M/S. K.J.Associates vs The Assistant Commissioner Of ...
2021 Latest Caselaw 13109 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                       THE HONOURABLE MR. JUSTICE A.M.BADAR
           WEDNESDAY, THE 23RD DAY OF JUNE 2021 / 2ND ASHADHA, 1943
                              WP(C) NO. 12065 OF 2021
PETITIONER/S:
           M/S. K.J.ASSOCIATES, KANNIKKATT BUILDINGS, KAVUMKARA,
           MUVATTUPUZHA, ERNAKULAM 686 673, REPRESENTED BY THE
           PROPRIETOR, EBIN S. KANNIKKATT, AGED 33 , S/O SHAJI,
           RESIDING AT KANNIKKATT HOUSE, KALLOORKAD P.O.
           MUVATTUPUZHA 686 668.

                  BY ADVS.
                  MANU TOM
                  P.PRIJITH
                  THOMAS P.KURUVILLA
                  R.GITHESH
                  AJAY BEN JOSE
                  MANJUNATH MENON
                  SACHIN JACOB AMBAT
                  HARIKRISHNAN S.
                  P.MARTIN JOSE



RESPONDENT/S:

       1          THE ASSISTANT COMMISSIONER OF CUSTOMS (IMPORTS)
                  OFFICE OF THE COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE,
                  WILLINGTON ISLAND, COCHIN 682 009.

       2          THE COMMISSIONER OF CUSTOMS (APPEALS),
                  CUSTOMS HOUSE, WILLINGTON ISLAND, COCHIN 682 009.

       3          CUSTOMS,EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, WTC
                  BUILDING, FKCCI COMPLEX, K.G. ROAD, BANGALORE 560 009.

                  BY ADV SMT.PREETHA S. NAIR, SC, CENTRAL BOARD OF EXCISE
                  AND CUSTOMS



THIS       WRIT    PETITION   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
23.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12065 OF 2021                2




                                  JUDGMENT

Learned counsel appearing for the petitioner, on instructions,

submits that as the appeal of the petitioner has already been allowed

by the respondent/appellate authority, the petition is rendered

infructuous. Accepting the statement, the writ petition is closed.

Sd/-

A.M.BADAR JUDGE ajt

APPENDIX OF WP(C) 12065/2021

PETITIONER ANNEXURE

Exhibit P1 TRUE COPY OF ORDER DATED 05.10.2020 OF THE 1ST RESPONDENT.

Exhibit P2 TRUE COPY OF INFORMATION DATED 05.11.2020 OBTAINED UNDER THE RIGHT TO INFORMATION ACT FROM THE CENTRAL INSECTICIDES BOARD AND REGISTRATION COMMITTEE.

Exhibit P3 TRUE COPY OF ORDER DATED 02.02.2021 OF THE 2ND RESPONDENT.

Exhibit P4 TRUE COPY OF APPEAL MEMORANDUM NO.C/20145 OF 2021 WITHOUT ANNEXURES FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

Exhibit P5 TRUE COPY OF PETITION DATED 24.02.2201 FILED BY THE PETITIONER ALONG WITH EXHIBIT P4 FOR AN EARLY DISPOSAL OF THE APPEAL.

Exhibit P6 TRUE COPY OF COMMUNICATION ISSUED BY THE 3RD RESPONDENT REGARDING THE REGISTRATION OF EXHIBIT P5. APPEAL.

Exhibit P7 TRUE COPY OF JUDGMENT DATED 30.03.2021 IN WPC NO. 8302 OF 2021 OF THIS HONBLE COURT.

Exhibit P8 TRUE COPY OF POSTAL ACKNOWLEDGEMENT ISSUED BY THE OFFICE OF THE 3RD RESPONDENT.