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Greeshma Gireesh vs Rahul Deep
2021 Latest Caselaw 13114 Ker

Citation : 2021 Latest Caselaw 13114 Ker
Judgement Date : 23 June, 2021

Kerala High Court
Greeshma Gireesh vs Rahul Deep on 23 June, 2021
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                     THE HONOURABLE MR.JUSTICE V.G.ARUN
        WEDNESDAY, THE 23RD DAY OF JUNE 2021 / 2ND ASHADHA, 1943
                          TR.P(C) NO. 164 OF 2021
PETITIONER/S:

            GREESHMA GIREESH
            AGED 30 YEARS
            D/O KOTTIYATTIL GIREESH KUMAR, NOW RESIDING AT C/O
            HARIDAS.P.M, POVIL THIRUVAMADATHIL HOUSE,
            I.M. VELAYUDHAN MASTER ROAD, KANIMANGALAM P.O.,
            THRISSUR-680027.

            BY ADVS.
            K.R.ARUN KRISHNAN
            SMT.DEEPA K.RADHAKRISHNAN



RESPONDENT/S:

            RAHUL DEEP
            AGED 31 YEARS
            S/O MR. SNEHA DEEP,
            VILLA NO. 12 B, MYSTIC WINDS, UDAYAMPEROOR,
            ERNAKULAM DISTRICT-682307.

            BY ADVS.
            SRI.BABU CHERUKARA
            SRI.K.K.JAYARAJ (KALLUTHARA)



THIS   TRANSFER   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
23.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 164 OF 2021
                                        2



                                   JUDGMENT

Dated this the 23rd day of June, 2021

The petitioner / wife is seeking transfer of O.P(Div) No. 169 of

2021 filed by the respondent / husband before the Family Court

Ernakulam, to the Family Court Thrissur. Two original petitions filed

by the petitioner before the Family Court, Thrissur is pending

consideration. Learned counsel for the respondent submits that the

respondent has no objection in the O.P being transferred from the

Family Court Ernakulam to the Family Court Thrissur.

Being so, the transfer petition is allowed. O.P (Div) No. 169 of

2021 on the files of the Family Court, Ernakulam shall be transferred

to the Family Court Thrissur, forthwith.

Sd/-

V.G ARUN JUDGE SJ TR.P(C) NO. 164 OF 2021

APPENDIX OF TR.P(C) 164/2021

PETITIONER ANNEXURE

ANNEXURE-1 A TRUE COPY OF THE OP.(DIV) NO. 169/2021 ON THE FILE OF THE FAMILY COURT, ERNAKULAM, DATED 15/01/2020.

ANNEXURE-2 A TRUE COPY OF O.P. NO. 396/2021 PENDING ON THE FILES OF FAMILY COURT, THRISSUR.

ANNEXURE-3 A TRUE COPY OF O.P. NO.398/2021 DATED 16/02/2021 ON THE FILES OF FAMILY COURT, THRISSUR.

 
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