Cicily O.J vs State Of Kerala
2021 Latest Caselaw 12946 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     TUESDAY, THE 15TH DAY OF JUNE 2021 / 25TH JYAISHTA, 1943
                       WP(C) NO. 2246 OF 2021
PETITIONER:
           CICILY O.J.
           AGED 58 YEARS
           W/O THOMAS K.T, OLICKEL,
           MURICKASSERY, IDUKKI, KERALA-685 604.

          BY ADVS.
          S.SABARINADH
          SMT.INDULEKHA JOSEPH
RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM-695 001.

    2     THE DEPUTY DIRECTOR OF EDUCATION,
          IDUKKI, DEPUTY DIRECTORATE OF EDUCATION,
          THODUPUZHA-685 584.

    3     THE DISTRICT EDUCATIONAL OFFICER,
          THODUPUZHA, DISTRICT EDUCATIONAL OFFICE,
          KANJIRAMATTOM JUNCTION THODUPUZHA-685 584.

    4     THE ASSISTANT EDUCATION OFFICER,
          ASSISTANT EDUCATIONAL OFFICE,
          ADIMALI, ADIMALI P.O.685 561.

    5     THE CORPORATE MANAGER,
          CORPORATE EDUCATIONAL AGENCY,
          DIOCESE OF IDUKKI,
          ATHMA JYOTHI PASTORAL CENTER,
          KARIMBAN MURICKASSERY ROAD,
          KARIMBAN, KERALA-685 602.

          R1-R4 BY SHRI.BIJOY CHANDRAN, GP
          R5 BY SHRI.K.T.THOMAS

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2246 OF 2021
                                  2




                          JUDGMENT

Dated this the 15th day of June 2021

The learned counsel for the petitioner seeks permission to

withdraw the writ petition.

The writ petition is dismissed as withdrawn.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 2246 OF 2021

APPENDIX OF WP(C) 2246/2021

PETITIONER'S EXHIBITS

EXHIBIT P1 A TRUE PHOTOCOPY OF THE COMMON JUDGMENT DATED 9.11.2017 IN WPC NO 15285/2015 AND WPC NO 17104/2015

EXHIBIT P2 A TRUE PHOTOCOPY OF THE ORDER BY NO IDA-

05/07/C-10 DATED 19.1.2019 ISSUED BY THE SECRETARY OF CORPORATE EDUCATIONAL AGENCY, DIOCESE OF IDUKKI

EXHIBIT P3 A TRUE PHOTOCOPY OF THE OBJECTION DATED 24.2.2019 SUBMITTED BY THE PETITIONER BEFORE THE ASSISTANT EDUCATIONAL OFFICER, ADIMALI

EXHIBIT P4 A TRUE PHOTOCOPY OF THE REPORT DATED 25.9.2019 SUBMITTED BY ASSISTANT EDUCATIONAL OFFICER, ADIMALI

EXHIBIT P5 A TRUE PHOTOCOPY OF THE E-PENSION PAYMENT ORDER ISSUED BY THE DEPARTMENT OF TREASURIES TO THE PETITIONER

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE