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Ramakrishnan K.B vs The Secretary To Government
2021 Latest Caselaw 15674 Ker

Citation : 2021 Latest Caselaw 15674 Ker
Judgement Date : 27 July, 2021

Kerala High Court
Ramakrishnan K.B vs The Secretary To Government on 27 July, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        TUESDAY, THE 27TH DAY OF JULY 2021 / 5TH SRAVANA, 1943
                       WP(C) NO. 10727 OF 2020
PETITIONER:

            RAMAKRISHNAN K.B., S/O.BALAKRISHNA GUPTHAN,
            KIZHAKKETHIL, AZHIYANNUR POST,
            PALAKKAD DISTRICT - 678 633.

            BY ADV.SRI. SAJAN VARGHEESE K.



RESPONDENTS:

    1       THE SECRETARY TO GOVERNMENT,
            GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM - 01.

    2       THE DEPUTY DIRECTOR OF EDUCATION
            CIVIL STATION, PALAKKAD - 678 001.

    3       THE DISTRICT EDUCATIONAL OFFICER,
            ROBINSON ROAD, PALAKKAD - 678 001.

    4       THE HEADMASTER,
            CA HIGHER SECONDARY SCHOOL, PERUVAMBA, PERUVAMBA POST,
            PALAKKAD DISTRICT - 678 531.

            BY ADV.SRI. P.M.MANOJ - SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10727 OF 2020
                             -2-

                          JUDGMENT

The learned counsel for the petitioner

submits that he has been instructed not to press

this writ petition. Consequently, this writ

petition is dismissed as being not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv

 
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