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Kunjumoideeen @ Nissar vs State Of Kerala
2021 Latest Caselaw 13363 Ker

Citation : 2021 Latest Caselaw 13363 Ker
Judgement Date : 28 June, 2021

Kerala High Court
Kunjumoideeen @ Nissar vs State Of Kerala on 28 June, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR. JUSTICE P.SOMARAJAN

      MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943

                        CRL.MC NO. 2844 OF 2021

 AGAINST THE ORDER/JUDGMENT IN CRMP 982/2021 OF DISTRICT COURT &

               SESSIONS COURT, ERNAKULAM, ERNAKULAM

PETITIONER/ACCUSED-2:

          KUNJUMOIDEEEN @ NISAR
          AGED 37 YEARS
          S/O.SAID, CHELIKANDATHIL HOUSE,
          PERUMBILLYCHIRA, NEAR MOSQUE,
          THODUPUZHA IDUKKI DISTRICT PIN 685 605
          BY ADV AJEESH M UMMER

RESPONDENT/S:

          STATE OF KERALA
          (DY. S.P.NARCOTIC CELL, ALUVA), REP. BY
          PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
          ERNAKULAM PIN 682 031
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 28.06.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CRL.MC NO. 2844 OF 2021
                                              2



                                       ORDER

When the matter came up for hearing, the

learned counsel appearing for the petitioner

fairly submitted that this application under

Section 482 of Cr.P.C. wrongly submitted

overlooking the provisions contained in Chapter

XXIX and XXX of Cr.P.C. r/w Section 36B of

NDPS Act.

2. Without prejudice to the right of the parties to

agitate the issue as per the lex fori and lex

loci, the present petition is dismissed as not

pressed.

Sd/-

P. SOMARAJAN, JUDGE

AMV/28/06/2021 CRL.MC NO. 2844 OF 2021

APPENDIX OF CRL.MC 2844/2021

PETITIONER ANNEXURE Annexure A1 TRUE ONLINE COPY OF THE ORDER IN CRL.MP 982/2021 OF DISTRICT AND SESSIONS COURT DATED 21.5.2021 Annexure A2 TRUE COPY OF THE JUDGMENT REPORTED IN 2010 KHC 312 Annexure A3 TRUE COPY OF THE JUDGMENT REPORTED IN 2013 KHC 3669 Annexure A4 TRUE COPY OF ORDER IN CRL.M.C.1059/2021 OF DISTRICT AND SESSIONS COURT DATED 28.5.2021 Annexure A5 TRUE COPY OF ORDER IN CRL.M.C No.369/2021 OF DISTRICT AND SESSIONS COURT DATED 18.2.2021 Annexure A6 TRUE COPY OF ORDER IN CRL.M.C.588/2021 OF DISTRICT AND SESSIONS COURT DATED 20.3.2021 Annexure A7 TRUE COPY OF ORDER IN CRL.M.C.811/2021 OF DISTRICT AND SESSIONS COURT DATED 30.4.2021

RESPONDENTS ANNEXURES : NIL

TRUE COPY P.A TO JUDGE

 
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