Kerala Viswakarma Sabha vs The District Registrar ...
2021 Latest Caselaw 13384 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
             MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
                                RP NO. 132 OF 2019
    AGAINST THE JUDGMENT IN WP(C).NO.37456/2017 OF THE HIGH COURT OF KERALA
REVIEW PETITIONER/PETITIONER:

             KERALA VISWAKARMA SABHA,
             REGISTERED UNDER THE SOCIETIES REGISTRATION ACT,
             1860, A. M. COMPLEX, CHEROOTTY ROAD, KOZHIKODE, REPRESENTED BY ITS
             GENERAL SECRETARY, T.K. SOMASEKHARAN, S/O. M.K. THANKAPPAN ACHARY,
             THOLIKODE, PUNALUR, KOLLAM. 691 333

             BY ADVS. M/S.C.RAJENDRAN & B.K.GOPALAKRISHNAN


RESPONDENTS/RESPONDENTS:

     1       THE DISTRICT REGISTRAR GENERAL(REGISTRATION),
             KOZHIKODE 673 001.

     2       SHRI K. MURUGAN,KALAMPATTUKUDY VEEDU,KOOVAPAADY, KOODALAPPAD P.O.,
             PERUMBAVOOR, ERNAKULAM 683 544.

     3       K.G. PRABHAKRAN,
             KANJIRAKATTU KARACHIL, KANNOTH P.O.,KOZHIKODE 673 580.

     4       M. GOPALAKRISHNAN,
             CHULIYATTUPOYIL, MANIPURAMP.O.,KODUVALLY, KOZHIKODE 673 572.

     5       K.G. SAHADEVAN, THADATHIL VARIKUL THAZHAM, MANIPURAM P.O.,
             KODUVALLY, KOZHIKODE 673 572.

     6       A.K. VIJAYANATH, AMMUPARAMBIL, RAMALLORE EAST , KOTHAMANGALAM, ER-
             NAKULAM 686 691.

     7       K. NARAYANAN, S/O. VELAYUDHAN, VICE PRESIDENT OF KERALA VISWAKARMA
             SABHA POONTHOLI HOUSE, KOOVAPADI.P.O.,
             PERUMBAVOOR ERNAKULAM 683 544.

             SRI.SAIGI JACOB PALATTY, SR.GOVT.PLEADER
             ADV. SRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL) FOR R6
             SRI.A.R.DILEEP


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 28.06.2021, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
                                 ALEXANDER THOMAS, J.
               ------------------------------------------------------------------
                                    R.P. No. 132 of 2019
                (arising out of the impugned judgment dated 12.11.2018 in
                                  WP(C).No.37456 of 2017)
               ----------------------------------------------------------------
                         Dated this the 28th day of June, 2021

                                         ORDER

Sri.C.Rajendran, learned counsel appearing for the review

petitioner would submit on the basis of instructions of his party that

the above review petition may be closed as not pressed.

Recording the abovesaid submission of the review petitioner,

the above review petition will stand dismissed as not pressed.

Sd/-

ALEXANDER THOMAS, JUDGE

MMG