Bindu K.R vs Dr. V.Venu
2021 Latest Caselaw 15596 Ker

Con.Case(C) No.879/2021                       1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                    THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                             &
                           THE HONOURABLE MR. JUSTICE GOPINATH P.
                  Friday, the 23rd day of July 2021 / 1st Sravana, 1943
                 CONTEMPT CASE(C) NO. 879 OF 2021(S) IN OP(KAT) 260/2020



   PETITIONER/1ST RESPONDENT IN OP(KAT)NO.260/2020:


            BINDU K.R.,
            W/O. SREEKUMAR M., WORKING AS ASSOCIATE PROFESSOR,
            DEPARTMENT OF CIVIL ENGINEERING, COLLEGE OF ENGINEERING,
            THIRUVANANTHAPURAM-695 016, RESIDING AT GOKULAM,
            AMBADI NAGAR LANE II (B), SREEKARYAM P.O.,
            THIRUVANANTHAPURAM-695 017.

            BY ADVS. M/S.N.KRISHNA PRASAD &
            GAYATHRI POTI



   RESPONDENTS/PETITIONERS 1 TO 3 :

   1        DR.V. VENU IAS, ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,
            HIGHER EDUCATION (G) DEPARTMENT, GOVERNMENT OF KERALA,
            THIRUVANANTHAPURAM-695 001.
   2        DR.BYJUBAI T.P., DIRECTOR OF TECHNICAL EDUCATION, DIRECTORATE OF
            TECHNICAL EDUCATION, PADMA VILASOM ROAD, FORT P.O.,
            THIRUVANANTHAPURAM-695 023.
   3        DR.JIJI C.V., PRINCIPAL, COLLEGE OF ENGINEERING, TRIVANDRUM, ENGG.
            COLLEGE P.O., TRIVANDRUM-695 016.

            GOVERNMENT PLEADER FOR RESPONDENTS.


        This Contempt of court case (civil) having come up for orders on
   23.07.2021, the court on the same day passed the following:

                                                                  P.T.O.




          2021
 Con.Case(C) No.879/2021                     2/2




                                       ORDER

List on 02/08/2021. By which date the full compliance of the

directions contained in the judgment shall be reported, failing which the

respondents shall remain personally present in this Court on that date.

Sd/-

A.K.JAYASANKARAN NAMBIAR

JUDGE

Sd/-

GOPINATH P.

JUDGE

23-07-2021 /True Copy/ Assistant Registrar