M.N.Pavithran vs Kerala Agricultural University
2021 Latest Caselaw 13452 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
         MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
                        WP(C) NO. 21154 OF 2015
PETITIONER/S:

            M.N.PAVITHRAN
            AGED 56 YEARS
            S/O.M K NARAYANAN, RETIRED AS FARM SUPERINTENDENT ,
            AGRICULTURAL TECHNOLOGY INFORMATION CENTRE, MANNUTHY,
            THRISSUR DISTRICT

            BY ADV SMT.I.SHEELA DEVI



RESPONDENT/S:

     1      KERALA AGRICULTURAL UNIVERSITY
            REPRESENTED BY ITS REGISTRAR, VELLANIKKARA, THRISSUR
            DISTRICT, PIN 680654

     2      THE COMPTROLLER
            KERALA AGRICULTURAL UNIVERISTY, VELLANIKKARA, THRISSUR
            DISTRICT,PIN 680654

            BY ADVS.
            SRI.BABU JOSEPH KURUVATHAZHA,SC,KERALA AGRICULTURAL
            UNIVERSI
            SMT.P.R.REENA
            SRI.RENJITH THAMPAN SR.
            SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL UNIVERSITY



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21154 OF 2015




                            JUDGMENT

Learned counsel for the respondents, after instructions, submits

that all the terminal benefits claimed by the petitioner have been

disbursed and probably, it is on that account there is no appearance.

In view of the submission made by the learned counsel for the

respondent, the writ petition is ordered to be closed with a liberty to

revive the matter, in case something survives.

Sd/-

sab AMIT RAWAL

JUDGE WP(C) NO. 21154 OF 2015

APPENDIX OF WP(C) 21154/2015

PETITIONER ANNEXURE

P1:-TRUE COPY OF THE ORDER NO PEN B2/984/2015 DTD 25/2/2015 ISSUED BY THE IST RESPONDENT TO THE PETITIONER

P2:-TRUE COPY OF THE COMMUNICATION NO LF(KAU)P1/135/15 DTD 16/3/2015 ISSUED BY THE IST RESPONDENT TO THE 2ND RESPONDENT

P3:-TRUE COPY OF THE VIVAHA PATHRIKA ISSUED BY THE SNDP YOGAM, MANNUTHI UNION

P4:-TRUE COPY OF THE INMVITATION LETTER OF THE MARRIGE

P5:-TRUE COPY OF THE JUDGMENT WPC NO 10214/2015 OF THE HON'BLE HIGH COURT OF KERALA,ERNAKULAM