M.Abdul Majeed vs The Regional Transport Officer
2021 Latest Caselaw 12794 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

      TUESDAY, THE 8TH DAY OF JUNE 2021 / 18TH JYAISHTA, 1943

                       WP(C) NO. 20841 OF 2020

PETITIONER :


           M.ABDUL MAJEED,
           AGED 63 YEARS,
           S/O. MUHAMMED KUNJU, PANACHITHARA HOUSE,
           VANDANAM P.O, ALAPPUZHA - 688 005


           BY ADVS.
           P.ASHA
           SRI.G.PRABHAKARAN

RESPONDENT :

           THE REGIONAL TRANSPORT OFFICER,
           COLLECTORATE P.O,
           ALAPPUZHA - 688 001


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20841 OF 2020

                                    2



                              JUDGMENT

The learned counsel for the petitioner submits that the matter

has become infructuous.

Accordingly this writ petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM