Savitha V.C vs M.Sethumadhavan
2021 Latest Caselaw 15760 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                              &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
                   OP (FC) NO. 378 OF 2021
   AGAINST THE ORDER/JUDGMENT IN O.P.NO.729/2012 OF FAMILY
                        COURT, KANNUR
PETITIONER/S:

          SAVITHA V.C., AGED 43 YEARS,
          D/O.GOVINDAN NAIR, KIZHAKKEYIL HOUSE,
          NARIPATTA VIA KALLACHI,
          KOZHIKODE DISTRICT.


          BY ADVS.
          K.MOHANAKANNAN
          H.PRAVEEN (KOTTARAKARA)
          T.V.NEEMA


RESPONDENT/S:

          M.SETHUMADHAVAN, S/O.LATE KRISHNAN NAIR, FLAT
          NO.9F, KANNUR HEIGHTS, ONDEN ROAD, KANNUR AMSOM,
          KANNUR-670001, NOW RESIDING AT "ASHRAYAM",
          KALARIKKAL MARATHUTHAZHAM, VAIDYARANGADI P.O.,
          VAIDYARANGADI AMSOM, RAMANATTUKARA DESOM,
          RAMANATTUKARA, KOZHIKODE DISTRICT-673633.



THIS OP (FAMILY   COURT) HAVING COME UP FOR ADMISSION ON
30.07.2021, THE   COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC) No.378/2021            2

                            JUDGMENT

A.Muhamed Mustaque, J.

This original petition has been filed as there is

delay in the disposal of O.P.No.730 of 2012 on the

files of the Family Court, Kannur.

2. A Division Bench of this Court by judgment in

[Shiju Joy v. Nisha [2021 (2) KLT 607] had issued

necessary guidelines for disposal of matters pending

before the Family Court.

This original petition is disposed of in the light

of the above judgment. The directions in the above

judgment shall be scrupulously followed in this matter

also.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE Sd/-

DR. KAUSER EDAPPAGATH, JUDGE

ln

APPENDIX OF OP (FC)No.378/2021

PETITIONER EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORDER OF THE FAMILY COURT, KANNUR IN O.P.NO.730/2012 DATED 4.2.2014.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 24.9.2019 IN MAT.APPEAL NO.365/2018.

EXHIBIT P3 TRUE COPY OF THE I.A.NO.1749/2019 IN O.P.NO.729/2012 FILED BY THE PETITIONER BEFORE FAMILY COURT, KANNUR, DATED 28.11.2019.

EXHIBIT P4 TRUE COPY OF I.A.NO.1750/2019 IN O.P.NO.730/2012 FILED BY THE PETITIONER BEFORE FAMILY COURT, KANNUR, DATED 28.11.2019.