Sreekala R vs State Public Information ...
2021 Latest Caselaw 13145 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 23RD DAY OF JUNE 2021 / 2ND ASHADHA, 1943
                         WP(C) NO. 7654 OF 2021
PETITIONER:

          SREEKALA R.
          W/O JAYADEVAN, SREEVALSAM, VIJAYAMBIKA ROAD, AROOR,
          P.O.PIN-688 534, ALAPPUZHA DISTRICT

          BY ADVS.
          D.JOTHIKUMAR
          SRI.J.VISHNU DEVARAJ
          SRI.T.N.JAYADEVAN



RESPONDENTS:

    1     STATE PUBLIC INFORMATION COMMISSION
          REPRESENTED BY ITS SECRETARY, T.C.26/298, PUNNAN ROAD,
          THIRUVANANTHAPURAM,PIN CODE-695 001.

    2     STATE PUBLIC INFORMATION OFFICER,
          OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER, SRV SCHOOL
          CAMPUS, M.G.ROAD, ERNAKULAM, PIN CODE-682 011.

    3     ASSISTANT EDUCATIONAL OFFICER AND APPELLATE AUTHORITY,
          OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER, SRV SCHOOL
          CAMPUS M.G.ROAD, ERNAKULAM, PIN CODE-682 011.

    4     STATE PUBLIC INFORMATION OFFICER,
          DISTRICT FINANCIAL INSPECTION OFFICE, OFFICE OF THE
          DISTRICT FINANCIAL OFFICE ERNAKULAM, CIVIL STATION,
          KAKKANAD, PIN-682 030, ERNAKULAM DISTRICT

    5     THE UNDER SECRETARY AND PUBLIC INFORMATION OFFICER II,
          FINANCE (INFORMATION) DEPARTMENT, THIRUVANANTHAPURAM,
          PIN CODE-695 001.

          ADV.SMT.MABLE C KURIAN, GOVERNMENT PLEADER


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.7654/2021

                                 2




                          JUDGMENT

Dated this the 23rd day of June 2021

The learned counsel appearing for the

petitioner wants to withdraw this Writ Petition

with liberty to file it again, if necessary.

Therefore, this Writ Petition is dismissed as

withdrawn with liberty to file it again, if

necessary.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM WP(C) NO.7654/2021

APPENDIX OF WP(C) 7654/2021 PETITIONER'S ANNEXURE

EXHIBIT P1 TRUE COPY OF THE LIABILITY CERTIFICATE DATED 29.7.2019

EXHIBIT P2 TRUE COPY OF THE APPLICATION DATED 29.9.2020

EXHIBIT P3 TRUE COPY OF THE APPLICATION DATED 29.9.2020

EXHIBIT P4 TRUE COPY OF THE LETTER NO 28/DFIS.

EKM/2020/FIN DATED 6.10.2020

EXHIBIT P5 TRUE COPY OF THE REPLY NO.C-2182/2020 DATED 19.10.2020

EXHIBIT P6 TRUE COPY OF THE LETTER NO.

1593486/INF.2/253/2020-FIN DATED 23.10.2020

EXHIBIT P7 TRUE COPY OF THE 1ST APPEAL DATED 30.10.2020

EXHIBIT P8 TRUE COPY OF THE ORDER NO.C-2546/2020 DATED 10.11.2020

EXHIBIT P9 TRUE COPY OF THE 2ND APPEAL DATED 25.11.2020

EXHIBIT P10 TRUE COPY OF VIDE LETTER FILE NO.13858/SIC-GI/2020 DATED 16.2.2021

EXHIBIT P11 TRUE COPY OF THE LETTER NO.D-627/2021 DATED 23.2.2021

EXHIBIT P12 TRUE COPY OF COMPLAINANT DATED 27.2.2011

EXHIBIT P13 TRUE COPY OF THE ORDER IN 2ND APPEAL NO.

AP 1686(3)2020.SIC DATED 27.2.2021

//TRUE COPY// PA TO JUDGE