Achuthan vs V.R.Mallika
2021 Latest Caselaw 15868 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
                    CON.CASE(C) NO. 892 OF 2021
   AGAINST THE JUDGMENT IN WP(C) 27485/2019 OF HIGH COURT OF
                         KERALA, ERNAKULAM
PETITIONER:

          ACHUTHAN
          AGED 61 YEARS
          S/O.KARUNAKARAN, VADAKEVALATH HOUSE, CHERANALLOOR
          VILLAGE, SOUTH CHITOOR P.O., KOCHI-682 027.

          BY ADV M.VANAJA



RESPONDENTS:

    1     V.R.MALLIKA
          AGED 54 YEARS
          SECRETARY, W/O.SATHEESH CHANDRAN, CHERANALLUR GRAMA
          PANCHAYATH, SOUTH CHITTOOR P.O., CHERANALLUR
          VILLAGE, ERNAKULAM-688 533.

    2*    ADDL R2 P.UNNIKRISHNAN
          AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER,CHERANALLUR GRAMA PANCHAYATH,CHERANALLUR
          VILLAGE,ERNAKULAM-688533

          *(IS IMPLEADED AS ADDL R2 VIDE ORDER DTD 28/07/2021
          IN IA 1/21 in COC 892 of 2021)

          BY ADV T.K.AJITHKUMAR (VALATH)


          SRI. T.K.AJITHKUMAR - SC




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.07.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.892/2021          2



                             JUDGMENT

This contempt case has been filed alleging non

compliance with the directions of this Court in

the judgment in W.P(C)No.27485 of 2019 dated

10.12.2019; however, by the order in Review

Petition No.492 of 2021 this judgment has been

recalled and a new one issued.

In the afore circumstances, this contempt case

is closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC

APPENDIX OF CON.CASE(C) 892/2021

PETITIONER ANNEXURE

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 04.11.2020 IN CC 1270/20 IN WP9C) NO.27485 OF 2019 (R) DATED 10.12.2019 BY THE HON'BLE HIGH COURT.

Annexure A2 CERTIFIED COPY OF THE JUDGMENT DATED 10.12.2019 IN WP(C) NO.27485/2019 BY THE HON'BLE HIGH COURT.

Annexure A3 TRUE COPY OF THE NOTICE SERVED TO THE RESPONDENT DATED 23.03.2021.