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Remaisa T.L vs State Police Chief/ Dgp
2021 Latest Caselaw 13107 Ker

Citation : 2021 Latest Caselaw 13107 Ker
Judgement Date : 23 June, 2021

Kerala High Court
Remaisa T.L vs State Police Chief/ Dgp on 23 June, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 23RD DAY OF JUNE 2021 / 2ND ASHADHA, 1943
                  WP(C) NO. 31207 OF 2019
PETITIONER:

          REMAISA T.L.
          AGED 20 YEARS
          D/O.LAHIR.T.A.
          THOTTUVARAMBATHU HOUSE,
          CHALINGADU.P.O.,
          KODUNGALLOOR,
          TRISSUR DISTRICT,
          NOW RESIDNG AT TC 34/1285-1,
          SAJEENA MANZIL,
          SULAIMAN STREET,
          VALLAKADAVU,
          THIRUVANANTHAPURAM

          BY ADVS.
          G.SUDHEER
          SRI.R.HARIKRISHNAN (H-308)
RESPONDENTS:

    1     STATE POLICE CHIEF/ DGP
          OFFICE OF THE STATE POLICE CHIEF,
          VAZHUTHACADU, THYCADU.P.O.,
          THIRUVANANTHAPURAM-695014

    2     DEPUTY INSPECTOR GENERAL OF POLICE
          THRISSUR RANGE, THRISSUR-680001

    3     INSPECTOR OF POLICE
          KAIPAMANGALAM POLICE STATION,
          KAIPAMANGALAM.P.O,
          KODUNGALLOOR,
          THRISSUR DISTRICT, PIN-680681

    4     LAHIR.T.A
          THOTTUVARAMBATHU HOUSE,
          CHALINGADU.P.O.,
          KODUNGALLOOR,
          THRISSUR DISTRICT, PIN-680664
 WP(C) No.31207 OF 2019
                                2




         5     SUHRABI.M.H
               W/O.LAHIR.T.A.,
               THOTTUVARAMBATHU HOUSE,
               CHALINGADU.P.O.,
               KODUNGALLOOR,
               THRISSUR DISTRICTLY, PIN-680664

         6     SHAJI
               AGED 40 YEARS
               S/O.MUHAMMED,
               MATHILAKATHU VEEDU, MOONNUPEEDIKA,
               KODUNGALLOOR.P.O, PIN-680664

               BY ADV SMT.MINI.V.A.


    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
    ON 23.06.2021, THE COURT ON THE SAME DAY DELIVERED THE
    FOLLOWING:
 WP(C) No.31207 OF 2019
                                       3




                  P.V.KUNHIKRISHNAN, J.
               ===================
                 WP(C) No.31207 OF 2019
               ===================
           Dated this the 23rd day of June 2021


                           JUDGMENT

The counsel for the petitioner submitted that, the

matter is infructuous. Therefore, he is not pressing this

writ petition.

Therefore, this writ petition dismissed as not

pressed.

(Sd/-)

P.V.KUNHIKRISHNAN JUDGE LU WP(C) No.31207 OF 2019

APPENDIX OF WP(C) 31207/2019

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF THE BIRTH CERTIFICATE OF THE PETITIONER ISSUED BY THE REGISTRAR OF BIRTHS AND DEATHS, KODUNGALLUR MUNICIPALITY EXHIBIT P2 TRUE COPY OF THE PETITION SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENTS 1 TO 3 DATED 16.11.219

// True Copy //

PA to Judge

 
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