Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dr. Shameem Majeedh vs The District Collector
2021 Latest Caselaw 12848 Ker

Citation : 2021 Latest Caselaw 12848 Ker
Judgement Date : 10 June, 2021

Kerala High Court
Dr. Shameem Majeedh vs The District Collector on 10 June, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
    THURSDAY, THE 10TH DAY OF JUNE 2021 / 20TH JYAISHTA, 1943
                       WP(C) NO. 10585 OF 2021
PETITIONER:

          DR. SHAMEEM MAJEEDH
          AGED 50 YEARS
          W/O MUHAMMAD MANSOOR, T.C.86/788-1, KALPPAKASSERY,
          CHAKKA JUNCTION, PETTAH, THIRUVANANTHAPURAM.

          BY ADV N.KRISHNA RAJA MAULI



RESPONDENTS:

    1     THE DISTRICT COLLECTOR
          2ND FLOOR CIVIL STATION BUILDING,
          CIVIL STATION ROAD, THIRUVANANTHAPURAM-695043.

    2     THE REVENUE DIVISIONAL OFFICER
          REVENUE DIVISIONAL OFFICE, CIVIL STATION,
          KUDAPPANAKKUNNU,
          THIRUVANANTHAPURAM-695043.

    3     THE TAHSILDAR
          THIRUVANANTHAPURAM TALUK OFFICE, TALUK OFFICE ROAD,
          NEAR EXCISE OFFICE, FORT,
          EAST FORT, PAZHAVANGADI, THIRUVANANTHAPURAM-695023.

    4     THE VILLAGE OFFICER
          PETTAH VILLAGE OFFICE,
          PETTAH, THIRUVANANTHAPURAM-695024.

    5     THE LOCAL LEVEL MONITORING COMMITTEE,
          REPRESENTED BY AGRICULTURAL OFFICER, KRSIHI BHAVAN,
          THIRUVANANTHAPURAM CORPORATION,
          SAPHALYAM COMPLEX,
          UNIVERSITY OF KERALA SENATE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM-695034.

          GP-- SRI.PAUL ABRAHAM VAKKANAL .


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10585 OF 2021
                                  2


                             C.S.DIAS,J
                   ------------------------
                      WP(C).No.10585 of 2021
                   ------------------------
                 Dated this the 10th day of June, 2021

                             JUDGMENT

The learned counsel appearing for the petitioner seeks

permission to withdraw the writ petition. Leave is granted. The

writ petition is dismissed as withdrawn.

Sd/-

C.S.DIAS,JUDGE

dlk 10.06.2021

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter