Suresh vs Regional Transport Officer
2021 Latest Caselaw 15668 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR. JUSTICE GOPINATH P.
  TUESDAY, THE 27TH DAY OF JULY 2021 / 5TH SRAVANA, 1943
                 WP(C) NO. 24445 OF 2017
PETITIONER:

         SURESH
         AGED 52 YEARS,
         S/O. MR. DIVAKARAN,
         ATTICHIRA HOUSE, 7 KUMARAKOM,
         KOTTAYAM, KERALA - 683 545.


         BY ADVS.
         SRI.C.A.MAJEED
         SRI.K.H.ASIF
         SMT.MOLTY MAJEED
         SRI.K.J.SHARATH KUMAR

RESPONDENTS:

    1    REGIONAL TRANSPORT OFFICER
         R.T.O'S OFFICE, CIVIL STATION,
         KOTTAYAM - 686 001.

    2    THE DISTRICT OFFICER
         KERALA MOTOR TRANSPORT WORKERS WELFARE FUND
         BOARD, KOTTAYAM - 686 001.

    3    THE DISTRICT OFFICER
         KERALA MOTOR TRANSPORT WORKERS WELFARE FUND
         BOARD, ERNAKULAM - 682 016.

    4    THE MANAGER
         M/S. LUKE MEMORIAL PUBLIC SCHOOL,
         IRINGOLE P.O., PERUMBAVOOR,
         ERNAKULAM DISTRICT - 683 545.
    THIS WRIT PETITION (CIVIL) HAVING COME UP          FOR
ADMISSION ON 27.07.2021, THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
 WP(C).No.24445 OF 2017

                                    2


                              JUDGMENT

Dated this the 27th day of July 2021

The learned counsel for the petitioner submits

that this writ petition is not pressed.

Therefore, this writ petition is dismissed as not

pressed.

Sd/-

GOPINATH P.

VPK JUDGE WP(C).No.24445 OF 2017

APPENDIX PETITIONER'S/S EXHIBITS:

PHOTOCOPY OF THE REGISTRATION PARTICULARS OF EXHIBIT P1 THE ABOVE VEHICLE BEARING NO. KL-13-F-8993 IN FAVOUR OF THE PETITIONER.

PHOTOCOPY OF THE REGISTRATION PARTICULARS OF EXHIBIT P2 THE ABOVE VEHICLE BEARING NO. KL-13-F-8993 IN FAVOUR OF THE 4TH RESPONDENT.

A PHOTOCOPY OF THE PERMIT ISSUED BY THE 1ST EXHIBIT P3 RESPONDENT DATED 13.07.2017 IN RESPECT OF THE VEHICLE BEARING REGISTRATION NO. KL-13-F-8993.

A PHOTOCOPY OF THE ORDER DATED 03.02.2017 IN EXHIBIT P4 W.P.(C) 8512 IN W.P(C) 8512/2017.