          TR.P(C) NO. 256 OF 2018
       AGAINST THE ORDER/JUDGMENT IN OP 385/2015 OF FAMILY COURT,
                         THIRUVALLA, PATHANAMTHITTA
PETITIONER/S:

            SHINEY THOMAS VAIDYAN
            W/O. BENOY MATHEW, MADATHIL HOUSE, NADUVILA MURI,
            SOORANADU P.O, KOLLAM DIST. 690522.

            BY ADVS.
            SRI.T.P.PRADEEP
            SRI.S.SREEDEV



RESPONDENT/S:

            BENOY MATHEW
            S/O. N.G.MATHEW, NEDUMPURATH HOUSE,MANNERA P.O KONNI
            PATHANAMTHITTA-689699.


THIS   TRANSFER   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
28.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 256 OF 2018
                                       2



                                 JUDGMENT

Dated this the 28th day of June, 2021

The petitioner is seeking transfer of O.P (Div) No. 385 of 2015,

pending on the files of the Family Court, Pathanamthitta. As per

judgment dated 13.06.2018, the original petition for divorce stands

allowed by the Family Court. In such circumstances nothing survives

for consideration and accordingly the transfer petition is closed,

reserving the petitioner's liberty to work out her remedies.

Sd/-

V.G ARUN JUDGE

SJ TR.P(C) NO. 256 OF 2018

APPENDIX OF TR.P(C) 256/2018

PETITIONER ANNEXURE

ANNEXURE A1 TRUE COPY OF THE PETITION FILED BY THE RESPONDENT AS O.P. No. 385/2015 ON THE FILES OF THE FAMILY COURT, PATHANAMTHITTA.

ANNEXURE A2 A TRUE COPY OF THE WRITTEN OBJECTION SUBMITTED BY THE PETITIONER IN O.P. No.385/2015 ON THE FILES OF THE FAMILY COURT, PATHANAMTHITTA.