Jayendran P.K vs Manathana Service Co-Operative ...
2021 Latest Caselaw 13403 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
          MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
                        WP(C) NO. 30720 OF 2019


PETITIONERS:

     1     JAYENDRAN P.K.
           SECRETARY, MANATHANA SERVICE CO-OPERATIVE BANK, LTD NO.LL14,
           MANATHANA.P.O., KANNUR.

     2     LUCY.C.M
           CHIEF ACCOUNTANT, MANATHANA SERVICE CO-OPERATIVE BANK, LTD
           NO.LL14, MANATHANA.P.O., KANNUR.

     3     BALAN.M.C
           BRANCH MANAGER, MANATHANA SERVICE CO-OPERATIVE BANK, LTD
           NO.LL14, MANATHANA.P.O., KANNUR.

     4     BEENA KURIAKOSE,
           ACCOUNTNAT, MANATHANA SERVICE CO-OPERATIVE BANK, LTD
           NO.LL14, MANATHANA.P.O., KANNUR.

     5     K.GOURI,
           SENIOR CLERK, MANATHANA SERVICE CO-OPERATIVE BANK, LTD
           NO.LL14, MANATHANA.P.O., KANNUR.

     6     RAMACHANDRAN.C.V
           SENIOR CLERK, MANATHANA SERVICE CO-OPERATIVE BANK, LTD
           NO.LL14, MANATHANA.P.O., KANNUR.

     7     M.SREEJITH KUMAR
           JUNIOR CLERK, MANATHANA SERVICE CO-OPERATIVE BANK, LTD
           NO.LL14, MANATHANA.P.O., KANNUR.

     8     K.G.PADMAKUMARI
           ATTENDER, MANATHANA SERVICE CO-OPERATIVE BANK, LTD NO.LL14,
           MANATHANA.P.O., KANNUR.

     9     PRATHYUPNA.K.K,
           PEON, MANATHANA SERVICE CO-OPERATIVE BANK, LTD NO.LL14,
           MANATHANA.P.O., KANNUR.

    10     ARSHAD.K.M
           NIGHT WATCHMAN, MANATHANA SERVICE CO-OPERATIVE BANK, LTD
           NO.LL14, MANATHANA.P.O., KANNUR.

    11     RAJEESH.M
 WP(C) NO. 30720 OF 2019
                                 2

          NIGHT WATCHMAN, MANATHANA SERVICE CO-OPERATIVE BANK,
          LTD NO.LL14, MANATHANA.P.O., KANNUR.

    12    SUNITHA.K.P.
          PART TIME SWEEPER, MANATHANA SERVICE CO-OPERATIVE
          BANK, LTD NO.LL14, MANATHANA.P.O., KANNUR.

    13    RAJANI.M
          PART TIME SWEEPER, MANATHANA SERVICE CO-OPERATIVE
          BANK, LTD NO.LL14, MANATHANA.P.O., KANNUR.

          BY ADVS.
          P.N.MOHANAN
          SRI.C.P.SABARI
          SMT.AMRUTHA SURESH



RESPONDENTS:

    1     MANATHANA SERVICE CO-OPERATIVE BANK LTD. NO.LL14
          REPRESENTED BY ITS SECRETARY, MANATHANA.P.O., KANNUR,
          PIN-670674

    2     THE MANAGING COMMITTEE OF MANATHANA SERVICE
          CO-OPERATIVE BANK, LTD NO.LL14, REPRESENTED BY ITS
          PRESIDENT, MANANTHANA.P.O, KANNUR PIN-670674

    3     JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(G)
          CIVIL LINE, 3RD FLOOR, KANNUR-670002

    4     JOINT DIRECTOR OF CO-OPERATIVE AUDIT,
          CIVIL LINES 3RD FLOOR, KANNUR-670002

    5     THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
          DEPARTMENT OF CO-OPERATION, OFFICE OF THE REGISTRAR OF
          CO-OPERATIVE SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
          JUNCTION, THYCAUD.P.O., THIRUVANANTHAPURAM-695014

          BY ADVS.
          SRI.C.P.PEETHAMBARAN
          GOVERNMENT PLEADER



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 30720 OF 2019
                                   3


                           JUDGMENT

Learned counsel for petitioners seeks permission to

withdraw the writ petition. Permission is granted. Accordingly,

this writ petition is dismissed as withdrawn.

Sd/-

AMIT RAWAL JUDGE nak