M/S. Al-Azhar Islamic Mission ... vs State Of Kerala
2021 Latest Caselaw 13406 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
                         WP(C) NO. 32118 OF 2019
PETITIONER:

              M/S. AL-AZHAR ISLAMIC MISSION TRUST
              REPRESENTED BY ITS GENERAL SECRETARY - SHRI ABDUL NAZAR,
              PONJASSERY P. O., PERUMBAVOOR - 683547.

              BY ADVS.
              P.THOMAS GEEVERGHESE
              SRI.TONY THOMAS (INCHIPARAMBIL)
              SRI.E.S.FIROS



RESPONDENTS:

     1        STATE OF KERALA
              REPRESENTED BY ITS SECRETARY TO HOME DEPARTMENT,
              GROUND FLOOR, MAIN BLOCK,
              SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

     2        DISTRICT POLICE CHIEF
              ERNAKULAM RURAL, ALUVA - 683101.

     3        CIRCLE INSPECTOR OF POLICE
              PERUMBAVOOR - 683542.

     4        STATION HOUSE OFFICER
              PERUMBAVOOR POLICE STATION - 683452.

     5        RAJEEB M. P.
              AGED 48 YEARS
              S/O. PAREEKUTTY, MALEKKUDY HOUSE,
              MUKOOTTINADA, PONJASSERY P. O.,
              PERUMBAVOOR - 683547, PHONE - 9947936997.

     6        RAFEEQ
              AGED 49 YEARS
              S/O. UNNI, MUCHETHU HOUSE,
              MUKOOTTINADA, PONJASSERY P. O.,
              PERUMBAVOOR - 683547.
 WP(C) NO. 32118 OF 2019
                            2




    7    SALIM T. M.
         AGED 49 YEARS
         S/O. MUHAMMED,
         THACHERUKUDY HOUSE,
         MUKOOTTINADA,
         PONJASSERY P. O.,
         PERUMBAVOOR - 683547.


OTHER PRESENT:

         SRI.N.B.SUNIL NATH, GP



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 28.06.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 32118 OF 2019
                                 3



            P.V.KUNHIKRISHNAN, J.
          ===================
           WP(C) No. 32118 OF 2019
          ===================
      Dated this the 28th day of June 2021


                    JUDGMENT

The learned counsel for the petitioner submitted

that, the prayers in the writ petition are infructuous.

Therefore, this writ petition is dismissed as

infructuous.

(Sd/-) P.V.KUNHIKRISHNAN JUDGE LU WP(C) NO. 32118 OF 2019

APPENDIX OF WP(C) 32118/2019

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF BUILDING PERMIT NO.A2-

BA(28511)/2019 DATED 7.2.2019 ISSUED BY THE VENGOLA GRAMA PANCHAYAT.

EXHIBIT P2 PHOTOGRAPHS OF THE SCHOOL, AND THE COMPOUND WALL CONSTRUCTION TAKEN ON 23.11.2019.

EXHIBIT P3 PHOTOGRAPHS OF THE PROTEST SLOGANS NEAR THE SCHOOL-PLAYGROUND PUT UP BY RESPONDENTS 5 TO 7, TAKEN ON 23.11.2019.

EXHIBIT P4 TRUE COPY OF COMPLAINT DATED 7.7.2019 FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.

EXHIBIT P5 TRUE COPY OF RECEIPT ISSUED BY THE 4TH RESPONDENT, BEARING NO.92381/2019.

EXHIBIT P6 TRUE COPY OF COMPLAINT DATED 26.6.2019 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

                  // True Copy      //

                      PA to Judge