Sajumon K.K vs Deepa T
2021 Latest Caselaw 13179 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                               &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  WEDNESDAY, THE 23RD DAY OF JUNE 2021 / 2ND ASHADHA, 1943
                   MAT.APPEAL NO. 347 OF 2017
   AGAINST THE   JUDGMENT IN OP 1161/2015 OF FAMILY COURT,
                 NEDUMANGAD, THIRUVANANTHAPURAM
APPELLANT/RESPONDENT:

         SAJUMON K.K.
         AGED 27 YEARS
         AGED 27, S/O.KUNJUKUNJU, KEECHALIL HOUSE,
         CUMBAMETTU KARA, KARUNAPURAM VILLAGE, UDUMBANCHOLA
         TALUK, IDUKKI DISTRICT.

         BY ADV SRI.K.S.ARUNDAS



RESPONDENT/PETITIONER:

         DEEPA T.
         AGED 25 YEARS
         C/O.IPC HEBRAN, VATTAPPARA, MELKKODOOR,
         THADATHARIKATHU VEEDU, VENKODE, VATTAPPARA
         P.O.,THIRUVANANTHAPURAM, PIN-695028.



     THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION ON
23.06.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Mat.Appeal No.347/2017

                              -:2:-




                         J U D G M E N T

Dated this the 23rd day of June, 2021

A.Muhamed Mustaque,J.

Learned counsel for the appellant has filed a not

press memo dated 8/6/2021. Taking note of the not

press memo, this appeal is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

DR. KAUSER EDAPPAGATH JUDGE Rp

True Copy

PS to Judge